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Kishan S/O Rangalal Daga Since Deceased ... vs Baburao S/O Sharanappa Revan Since ...
2024 Latest Caselaw 5152 Kant

Citation : 2024 Latest Caselaw 5152 Kant
Judgement Date : 20 February, 2024

Karnataka High Court

Kishan S/O Rangalal Daga Since Deceased ... vs Baburao S/O Sharanappa Revan Since ... on 20 February, 2024

                                               -1-
                                                     NC: 2024:KHC-K:1651
                                                        RSA No. 200324 of 2021




                              IN THE HIGH COURT OF KARNATAKA,
                                      KALABURAGI BENCH
                         DATED THIS THE 20TH DAY OF FEBRUARY, 2024
                                            BEFORE
                            THE HON'BLE MR. JUSTICE E.S.INDIRESH
                    REGULAR SECOND APPEAL NO. 200324 OF 2021 (INJ)
                   BETWEEN:

                        SRI.KISHAN S/O RANGALAL DAGA
                        SINCE DECEASED BY HIS LRS

                   1.   SMT.SUSHILABAI
                        W/O LATE SRI. KISHAN DAGA,
                        AGE:80 YEARS, OCC: HOUSEHOLD.

                   2.   SRI.ANIL S/O LATE KISHAN DAGA,
                        AGE: 57 YEARS, OCC: BUSINESS,

                   3.   SRI.SUNIL S/O LATE KISHAN DAGA,
                        AGE: 52 YEARS, OCC: BUSINESS,

                   4.   SRI.RAMESHCHANDRA
                        S/O RANGALAL DAGA,
                        AGE: 83 YEARS, OCC: BUSINESS,
Digitally signed
by SACHIN          5.   SRI.SANJAYKUMAR
Location: HIGH
COURT OF                S/O LATE MADANLAL DAGA,
KARNATAKA               AGE: 78 YEARS, OCC: BUSINESS,

                        ALL ARE R/O: H.NO. 1-624, 599 AND 600,
                        STATION BAZAR, KALABURAGI-585102.
                                                                 ...APPELLANTS

                   (BY SRI. ANANTH S JAHAGIRDAR, ADVOCATE)

                   AND:

                        BABURAO S/O SHARANAPPA REVAN
                        SINCE DECEASED BY HIS LRS
                             -2-
                                  NC: 2024:KHC-K:1651
                                   RSA No. 200324 of 2021




1.   SIDDU @ SIDDAPPA
     S/O BABURAO REVAN,
     AGE: 50 YEARS, OCC: AGRI.,

2.   ASHOK S/O BABURAO REVAN,
     AGE: 48 YEARS, OCC: AGRI.,

3.   NAGNATH S/O BABURAO REVAN,
     AGE: 46 YEARS, OCC: AGRI.,

4.   ANANDGOUDA
     S/O BABURAO REVAN,
     AGE: 44 YEARS, OCC: AGRI.,

5.   MANJUNATH @ RAJAGOUDA
     S/O BABURAO REVAN,
     AGE: 42 YEARS, OCC:AGRI.,

5.   SMT.BASAMMA
     W/O BABURAO REVAN,
     AGE: 70 YEARS, OCC: AGRI.,

     ALL R/O: SIDDESHWAR KIRANA AND GENERAL
     STORE, NEW JEWARGI ROAD, KALABURGI-585102.

                                          ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF THE CPC,
PRAYING TO ALLOW THIS APPEAL AND SET ASIDE THE
JUDGMENT AND DECREE DATED 11.01.2021 PASSED IN R.A.
NO.96/2019 BY THE LEARNED II ADDL.SENIOR CIVIL JUDGE,
KALABURAGI, CONFIRMING THE JUDGMENT AND DECREE
DATED 13.09.2019 PASSED IN O.S. NO.192/2012 BY THE V
ADDL. CIVIL JUDGE AT KALABURAGI AND DECREE THE SUIT
OF PLAINTIFF WITH COST THROUGHT AND TO GRANT ANY
OTHER APPROPRIATE RELIEF TO WHICH APPELLANTS ARE
ENTITLED.

     THIS APPEAL COMING ON FOR ADMISSION, THIS DAY
THE COURT MADE THE FOLLOWING:
                                -3-
                                     NC: 2024:KHC-K:1651
                                       RSA No. 200324 of 2021




                            ORDER

There is no representation on behalf of the appellant. On

the earlier occasion also no representation has been made on

behalf of the appellants. Hence, appeal is dismissed for non-

prosecution.

Sd/-

JUDGE

SN

 
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