Karnataka High Court
Ms. Suranjani Kar vs Rajiv Gandhi University Of Health ... on 14 February, 2024
Author: Ravi V. Hosmani
Bench: Ravi V. Hosmani
-1-
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR. JUSTICE RAVI V. HOSMANI
WRIT PETITION NO.29338 OF 2023 (EDN-RES) C/W
WRIT PETITION NO.19983 OF 2023 (EDN-RES)
WRIT PETITION NO.1101 OF 2024 (EDN-RES),
WRIT PETITION NO.1102 OF 2024 (EDN-RES),
WRIT PETITION NO.1119 OF 2024 (EDN-RES),
WRIT PETITION NO.1121 OF 2024 (EDN-RES),
WRIT PETITION NO.1186 OF 2024 (EDN-RES),
WRIT PETITION NO.1202 OF 2024 (EDN-RES),
WRIT PETITION NO.1208 OF 2024 (EDN-RES),
WRIT PETITION NO.1213 OF 2024 (EDN-RES),
WRIT PETITION NO.1222 OF 2024 (EDN-RES) &
IN W.P.NO.29338/2023:
BETWEEN:
Digitally signed
by Ms. SURANJANI KAR,
GEETHAKUMARI D/O BUBRATA KAR, AGE 22 YEARS,
PARLATTAYA S
Location: High
UNI REG NO.14M0380, R/O GIRLS HOSTEL,
Court of M.S. RAMAIAH MEDICAL COLLEGE,
Karnataka NEW BEL ROAD, MSR NAGAR,
BENGALURU 560 054.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
-2-
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.19983/2023:
BETWEEN:
1. MS. MADHURA RAMESH,
D/O RAMESH PADMANABHAN,
AGED ABOUT 25 YEARS,
R/A 1108, B-WING, GODREJ PLANTINUM,
HEBBAL BANGALORE-560024,
PURSUING 2ND YEAR MBBS IN
DR BR AMBEDKAR MEDICAL COLLEGE.
2. MS. RHEA PLUTON P.M.,
D/O DR. P.V. MURALI KRISHNA,
AGED ABOUT 25 YEARS,
R/A VITALLA RUKMINI TEMPLE PREMISES,
KODIPALYA, KENGERI,BANGALORE-560 060,
PURSUING 3RD YEAR MBBS IN SAPTHAGIRI.
3. MR. JAISIV J.P.,
S/O K.C. PONNUSAMY,
AGED ABOUT 25 YEARS,
R/A 2/291E, CHETTIPALAYAM PIRIVU,
ANGERIPALAYAM PO, POONDI RING ROAD,
TIRUPUR-641603, PURSUING 4TH YEAR
MBBS IN RAJARAJESWARI
MEDICAL COLLEGE AND HOSPITAL.
4. MS. PRATHVI ALVA,
D/O JAGADISH ALVA,
AGED ABOUT 24 YEARS,
R/A ALVAS RESIDENCY, PANELA,
PAJEER POST AND VIA BANTWAL TALUK,
DK-574153, PURSUING 4TH YEAR
MBBS IN SRINIVAS INSTITUTE OF
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
MEDICAL SCIENCE AND
RESEARCH CENTRE, MANGALORE.
5. MS. TEJASWINI N.,
D/O NAGESHWAR RAO N.,
AGED ABOUT 22 YEARS,
R/A 14TH WARD, VASAVI NAGAR,
KARATAGI, KOPPAL DISTRICT-583229,
PURSUING 4TH YEAR MBBS IN NAVODAYA
MEDICAL COLLEGE AND RESEARCH CENTRE.
6. MR. JERIN R.P. DOMINIE,
S/O E.D. RAJAN,
AGED ABOUT 26 YEARS,
R/A 335, CROWN STREET,
VATHIYARVILAI, NAGERCOIL,
TAMIL NADU-629001,
PURSUING 4TH YEAR MBBS IN SRINIVAS
INSTITUE OF MEDICAL SCIENCES
AND RESEARCH CENTRE, MUKKA.
7. MS. VAISHNAVI,
D/O MANOJ NAIK,
AGED ABOUT 24 YEARS,
R/A KBN MEDICAL COLLEGE
GIRLS HOSTEL - 585104,
PURSUING 4TH YEAR MBBS IN
KBN MEDICAL COLLEGE, KALBURGI.
8. MS. K. HRIIYINE, D/O N. KAYISII,
AGED ABOUT 27 YEARS,
R/A MAKHAN KHUMAN SENAPATI DISTRICT,
MANIPUR 795015,
PURSUING 4TH YEAR MBBS IN
SAPTHAGIRI INSTITUTE OF
MEDICAL SCIENCE AND RESEARCH.
9. MR. BASANGOUDA,
S/O VEERANAGOUDA,
AGED ABOUT 25 YEARS
R/A SINDHANUR TALUK, RAICHUR DISTRICT,
NEAR BUS STAND - 584101,
PURSUING 4TH YEAR MBBS IN
SAPTHAGIRI INSTITUTE
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WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
OF MEDICAL SCIENCE
AND RESEARCH CENTRE.
10 . MS. INSHA ARSHAD,
D/O ARSHAD JAMIL,
AGED ABOUT 29 YEARS
RESIDING AT NAUMAN CHAMBER,
BHIKHANA PAHARI, P.O. MEHENDRU,
PATNA 800006, BIHAR
PURSUING 4TH YEAR MBBS IN KHAJA
BANDANAWAS INSTITUTE OF MEDICAL SCIENCES
KBNIMS, GULBARGA.
11 . MR. SHIV RATAN BAIRWA,
S/O. SHARVAN LAL BAIRWA,
AGED ABOUT 29 YEARS ,
RESIDING AT VILLAGE POST,
GUNAMAPURA DISTRICT, DAUSA
RAJASTHAN 303501.
PURSUING 4 TH YEAR MBBS IN
SHIMOGA INSTITUTE OF MEDICAL
SCIENCE SHIMOGA (SIMS).
12 . MS. AISHWARYA MANJUNATH,
D/O G.R. MANJUNATH,
AGED ABOUT 22 YEARS
R/A VKNS GREEN ARCADE,
MARIYAPPANAPALYA MAIN ROAD ,
BANGLORE UNIVERSITY 560056 ,
PURSUING 4 TH YEAR MBBS IN
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES.
13 . MS. A.S. RACHANA,
D/O A.A.SUNIL KUMAR,
AGED ABOUT 23 YEARS,
RESIDING AT KUVEMPUNAGAR,
MYSORE - 570023
PURSUING 4 TH YEAR MBBS IN
SAPTHAGIRI MEDICAL COLLEGE.
14 . MS. RACHANA MANJUNATH,
D/O MANJUNATH.B,
AGED ABOUT 25 YEARS ,
R/A BANGALORE,
-5-
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
PURSUING 4 TH YEAR MBBS
IN KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCE.
15 . MS. TEJASWINI M.J.,
D/O JAIRAM M.,
AGED ABOUT 23 YEARS,
R/AT NO. 88,12 TH CROSS,
NEAR MSR COLLEGE, MATHIKERE
BENGALURU -560054,
PURSUING 4 TH YEAR MBBS
IN SAPTHAGIRI INSTITUTE OF
MEDICAL SCIENCE AND RESEARCH CENTRE.
16 . MR ADITYA RAJ,
S/O AJEET KUMAR YADAV,
AGED ABOUT 25 YEARS,
R/A B-609, ARATT PREMIER,
SEETHARAMPALYA, WHITE FIELD,
BANGLORE - 560066
PURSUING 4 TH YEAR MBBS
IN VYDEHI INSTITUTE OF
MEDICAL SCIENCES AND RESEARCH CENTER.
17 . MR. ADHITYA H.B.,
S/O C BABU REDDY,
AGED ABOUT 24 YEARS,
R/A 10 TH CROSS,
OPP TO KALYANAMANTAPA
BEGUR MAIN ROAD, HONGASANDRA,
BANGALORE 560068,
PURSUING 4 TH YEAR MBBS
IN SAPTHAGIRI MEDICAL COLLEGE.
18 . MR. M ADITHYA GUGAN,
S/O V. MOHANASUNDARAM,
AGED ABOUT 26 YEARS,
R/A 9/9, KURINJI NAGAR,
GOLDWINS, COIMBATORE,
TAMILNADU -641014,
PURSUING 2ND YEAR MBBS IN
VYDEHI INSTITUTE OF MEDICAL SCIENCES
AND RESEARCH CENTRE.
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WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
19 . MR. AAKASH SINGH,
S/O BALENDRA BHOOSHAN SINGH,
AGED ABOUT 26 YEARS ,
R/A LIMLIA KHADER BALRAMPUR
KUTTI RAM TALHA, UTTAR PRADESH - 271206
PURSUING 4 TH YEAR MBBS IN SUBBAIAH
INSTITUTE OF MEDICAL SCIENCES.
20 . MR. GOWTHAM H.R.,
S/O RAMESH H.T.,
AGED ABOUT 23 YEARS ,
R/A DEVANHALLI - 562110,
PURSUING 4TH YEAR
MBBS IN AKASH INSTITUTE OF MEDICAL SCIENCES.
21 . MS. KEZIAH ANNA ABRAHAM,
D/O ABRAHAM THOMAS,
AGED ABOUT 23 YEARS,
R/A CHANGANASSERY, KOTTAYAM
KERALA - 686001,
PURSUING 4 TH YEAR MBBS
IN FATHER MULLER MEDICAL COLLEGE.
22 . MR. SAMEER M JAMEDAR,
S/O MOULA HUSSAIN JAMEDAR,
AGED ABOUT 24 YEARS,
R/A JAMEDAR COMPOUND
AZAD CIRCLE,
JAWAHAR ROAD KOPPAL - 583231,
PURSUING 4TH YEAR MBBS IN
SDM MEDICAL COLLEGE, DHARWAD.
23 . MR. LIJO JOSEPH,
S/O JOSEPH VARGHESE,
AGED ABOUT 31 YEARS,
R/A FLAT NO.1002,
MARIAN SOLACE APARTMENT,
MALEMAR ROAD, MANGALORE -575006,
PURSUING 4 TH YEAR MBBS IN AJ INSTITUTE OF
MEDICAL SCIENCE.
24 . MR. SARIYALA VARDHAN,
S/O SARIYALA VENKATESHAM,
AGED ABOUT 24 YEARS,
-7-
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A JAYADEEPIKA ESTATE,
BACHUPALLY, HYDERABAD - 500090,
PURSUING 4 TH YEAR MBBS
IN SUBHAIAH INSTITUTE OF MEDICAL SCIENCES.
25 . MR. KOTHAPALLI DHATHRI,
D/O RAGHUBABU,
AGED ABOUT 23 YEARS,
R/A DIAMOND HILLS1,GOPALNAGAR,
HYDERABAD - 500040,
PURSUING 4TH YEAR MBBS IN
SUBBAIAH MEDICAL COLLEGE.
26 . MR. PRAVEEN H NAYAK,
AGED ABOUT 23 YEARS,
R/A TEJAS BOYS HOSTEL,
KIMS HUBLI-580021
PURSUING 4TH YEAR MBBS IN KIMS HUBLI.
27 . MR. RITHIN R.J., S/O RAJASHEKAR B J.,
AGED ABOUT 22 YEARS,
R/A OLD NO.583,
NEW NO. 3418, 4 TH PHASE, GIRINAGAR,
V H BC S LAYOUT,
HOSAKEREHALLI CROSS,
BANASHANKARI 3RD STAGE,
BANGALORE SOUTH - 560050
PURSUING 4 TH YEAR MBBS
IN KEMPEGOWDA
INSTITUTE OF MEDICAL SCIENCES.
28 . MR. MD SALEET ARHAM,
S/O MD. ANZAR ALAM,
AGED ABOUT 26 YEARS,
R/A C/O DR. ANZAR ALAM, JAIL CHOWK,
AMRUD BAGAN, CHANDWARA, MUZAFFARPUR,
BIHAR. 842001,
PURSUING 4 TH YEAR MBBS IN
VYDEHI INSTITUTE OF MEDICAL SCIENCES,
WHITEFIELD, BANGALORE.
29 . MS. MANSI ROJEKAR,
D/O PRASHANT ROJEKAR,
AGED ABOUT 24 YEARS,
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A PARIMAL PRASAD 1 ST CROSS,
SIDDESHWAR, KALYANMANTAP,
GHABRE LAYOUT, GULBARGA 585103,
PURSUING 4 TH YEAR MBBS IN
KHAJA BANDA NAWAZ INSTITUTE OF
MEDICAL SCIENCES.
30 . MS. PRINCE OOMMEN,
D/O SUNU SUSAN THOMAS,
AGED ABOUT 30 YEARS,
R/A MALIYIL PREM NIVAS,
KANGIRATHOMOOD,
PENNUKKARA, CHENGANNUR,
ALLAPUZHA DISTRICT
KERALA STATE 689520
PURSUING 4TH YEAR MBBS IN
MS RAMIAH MEDICAL COLLEGE.
31 . MR. BANDI SUSHANTH REDDY
S/O BANDI SREENIVASULU REDDY
AGE -26 YEARS,
R/A C/O KLN GANGADARAIAH,
BOMMANAHALLI,BG NAGAR POST,
BEHIND HARI ENGINEERING WORKS,
BELLUR CROSS, MANDYA,
NAGAMANGALA TALUK - 571448
PURSUING FINAL YEAR MBBS AT
SUBBIAH INSTITUTE OF MEDICAL SCIENCES.
32 . MS. BELLAMKONDA SAIPRIYA
D/O. B. VENKANNA GOUDA,
AGED ABOUT 28 YEARS,
R/A BEHIND GARDEN CAFE HOTEL,
NEST HOSPITAL, HYDERABAD-500 005.
PURSUING FINAL YEAR MBBS AT
SUBBAIAH MEDICAL COLLEGE.
33 . MR. BASAWARAJ PATIL,
S/O SHARANAPPA PATIL,
AGE ABOUT 25 YEARS,
R/A PRAGATI COLONY, GULBARGA - 585101,
PURSUING AT KHAJA BANDANAWAZ ,
INSTITUTE OF MEDICAL SCIENCES,
GULBARGA.
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
34 . MR. BASAVARAJ CHANNABASAPPA JANIWAR,
S/O CHANNABASAPPA JANIWAR,
AGED ABOUT 23 YEARS,
R/A NEAR RAM MANDIR, ALMEL- 586202 ,
PURSUING FINAL YEAR MBBS AT BIMS,
BELAGAVI.
35 . MS. POOJITHA V., D/O SRI HARI,
AGED ABOUT 24 YEARS,
R/A G6, VAISHNAVI HEAVEN APARTMENT
SIDHARTHA COLONY RAICHUR - 584101
PURSUING 3RD YEAR MBBS AT
NAVODAYA MEDICAL COLLEGE.
36 . MR. ARUN S. ANAND,
S/O TC ANANDA MOHAN,
AGED ABOUT 32 YEARS,
R/A ARUN NIVAS, PONGIL,
MULLUVILA P.O, KERALA - 695133
NATTYATIKARA, TVM
PURSUING FINAL YEAR MBBS
AT DR. B.R. AMBEDKAR MEDICAL COLLEGE.
37 . MR. SHARDUL PRATAP SINGH,
S/O NARENDRA PRATAP SINGH,
AGED ABOUT 30 YEARS,
R/A BHAGWAN DAS NAGAR, SIGRA ,
VARANASI - 221001,
PURSUING FINAL YEAR
MBBS AT MRMC, GULBARGA.
38 . MR. SHASHANK S BAGALKOT,
S/O DR BS SHIVAKUMAR,
AGED ABOUT 26 YEARS,
R/A SAVITHRI NILAYA,
MARUTHI NAGAR,
LAST CROSS ARSIKERE,573103
PURSUING FINAL YEAR MBBS AT JJMMC,
DAVANAGERE.
39 . MR. GADE SHASHANK,
S/O ADIREDDY,
AGED ABOUT 24 YEARS,
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WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A KARIMNAGAR,
TELANGANA - 505001,
PURSUING FINAL YEAR MBBS AT
AKASH INSTITUTE
OF MEDICAL SCIENCES,
DEVANAHALLI.
40 . MS. AMEENA SIMRAN H.,
D/O AMEER HUSSAIN,
AGED ABOUT 24 YEARS,
R/A AMEENA MANZIL,
GAVISHREE NAGAR,
3RD CROSS, KOPPAL - 583231
PURSUING FINAL YEAR MBBS AT MRMC,
KALABURAGI.
41 . MR. AMARNATH S.,
S/O SENTHIL KUMAR,
AGED ABOUT 26 YEARS,
R/A 16TH CROSS, KILOSKAR LAYOUT,
CHIKKABANAVARA, BANGALORE - 560090,
PURSUING FINAL YEAR MBBS AT
SAPTHAGIRI INSTITUTE OF MEDICAL SCIENCES.
42 . MR. SHAMANTH H L.,
S/O LAXMINARAYANA H S.,
AGED ABOUT 23 YEARS,
R/A NO. 8459, 2ND PHASE,
VIJAYANAGARA 4TH STAGE,
MYSORE -570017
PURSUING FINAL YEAR MBBS AT
CHAMARAJNAGAR INSTITUTE OF
MEDICAL SCIENCES.
43 . MR. SYED ABDUL KHADEER,
S/O SYED ABDUL SATTAR,
AGED ABOUT 26 YEARS,
R/A 2-9-31/1/A
MADINA MASJID MARKET ROAD,
MAHBUBNAGAR, TELANGANA - 509001
PURSUING FINAL YEAR MBBS AT
KHAJA BANDANAWAZ INSTITUTE OF
MEDICAL SCIENCES.
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
44 . MR. ADARSH THILAK.T.K.,
S/O THILAKESH T.,
AGED ABOUT 28 YEARS,
R/A 1790/3, BILATHIKULAM,
CALICUT- 673006
PURSUING FINAL YEAR MBBS AT
SUBBIAH INSTITUTE OF MEDICAL SCIENCES.
45 . MR. THEJA GOUTHAM S M.,
S/O S. N. MAHADEVA,
AGED ABOUT 25 YEARS,
R/A NO.44, VENKATESHWARA LAYOUT,
AECS A BLOCK , SINGASANDRA,
BENGALURU -560068
PURSUING FINAL YEAR MBBS AT
MS RAMAIAH MEDICAL COLLEGE.
46 . MS. ROSHINI REJU, D/O REJU D.,
AGED ABOUT 23 YEARS
R/A BOWENPALLY,
TELANGANA- 500031
PURSUING FINAL YEAR MBBS
AT AKASH INSTITUTE OF MEDICAL SCIENCES.
47 . MR. GURUKIRAN N.,
S/O KOTRESH N.,
AGED ABOUT 23 YEARS
R/A SHIVACHANDRAMA NILAYA,
15TH MAIN, 8TH CROSS,
KUVEMPU NAGAR, MCC B BLOCK,
DAVANAGERE - 577001
PURSUING FINAL YEAR MBBS
AT M R MEDICAL COLLEGE, GULBARGA.
48 . MS. MAZNA D/O EBRAHIM ALI AKBAR
AGE- 27 YEARS, ]
MAZNA MANZIL SS ROAD
MULOOR UCHILA POST
UDUPI DISTRICT 574117
PURSUING FINAL YEAR MBBS AT
SRINIVAS INSTITUTE OF MEDICAL SCIENCES.
49 . MR. YAASHVANTHIRAAN,
S/O PUVANTHIRAN,
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
AGED ABOUT 29 YEARS,
R/A NO.2 SECTION 11/6C,
PETALING JAYA,
SELANGOR, MALAYSIA - 46200
PURSUING FINAL YEAR MBBS AT
S S INSTITUTE OF MEDICAL SCIENCES,
DAVANAGERE.
50 . MR. KANUMILLI YASWANTH CHOWDARY,
S/O K NAGENDRA,
AGED ABOUT 23 YEARS
R/A SRI SHAILA NIVAS,
JP NAGAR KARATAGI,KOPPAL DISTRICT - 583231,
PURSUING FINAL YEAR MBBS AT
NAVODAYA MEDICAL COLLEGE.
51 . MR. CHIKKU RAJEEV,S/O RAJEEV T R.,
AGED ABOUT 27 YEARS
R/A THAKADIYEL HOUSEZ PONKUNNAMZ PO
PONKUNNAM, KOTTAYAM DISTRICT,
KERALA - 686001
PURSUING FINAL YEAR MBBS AT
SHRIDEVI INSTITUTE OF MEDICAL SCIENCES.
52 . MR. ABBAGOUNI SURYA TEJA GOUD,
S/O ABBAGOUNI RAVINDER GOUD,
AGED ABOUT 26 YEARS,
R/A FLAT NO.105,
GOKUL KUNJ APARTMENTS,
STREET NO. 5, HIMAYATNAGAR,
HYDERABAD - 500029
PURSUING FINAL YEAR MBBS AT
SUBBIAH INSTITUTE OF MEDICAL SCIENCES.
53 . MR. MANORAJA V.,
S/O VENKATESAN R.,
AGED ABOUT 30 YEARS,
R/A NO 43/3 SANNATHI NEW STREET
VANDAVASI TVM DISTRICT,
TAMILNADU - 604408
PURSUING FINAL YEAR MBBS AT
RAJA RAJESHWARI MEDICAL COLLEGE.
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
54 . MR. MANIKANDAN RAVEENDRAN,
S/O E V RAVEENDRAN,
AGED ABOUT 24 YEARS,
R/A EDAVAN EDATHIL VEEDU,
PO KURUMATHUR VIA KARIMBAM,
KANNUR, KERALA 670142
PURSUING FINAL YEAR MBBS AT
KANACHUR INSTITUTE OF MEDICAL SCIENCES.
55 . MR. SNEHIT GOTURI,
S/O DR SHIVAJI GOTURI,
AGED ABOUT 24 YEARS,
R/A GOTURI COMPLEX ,
NEAR OLD BUSTAND
HUKKERI 591309,
PURSUING FINAL YEAR MBBS AT
S NIJALINGAPPA MEDICAL COLLEGE
BAGALKOT.
56 . MR. MOHAMMED TAFESH A M.,
S/O AZEEZ MAHABOOBJAN,
AGED ABOUT 25 YEARS,
R/A INDIRA BADAVANE,
GURUPUR, SHIMOGA - 577203
PURSUING FINAL YEAR MBBS AT
SUBBAIAH INSTITUTE OF MEDICAL SCIENCES,
SHIMOGA.
57 . MS. URVASHI SANDILYA,
D/O PRAMOD KUMAR SINGH,
AGED ABOUT 29 YEARS,
R/A RAJENDRA NAGAR ROAD NO 4
PATNA - 800016, BIHAR.
PURSUING FINAL YEAR MBBS AT
SAPTHAGIRI INSTITUTE OF MEDICAL SCIENCES.
58 . MR. ASWINANNAMALAI. S.,
S/O SELVAKUMAR A.,
AGED ABOUT 27 YEARS
R/A NO 603,8C,PROVIDENT SUNWORTH
APPARTMENTS,MYSORE ROAD,
VENKATAPURA, BENGALURU 560060,
PURSUING FINAL YEAR MBBS
AT RAJA RAJESHWARI MEDICAL COLLEGE.
- 14 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
59 . MR. KIRAN KUMAR B.,
S/O N.BALAKRISHNAN,
AGED ABOUT 29 YEARS,
R/A NO.207 5TH MAIN,
3RD STAGE, 3RD BLOCK,
BASVESHWARNAGAR,
BANGALORE- 560079,
PURSUING FINAL YEAR MBBS AT
AJ INSTITUTE OF MEDICAL SCIENCES.
60 . MR. SHYLENDRA KUMAR U K.,
S/O KRISHNAMURTHY H R.,
AGED ABOUT 24 YEARS
RESIDING AT VINAYAKANAGARA
2ND MAIN, TIPTUR - 572201,
PURSUING FINAL YEAR MBBS
AT SUBBIAH INSTITUTE OF MEDICAL SCIENCES.
61 . MR. SHREYAS SIDAPARA,
S/O MR. VALLABHBHAI SIDAPARA,
AGED ABOUT 33 YEARS,
R/A 589, KOTHARIYA COLONY,
RAJKOT - 360002, GUJARAT ,
PURSUING 4TH YEAR MBBS COURSE IN
SDM MEDICAL COLLEGE, DHARWAD.
62 . MR. MOHAMMED ABRAR MOHIUDDIN,
S/O MOHAMMED ARSHAD,
AGED ABOUT 29 YEARS,
R/A 22-2-736, NOOR KHAN BAZAR,
HYDERABAD - 500024
PURSUING 3RD YEAR MBBS COURSE
IN KHAJA BANDA
NAWAZ INSTITUTE OF MEDICAL SCIENCES,
GULBARGA.
63 . MR. BHARGAV PENDAYALA,
S/O MR. P SATISH KUMAR,
AGED ABOUT 24 YEARS,
R/A PALWANCHA HYDERABAD - 507115,
PURSUING 3RD YEAR MBBS IN
M R MEDICAL COLLEGE,
GULBARGA.
- 15 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
64 . MR. NITIN Y.,S/O. MR. Y CHANDRASHEKAR,
AGED ABOUT 24 YEARS,
R/A C2/1, RAMANASHREE CALIFORNIA GARDEN,
YELAHANKA, BANGALORE 562110
PURSUING 4TH YEAR MBBS COURSE
IN AKASH INSTITUTE
OF MEDICAL SCIENCES AND RESEARCH CENTRE.
65 . MR. N.S. PRITHVIRAJAN,
S/O N. SENKANNAN,
AGED ABOUT 29 YEARS,
RESIDING IN ROOM 401,
GRAVITY EXECUTIVE PG,
HAPPY VALLEY ROAD,
WHITEFIELD, BANGALORE 560066
PURSUING 3RD YEAR MBBS
IN VYDEHI INSTITUTE OF MEDICAL SCIENCES
AND RESEARCH CENTRE.
66 . MR. YAJUVENDRASINH VAGHELA,
S/O MR. AJITSINH VAGHELA,
AGED ABOUT 24 YEARS,
R/A D/6, GREEN CITY,
SECTOR 26, GANDHINAGAR,
GUJARAT 382028
PURSUING 4TH YEAR MBBS AT SRINIVAS
INSTITUTE OF MEDICAL SCIENCES.
67 . MR. SRIRAM V., S/O VENKATESH C .,
AGED ABOUT 35 YEARS,
R/A PROVINENT SUNWORTH APARTMENT,
FLAT NO 5B 708, VENKATAPURA,
KENGERI - 560060
PURSUING 4TH YEAR MBBS
IN RAJARAJESHWARI
MEDICAL COLLEGE.
68 . MR. SUMEETH SHETTY,
S/O MR. SURENDRA SHETTY,
AGED ABOUT 23 YEARS,
R/A SRI DEVI NIVASA,
GARADI ROAD,
BANNANJE, UDUPI - 576101,
- 16 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
PURSUING 3RD YEAR MBBS COURSE IN
SRINIVAS INSTITUTE OF MEDICAL SCIENCES
AND RESEARCH CENTRE,
MUKKA.
69 . MR. SAURABH TULSIDAS SHELKE,
S/O MR. TULSIDAS SHELKE,
AGED ABOUT 25 YEARS,
RESIDING AT SHIVAJINAGAR,
JANEPHAL TALUK,
MEHKAR, BHULDHANA,
MAHARASHTRA - 443001,
PURSUING 2ND YEAR MBBS
AT SUBBAIAH INSTITUTE
OF MEDICAL SCIENCES,
SHIVAMOGGA.
70 . MR. MOHITH R S.,
S/O MR. R.T. SHIVARAM ,
AGED ABOUT 26 YEARS,
R/A C102 PYRAMID TEMPLE BELLS APARTMENT,
RT NAGAR, BANGALORE 560098
PURSUING 4TH YEAR MBBS COURSE IN
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES.
71 . MS. SUSHMA G., D/O DODDANGOUDA G .,
AGED ABOUT 24 YEARS,
R/A GOUDRA ONI, DASAPUR,
SIRUGUPPA, BALLARI - 583121,
PURSUING 4TH YEAR MBBS COURSE
IN KHAJA BANDA NAWAZ INSTITUTE
OF MEDICAL SCIENCES.
72 . MR. SHAROOP. P.,
S/O MR. RATHEESH KUMAR P.,
AGED ABOUT 27 YEARS,
R/A PUTHOOR HOUSE, MALIKAPARAMBA,
KALLAI, CALICUT, KERALA 673003,
PURSUING 4TH YEAR MBBS COURSE IN
CHAMRAJNAGAR INSTITUTE OF MEDICAL SCIENCES.
73 . MR. THEJASWI KETHAM REDDY,
S/O DR. KETHAM,
AGED ABOUT 23 YEARS,
- 17 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A KETHAMS HOSPITAL PVT LTD,
VIDHYARANYAPURA,
NANJAPPA MAIN ROAD,
BANGALORE 560097,
PURSUING 2ND YEAR MBBS COURSE
IN VYDEHI INSTITUE OF MEDICAL SCIENCE AND
RESEARCH CENTRE.
74 . MS. VAIDEHI PATHI VANDAYAR,
D/O MR. PATHI VANDAYAR,
AGED ABOUT 25 YEARS,
R/A THANJAVUR,
TAMIL NADU - 613001,
PURSUING 2ND YEAR MBBS
COURSE IN VYDEHI INSTITUTE OF MEDICAL
SCIENCES AND RESEARCH CENTRE.
75 . MR. DEEPAK MARTIN TOMY,
S/O MR. TOMY ABRAHAM,
AGED ABOUT 31 YEARS,
R/A ABISH RESIDENCY, SURATHKAL,
MANGALURU 575014
PURSUING 4TH YEAR MBBS COURSE IN
SRINIVAS INSTITUTE OF MEDICAL SCIENCES,
SURATHKAL.
76 . MS. GAYATRI KRISHNA. E.,
D/O MR. E.R. BALAKRISHNAN,
AGED ABOUT 23 YEARS,
R/A EDASSERY VALAPPIL,
POTTORE PO .,
THRISSUR, KERALA, 680581,
PURSUING 4TH YEAR MBBS IN SUBBAIAH
INSTITUTE OF MEDICAL SCIENCES,
SHIVAMOGGA.
77 . MR. RAVI PATNAIK,
S/O GANAPATHI PATNAIK,
AGED ABOUT 44 YEARS,
R/A 78-VASAVI NILAYAM,
SAGAR NAGAR, VIZAG, A.P. 530037 ,
PURSUING 4TH YEAR MBBS
AT SREE SIDDHARTHA MEDICAL COLLEGE,
TUMKUR.
- 18 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
78 . MR. ABHISHEK KUMAR BUNKAR,
S/O SOHAN LAL BUNKAR,
AGED ABOUT 27 YEARS,
R/A PLOT NO 5,
BALAJI VIHAR-15,
MURLIPURA SCHEME,
JAIPUR - 302039,
PURSUING 4TH YEAR MBBS IN
SHIMOGA INSTITUTE OF MEDICAL SCIENCES,
SHIMOGA.
79 . MR. SAKTHIVEL. S.,
S/O MR. SUBRAMANIAN. P.,
AGED ABOUT 27 YEARS,
R/A SURATKAL,
MANGALORE -575011
PURSUING 4TH YEAR MBBS IN SRINIVAS
INSTITUTE OF MEDICAL SCIENCES.
80 . MS. TEJASWINI ATLURI,
D/O SREEKAR ATLURI,
AGED ABOUT 24 YEARS,
R/A MANYATA TECH PARK,
A21, ARABIC COLLEGE
POST BANGALORE, HEBBAL - 560045
PURSUING 3RD YEAR MBBS COURSE IN
RAMAIAH MEDICAL COLLEGE, BANGALORE.
81 . MS. RASHMI,
D/O MR. K.V SRINIVAS REDDY,
AGED ABOUT 27 YEARS,
R/A 398, 6TH CROSS,
18 TH MAIN, ROAD,
KORAMANGALA, BENGALURU- 560095
PURSUING 4TH YEAR MBBS COURSE IN
VYDEHI INSTITUTE OF MEDICAL SCIENCE
AND RESEARCH CENTRE.
82 . MS. SHREYA PUJERI,
D/O DR. ULAVAYYA PUJERI,
AGED ABOUT 23 YEARS,
R/A H NO 32, SHREYA HOSPITAL
BUILDING, BHAVASAR NAGAR,
- 19 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
JAIL ROAD,
VIJAYAPURA - 586103,
PURSUING 4TH YEAR MBBS
COURSE IN SDM MEDICAL COLLEGE,
DHARWAD.
83 . MS. J NIDHI,
D/O MR. K. UNNIKRISHNA PILLAI,
AGED ABOUT 25 YEARS,
R/A HADDO, PORT BLAIR,
ANDAMAN AND NICOBAR ISLANDS - 744101
PURSUING 4TH YEAR MBBS COURSE IN
NAVODAYA MEDICAL COLLEGE, RAICHUR.
84 . MR. AVINASH C DONAGANAVAR,
S/O CHANABASAPPA DONAGANAVAR,
AGED ABOUT 26 YEARS,
R/A 108 PADAGATTI STREET,
BIDNAL, HUBLI - 580028,
PURSUING 4TH YEAR MBBS COURSE IN
BASAVESHWARA MEDICAL COLLEGE.
85 . MR. MANAR KHAYAM M.,
S/O MR. MANSOOR ALI,
AGED ABOUT 28 YEARS,
R/A MUKKRIYAN HOUSE,
MANKADA, KERALA 679324,
PURSUING 4TH YEAR MBBS COURSE
IN KVG MEDICAL COLLEGE, SULYA.
86 . MR. DANISH KHAN Y D
S/O DASTAGIR KHAN Y M.,
AGED ABOUT 25 YEARS
R/A 596/10, 75TH B CROSS,
10 G MAIN ROAD,
6 BLOCK RAJAJINAGAR,
BANGALORE 560010
PURSUING 3RD YEAR MBBS COURSE IN
SAPTAGIRI INSTITUTE OF MEDICAL
SCIENCES AND RESEARCH CENTRE.
87 . MR. SALMAN KHAN,
S/O DR. NASEEMULLAH KHAN,
AGED ABOUT 32 YEARS,
- 20 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A 16-11-16/G/J/102, MALAKPET
HYDERABAD, TELANGANA - 500036
PURSUING 4TH YEAR MBBS IN KHAJA
MANDANAWAZ INSTITUTE OF MEDICAL
SCIENCES, GULBARGA.
88 . MR. MANIDEEP BELLAMKONDA,
S/O MR. NAGARJUNA RAO,
AGED ABOUT 28 YEARS,
R/A PLOT NO 86, BARELY HILLS,
GULBARGA - 585101,
PURSUING 4TH YEAR MBBS IN KHAJA BANDA
NAWAZ INSTITUTE OF MEDICAL SCIENCES.
89 . MS. SNEHA GALAGALI,
D/O MR. RAJENDRA GALAGALI,
AGED ABOUT 23 YEARS,
R/A NALATAWAD,
MUDDEBIHAL, BIJAPUR - 586212,
PURSUING 2ND YEAR MBBS COURSE IN S.
NIJALINGAPPA MEDICAL COLLEGE.
90 . MS. SNEHA ALSA STANLEY,
D/O STANLY DANIEL,
AGED ABOUT 27 YEARS
RESIDING STANLY BHAVAN,
PATHANAMTHITTA, KERALA 691552
PURSUING 4TH YEAR MBBS COURSE IN
VYDEHI INSTITUTE OF MEDICAL SCIENCES.
91 . MR. PRAJWAL K.B.,
S/O- BASAVARAJ K.B.,
AGED ABOUT 22 YEARS,
R/A NO.2398 MCC A BLOCK,
10TH MAIN ROAD,
DAVANAGERE - 577001,
PURSUING 4TH YEAR
MBBS COURSE AT JJMMC, DAVANAGERE.
92 . MS. SRIDEVI CHANDRASHEKAR KENGAR,
D/O- CHANDRASHEKAR KENGAR,
AGED ABOUT 24 YEARS,
R/A ANJANEYA NAGAR,
BELAGAVI - 590016,
- 21 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
PURSUING 4TH YEAR MBBS
COURSE AT S. NIJALINGAPPA MEDICAL COLLEGE.
93 . MR. ANSAR ALI, S/O- SHAHID ALI,
AGED ABOUT 27 YEARS
R/A - NOOR KHAN BAZAR,
HYDERABAD 500024
PURSUING 2ND YEAR MBBS COURSE AT
KHAJA BANDANAWAZ INSTITUTE OF MEDICAL
SCIENCES.
94 . MR. LAKSHAN M REDDY,
S/O - MALLESHA K REDDY,
AGED ABOUT 23 YEARS,
R/A NO.414, 5TH A MAIN,
CLASSIC PARADISE LAYOUT,
BEGURU, BENGALURU - 560068
PURSUING 4TH YEAR MBBS COURSE AT
SUBBAIAH INSTITUTE OF MEDICAL SCIENCES,
SHIMOGA.
95 . MS. ANUSHKA PAL,
D/O PRANAB KUMAR PAL,
AGED ABOUT 22 YEARS,
R/A SHANKAR NAGAR,
RAIPUR (C.G.) - 492004,
PURSUING 4TH YEAR
MBBS COURSE AT
SRINIVAS INSTITUTE OF
MEDICAL SCIENCES AND RESEARCH CENTRE.
96 . MS. PRIYA BIJASPUR,
D/O REVANENDRA BIJASPUR,
AGED ABOUT 25 YEARS,
R/A SB TEMPLE LALGIRI CROSS
GULBARGA 585101 KARNATAKA
PURSUING 3RD YEAR MBBS COURSE AT -
M.R.MEDICAL.COLLEGE GULBARGA.
97 . MS. PRIYA.C., D/O- RAVI PRASAD.C.,
AGED ABOUT 25 YEARS,
R/A - 8/1, GROUND FLOOR,
RAGHAVENDRA NILAYA,
8TH CROSS, 8TH B MAIN,
- 22 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
SHIVANAGAR,
RAJAJINAGAR - 560010
PURSUING 3RD YEAR MBBS COURSE AT
DR. B R AMBEDKAR MEDICAL COLLEGE.
98 . MR. PRASAD R KANADE,
S/O RAJKUMAR KANADE,
AGED ABOUT 24 YEARS,
R/A OMERGA,
OSMANABAD 413606
PURSUING 4TH YEAR AT MBBS COURSE AT
MVJ MEDICAL COLLEGE.
99 . MR. YOGESHWAR K M.,
S/O KRISHNAIAH R.,
AGED ABOUT 24 YEARS
R/A SHREE SHARVAYA NIVASA,
TUDA LAYOUT
TUMAKURU 572105,
PURSUING 4TH YEAR MBBS COURSE
AT KODAGU INSTITUTE OF MEDICAL SCIENCES.
100 . MS. APARNA J L.,
D/O - JAYAKUMAR S.,
AGED ABOUT 27 YEARS,
R/A ARAMAM , CHANTHAVILA,
KATTAIKONAM , TRIVANDRUM,
KERALA - 695584
PURSUING 4TH YEAR MBBS COURSE AT
KVG MEDICAL COLLEGE AND HOSPITAL.
101 . MS.PRATHIKSHABM,
D/O-MANJUNATHBN,
AGED ABOUT 24 YEARS,
R/A MAHALAKSHMI LAYOUT
NEAR SHIVAGANGE CENTRE,
DAVANGERE- 577001
PURSUING FINAL YEAR MBBS COURSE AT
AKASH INSTITUTE OF MEDICAL SCIENCES.
102 . MR.ASHVAMEGHA,
S/O LATE B KALAYYA,
AGED ABOUT 25 YEARS,
RESIDING AT MES QUARTERS LIC COLONY
- 23 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
NAUBAD, BIDAR 585402,
PURSUING 4TH YEAR MBBS COURSE AT
HASSAN INSTITUTE OF MEDICAL SCIENCES.
103 . MR.GUDURUYOGESH VENKATA KARTHIK,
S/O G.LAKSHMINARAYANA,
AGED ABOUT 27 YEARS,
R/A 12-21-80/A, PRAKASHNAGAR,
NARSARAOPET, PALNADUDISTRICT,
ANDHRAPRADESH - 522017
PURSUING 4TH YEAR MBBS COURSE AT
M.R MEDICAL COLLEGE KALABURAGI.
104 . MR GOPI GARI VIVEKKUMAR GOUD,
S/O GOPI GARI RAJENDRA GOUD,
AGED ABOUT 29 YEARS,
R/A CPM BOYS HOSTEL 585105,
PURSUING 4TH YEAR MBBS COURSE AT MRMC
KALABURAGI.
105 . MR. VISHAL J PRASAD,
S/O -V. JAGADISH PRASAD,
AGED ABOUT 24 YEARS,
R/A NO 108/1,KV MASTER,
COMPOUND, IMMADIHALLI,
WHITEFIELD,BANGALORE -560066,
PURSUING 3RD YEAR MBBS
COURSE AT SUBBAIAH INSTITUTE OF
MEDICAL SCIENCES.
106 . MS. TARADEVI R HIREMATH,
D/O RAJASHEKHARAYYA HIREMATH,
AGED ABOUT 22 YEARS,
R/A MAHESHWARI NILAYA HOME,
NUMBER - 2-491 NEAR BIG BAZAR,
KALBURAGI. PIN CODE - 585105,
PURSUING 3 YEAR MBBS COURSE AT
M.R.MEDICAL COLLEGE
KALBURAGI.
107 . MR. AHMED ANEESH M H.,
S/O MAHAMMED HANEEF S.,
AGED ABOUT 24 YEARS,
- 24 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/A N.C.ROAD HOUSE
BOLANTHOOR POST
BANTWAL TALUK D.K 574222
PURSUING 4TH YEAR MBBS COURSE AT
KANACHUR INSTITUTE OF MEDICAL SCIENCES.
108 . MR. MANJUNATH SEEGI,
S/O RAJESHEKAR SEEGI,
AGED ABOUT 28 YEARS,
R/A GULBARGA - 585101,
PURSUING 4TH YEAR MBBS COURSE
AT MR MEDICAL COLLEGE.
109 . MR. SANTHOSH KUMAR,
S/O - GOVARDHAN,
AGED ABOUT 28 YEARS,
R/A 8A CHAIRMAN, VEERABHATHIRAN ST,
TIRUPATTURE DISTRICT,
TAMILNADU 635601.
PURSUING 4TH YEAR MBBS COURSE AT
SRINIVAS INSTITUTE OF MEDICAL SCIENCES.
110 . MR. MILINDA D., S/O- DINESH,
AGED ABOUT 23 YEARS
R/A JP NAGAR 2ND PHASE,
BANGALORE 560078
PURSUING 2ND YEAR MBBS COURSE AT JJMMC.
111 . MR. AMITH B., S/O- DR.BASAVARAJ C.,
AGED ABOUT 23 YEARS,
R/A NO 56, ASHIRWAD, 2 ND MAIN ROAD,
4TH CROSS BEHIND KABEER ASHRAM,
KENGERI UPANAGAR BENGALURU 560060
PURSUING 4TH YEAR MBBS COURSE AT
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES.
112 . MR. BHARATH RAJ, S/O - UMESH .N.,
AGED ABOUT 26 YEARS
R/A 1/1 KPWD QUARTERS,
JEEVAN BHEEMANAGAR,
BANGALORE - 560075,
PURSUING 4TH YEAR MBBS
COURSE AT JJM MEDICAL COLLEGE.
- 25 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
113 . MR. JAYDEN A PEREIRA,
S/O ALDRIN PEREIRA,
AGED ABOUT 25 YEARS,
RESIDING AT 14 B NIRMAL APPARTMENT
JP ROAD ANDHERI WEST MUMBAI 400053,
PURSUING 3RD YEAR MBBS COURSE AT
FATHER MULLER MEDICAL COLLEGE,
MANGALORE.
114 . MS. M. SITHI HASLINA BEGAM,
D/O- M. MOHAMED THASIN,
AGED ABOUT 28 YEARS,
R/A BIBI KHATIJA LADIES HOSTEL,
AL AMEEN MEDICAL COLLEGE,
ATHANI ROAD,
VIJAYAPUR-586108,
PURSUING 3RD YEAR MBBS
AT AL AMEEN MEDICAL COLLEGE.
115 . MR. CAMERON LOUIS REBEIRO,
S/O CAXTON JOSEPH REBEIRO,
AGED ABOUT 25 YEARS,
R/A HERITAGE KARUKAYIL,
WARD THATHAMPALLY P.O ALAPPUZHA ,
KERALA PIN CODE 688013
PURSUING 4TH YEARS MBBS COURSE AT
ESIC MEDICAL COLLEGE,
GULBARGA.
116 . MS. K. EUREKHA,
D/O K. SREENIVASULU,
AGED ABOUT 26 YEARS,
R/A HOSKOTE BANGALORE - 560067
PURSUING 3RD YEAR
MBBS COURSE AT MVJ
MEDICAL COLLEGE AND
AMP RESEARCH HOSPITAL.
117 . MR. FAISAL YOUNUS,
S/O- LATE. MOHAMMED YOUNUS,
AGED ABOUT 27 YEARS,
R/A FLAT 201, AL HIRA RESIDENCY,
PNT COLONY, NANAL NAGAR,
HYDERABAD - 500008,
- 26 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
PURSUING 1ST YEAR MBBS
AT AL AMEEN MEDICAL COLLEGE.
118 . MR. ABHIRAJ,S/O RAJENDRAN PILLAI S,
AGED ABOUT 25 YEARS,
R/A ABHIRAMAMPALACKAL
THEVALAKKARA PO KOLLAM
KERALA - 690524
PURSUING 4TH YEAR MBBS COURSE AT
ESIC MEDICAL COLLEGE KALABURAGI.
119 . MR. SHADAKSHARI M S.,
S/O-SOMASUNDARA M J.,
AGED ABOUT 23 YEARS
RESIDING AT MADENAHALI VILLAGE,
MADDUR TALUK MANDYA DISTRICT,
PURSUING 4TH YEAR MBBS COURSE AT
SHYMANURU SHIVASHANKARAPPA INSTITUTE
OF MEDICAL SCIENCE AND RESEARCH CENTRE.
120 . MR. S K BHARATH, S/O-SHIVAPPA K.,
AGED ABOUT 24 YEARS
R/A GANA DREAM HOMEZ HEGGERE,
TUMKUR - 572215,
PURSUING 4TH YEAR MBBS AT CHAMARAJANAGAR
INSTITUTE OF MEDICAL SCIENCE.
121 . MS. JAHNAVI P J.,
D/O P JAYANCHANDRA REDDY,
AGED ABOUT 23 YEARS,
R/A NO 107 4TH FLOOR,
ALA RUBY, MURGAN TEMPLE STREET,
HAL 3RD STAGE NEW THIPPASANDRA,
BANGALORE - 560075,
PURSUING FINAL YEAR MBBS
AT VYDEHI MEDICAL COLLEGE.
122 . MS. RISHIKA NAYANA SRINIVAS,
D/O SRINIVAS,
AGED ABOUT 22 YEARS
R/A SRI NILAYA,
GARUDACHARPALYA MAIN ROAD
5TH CROSS, MAHADEVAPURA POST,
BANGALORE - 560016
- 27 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
PURSUING FINAL YEAR MBBS AT
VYDEHI MEDICAL COLLEGE.
123 . MS. SUSHMA RAJESHWARE,
D/O RAVISHANKAR,
AGED ABOUT 23 YEARS,
R/A GORTA(B) BASAVAKALYAN,
BIDAR - 585327.
PURSUING FINAL YEAR MBBS AT
MRMC, GULBARGA.
124 . MS. SONIKA GUPTA, D/O SUSHIL GUPTA,
AGED ABOUT 25 YEARS
R/A 27/3H, RAM KAMAL STREET,
KHIDDERPORE, KOLKATA - 700023
PURSUING FINAL YEAR MBBS AT
ADICHUNCHANAGIRI INSTITUTE OF
MEDICAL SCIENCES.
125 . MS. MONIKA GUPTA, D/O SUSHIL GUPTA,
AGED ABOUT 25 YEARS,
R/A 27/3H, RAM KAMAL STREET,
KHIDDERPORE, KOLKATA - 700023
PURSUING FINAL YEAR MBBS AT
ADICHUNCHANAGIRI INSTITUTE OF
MEDICAL SCIENCES.
126 . MR. ABHISHEK KUMAR,
S/O DR. NAGENDRA SINGH,
AGED ABOUT 25 YEARS,
RESIDING AT 822,
VIJAYA HOMES, DIMNA
ROAD, MANGO, JAMSHEDPUR ,
JHARKAND - 831001
PURSUING 3RD YEAR MBBS
AT VYDEHI MEDICAL COLLEGE.
127 . MR. DILIP KUMAR, S/O MAFATLAL,
AGED ABOUT 25 YEARS,
R/A NO 2, 24TH CROSS, CUBBONPET,
MAIN ROAD, BANGALORE - 560002,
PURSUING FINAL YEAR MBBS AT
VYDEHI MEDICAL COLLEGE.
- 28 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
128 . MS.BHUVANESHWARI BYANKANCHI,
D/O BASAVARAJ YANKANCHI,
AGED ABOUT 25 YEARS,
R/A SHRINAGAR, NEW JEWARGI ROAD,
GULBARGA - 585102
PURSUING FINAL YEAR MBBS AT MRMC.
129 . MR.APRATIMPDEKA,
S/OPRAFULLACDEKA,
AGED ABOUT 30 YEARS,
R/A GUWAHATI, ASSAM - 781001,
PURSUING FINAL YEAR MBBS AT
J.J.M MEDICAL COLLEGE.
130 . MR.ARAVIND V S., S/O SANJEEV V.P.,
AGED ABOUT 28 YEARS
R/A VATTAMTHATAYIL HOUSE
NEAR KABANI PALACE, MUVATTUPUZHA,
KERALA - 686661
PURSUING 2ND YEAR AT AJ MEDICAL COLLEGE.
131 . MS.AKSHATHA,
D/O RAGHAVENDRAACHARYA,
AGED ABOUT 25 YEARS,
R/A GIRINILAYA,
YALLAKKI SHETTAR COLONY,
GANDHINAGAR, DHARWAD-580004,
PURSUING FINAL YEAR MBBS AT
SDM COLLEGE OF MEDICAL SCIENCES,
DHARWAD.
132 . MR. DONSON JAMES,
S/O JAMES TERRENCE,
AGED ABOUT 22 YEARS
R/A DON BOSCO GENTS HOSTEL,
FATHER MULLERS- 575002,
PURSUING 3RD YEAR MBBS
AT FATHER MULLERS MEDICAL COLLEGE.
133 . MR.SUBODHVAJINATH,
S/O VAJINATHPATIL,
AGED ABOUT 24 YEARS
R/A 143 3RD CROSS,
BASAVESHWAR NAGAR,
- 29 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
BENGALURU- 560079,
PURSUING FINAL YEAR MBBS AT
VYDEHI INSTITUTE OF MEDICAL SCIENCES.
134 . MS. KSHAMEENA, D/O K BASHEER AHMED,
AGED ABOUT 24 YEARS,
R/A KURNOOL, ANDHRA PRADESH - 581001,
PURSUING FINAL YEAR MBBS
AT NAVODAYA MEDICAL COLLEGE, RAICHUR.
135 . MS.SHEETAL PALLA,
D/O SHARANAPPA PALLA,
AGED ABOUT 23 YEARS,
R/A MAHARISHI VIDYAMANDIR SCHOOL,
NEAR KUSNOOR ROAD, KALABURAGI - 585101
PURSUING FINAL YEAR MBBS AT
NAVODAYA MEDICAL COLLEGE.
136 . MS.MARTHALA TEJASWINI REDDY,
D/O MARTHALA CHANDRASHEKAR,
AGED ABOUT24 YEARS,
R/A KADAPA ANDHRA PRADESH - 516001
PURSUING 2ND YEAR MBBS AT BGS GIMS,
KENGERI, BANGALORE.
137 . MR.MANISH S. S/O SURESH S.,
AGED ABOUT 24 YEARS
R/A 416/ MANISH MANSION,
6TH CROSS ROAD,
MAHADEVAPURA VILLAGE AND POST,
BENGALURU 560048
PURSUING 3RD YEAR MBBS
AT KEMPEGOWDA INSTITUTE
OF MEDICAL SCIENCES.
138 . MR.GIRISH.V., S/O R.VENUGOPAL,
AGED ABOUT 27 YEARS,
R/A 1/52-2,
KOTHAGONDAPALLI (VILLAGE POST),
HOSUR (TK), KRISHNAGIRI (DT),
TAMILNADU 635109,
PURSUING FINAL YEAR MBBS COURSE
AT ADI CHUNCHANAGIRI INSTITUTE
OF MEDICAL SCIENCES.
- 30 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
139 . MR.GAUTAM TALNIA,
S/O SAMPAT LAL,
AGED ABOUT 25 YEARS,
R/A RAMGARH SHEKHAWATI,
SIKAR, RAJASTHAN - 332001
PURSUING FINAL MBBS AT KOIMS,
MADIKERI.
140 . MR.MVENKATANAGABALASAIRAM,
S/OMRAMESHBABU,
AGED ABOUT 25 YEARS,
R/A 14/639, PANCHALI NAGAR,
RENIGUNTAZ CHITTOOR DIST,
ANDHRA PRADESH - 517001
PURSUING FINAL YEAR MBBS AT
NAVODAYAMEDICAL COLLEGE.
141 . MR. MD. RIZWAN AHMAD,
S/O NOOR ULHASAN,
AGED ABOUT 31 YEARS,
R/A MADHOPUR, P.SBARHARIA,
DIST-SIWANBIHAR - 841226
PURSUING 3RD YEAR MBBS AT JJMMC,
DAVANAGERE.
142 . MR.ROHITN PATIL,
S/ONEELKANTH PATIL,
AGED ABOUT 25 YEARS,
R/A BASANGOUDAPATILL -232,
NIJALINGAPPA COLONY,
RAICHUR - 584101,
PURSUING FINAL YEAR MBBS
AT NAVODAYA MEDICAL COLLEGE,
RAICHUR.
143 . MR.HARSHAB S/O DR.BHIMRAO,
AGED ABOUT 30 YEARS
R/A E 201, ETA GARDENS,
MAGADI ROAD, BANGALORE- 560023,
PURSUING FINAL YEAR MBBS
AT DR.B.R.AMBEDKAR MEDICAL COLLEGE.
- 31 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
144 . MR. AKHILANWAR SAIT,
S/O ANWER SAIT,
AGED ABOUT27 YEARS,
R/A GLOBAL COURT BUILDING,
KUNTIKANA JUNCTION
MANGALORE 575004,
PURSUING SECOND YEAR MBBS AT
AJ INSTITUTE OF MEDICAL SCIENCES.
145 . MR. DEVANG DIDEL,
S/O BASTIRAM DIDEL,
AGED ABOUT23 YEARS
R/A 25, 8TH CROSS RD,
MAILASANDRA,
BENGALURU-560060,
PURSUING 3RD YEAR MBBS AT BGS GIMS.
146 . MR.K.CHANDRAKANTH,
S/OK.SHANKARAIAH,
AGED ABOUT 35 YEARS,
R/A 2-21-5-5 BALAJI NAGAR,
STANTANPURAN POST
OPP. NEW NA ONI KAPRI DEPARTMENT,
KURNOOL-518003, AP,
PURSUING 3RD YEAR MBBS AT JJMMC,
DAVANAGERE.
147 . MR.GONGS INLUNGGANGMEI,
S/O DIMCHU ILUNHGANGMEI,
AGED ABOUT31 YEARS,
R/A NORTH EAST MANIPUR,
IMPHAL WEST - 595001
PURSUING FINAL YEAR MBBS
AT NAVODAYA MEDICAL COLLEGE,
RAICHUR.
148 . MR. ARJUN K.R.,S/O V RAVI,
AGED ABOUT 26 YEARS,
R/A 2/874A,CO-OP COLONY,
NELLINAGA, DHARAMPURI-636701,
PURSUING 1ST YEAR MBBS AT
AJ INSTITUTE OF MEDICAL SCIENCES.
- 32 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
149 . MS.GANA G.J.,
D/O JAYAPPA H.G.,
AGED ABOUT23 YEARS
R/A 2036/25, 1ST MAIN,
9TH CROSS BEHIND
UDAY BAZAR TARALA BALU EXTENSION,
DAVANAGERE - 577005
PURSUING FINAL YEAR MBBS AT JJMMC,
DAVANAGERE.
150 . MR.MOHAMMED IRFANUDDIN,
S/O MOHAMAD ZIAUDDIN,
AGED ABOUT 28 YEARS,
R/A 263, JALVAYU VIHAR,
KPBH - 500072, HYDERABAD,
PURSUING 3RD YEAR MBBS
AT MVJ MEDICAL COLLEGE RESEARCH HOSPITAL.
151 . MS. TWINKLE DAS,
D/O SOUMITRA DAS,
AGED ABOUT 25 YEARS
R/A SUSWAPNA APARTMENT,
RABINDRANAGAR, MIDNAPORE-721101,
WESTBENGAL, PURSUING FINAL YEAR MBBS
AT ALAMEEN MEDICAL COLLEGE.
152 . MS. JAWERIYA, D/O MOHAMMED,
AGED ABOUT 27 YEARS,
R/A SANA COTTAGE,
GULBARGA - 585104
PURSUING FINAL YEAR MBBS
AT KBN INSTITUTE OF MEDICAL SCIENCES,
GULBARGA.
153 . MR. LOHITH N.C.,
S/O CHANDRASHEKAR N.,
AGED ABOUT 25 YEARS
R/A HARIHARTALUK - 577601
PURSUING FINALYEAR MBBS
AT JJMMC, DAVANAGERE.
...PETITIONERS
(BY SRI ADITYA SONDHI, LEARNED SENIOR COUNSEL FOR SRI
PARASHURAM A.L. ADVOCATE)
- 33 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO A) ORDER OR
DIRECTION TO R1 UNIVERSITY TO RE-COMPUTE AND DECLARE
FRESH RESULTS OF THE SUBJECTS IN WHICH THE PETITIONERS
HAVE BEEN DECLARED TO BE UNSUCCESSFUL IN MBBS (RS3)
EXAMINATIONS OF JULY / AUGUST 2023 BY TAKING THE HIGHEST
MARKS AWARDED BY ALL THE EVALUATORS IN A TIME BOUND
MANNER OR B) ORDER OR DIRECTION TO R1 UNIVERSITY TO RE-
COMPUTE AND DECLARE FRESH RESULTS OF THE SUBJECTS IN
WHICH THE PETITIONERS HAVE BEEN DECLARED TO BE
UNSUCCESSFUL IN MBBS (RS5) EXAMINATIONS OF JULY/ AUGUST
2023 BY TAKING THE HIGHEST MARKS AWARDED BY THE FIRST
TWO EVALUATORS IN A TIME BOUND MANNER AND ETC.,
IN W.P.NO.1101/2024:
BETWEEN:
MR. GERARD STEPHEN,
S/O MR. STEPHEN ANTHONY,
AGE 23 YEARS, UNI. REG. NO.17M5531,
R/O NO.80 ITI LAYOUT, BENSON TOWN,
BENGALURU - 560 046.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
- 34 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.1102/2024:
BETWEEN:
MS. CHATHURYA SIDDARAJU
D/O SIDDARAJU, AGE 22 YEARS,
REG NO 18M0691,
R/O NO.102A, VAISHNAVI SYMPHONY,
6TH MAIN, 11TH CROSS,
MALLESHWARAM, BENGALURU 560 003.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN.W.P.NO.1119/2024:
BETWEEN:
MS.RAKSHITHA S PATIL
D/O S. N. PATIL, AGE. 26 YEARS,
REG. NO. 14M7851,
R/O NO. 65, 21/1, 12TH CROSS,
5TH MAIN, WILSON GARDEN,
BENGALURU-560030.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
- 35 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.1121/2024:
BETWEEN:
MR. PRAJWAL S
S/O SHASHI KUMAR A N
AGE 24 YEARS,
UNI REG NO. 17M4312
R/O NO. 23, ANANTHAPURA,
S N HALLI POST, YELAHANKA,
BENGALURU 560064.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
- 36 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
IN W.P.1186/2024:
BETWEEN:
1. MS. AISIRI K. SHETTY,
D/O. KIRAN KUMAR SHETTY,
AGED ABOUT 21 YEARS,
REG. NO. 18M4490,
R/O. RASHMI KIRAN, S.R. LAYOUT,
NEAR AISHWARYA FORT,
CHITRADURGA-577 501.
2. MR. ANUP A. KAJAGAR
S/O. ADIVEPPA V. KAJAGAR,
AGED ABOUT 23 YEARS,
REG. NO. 16M3310,
R/O. DOOR NO. 21/5,
PATEL GUNDAPPA STREET,
1ST CROSS, J.C. NAGAR,
BENGALURU-560 006.
3. MR. UJVAL. V
S/O. VENKATA RAJU. D. E.,
AGED ABOUT 31 YEARS,
UNI REG NO. 11M2291,
R/O. NO. 163/A, NEAR SWATHI LAB,
2ND CROSS, RTO OFFICE,
KOLAR-563 101.
4. MR. NAGABUSHAN. P. L.
S/O. PARAMESHWARAPPA. K,
AGED ABOUT 26 YEARS,
UNI REG. NO. 16M2933,
R/O. SHIVA NILAYA,
MANJUNATH EXTENSION, 2ND 'A' CROSS,
CHIKKA DEVASANDRA MAIN,
K.R. PURAM, BENGALURU-560 036.
5. MS. G. K. PANCHAJANYA YADAV
D/O. MR. G. K. KRISHNAMURTHY,
AGED ABOUT 23 YEARS,
UNI REG. NO. 18M0702,
R/O. NO. 1, 2ND FLOOR,
BHAIRAVESHWARA NILAYA,
2ND CROSS, 6TH MAIN,
- 37 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
MALLESHWARAM,
BENGALURU-560 003.
6. MS. G. V. CHETHANA
D/O. G. VENKATA RAMANA,
AGED ABOUT 28 YEARS,
UNI REG NO. 12M0789,
R/O. S.L.V. BELMONT APARTMENTS,
NO. 37/2, FLAT NO. 304,
3RD FLOOR, BASAVANAPURA ROAD,
CHIKKABASAVANAPURA,
KRISHNARAJAPURA, BENGALURU-560 049.
7. MR. KARTHIK. J
S/O. MR. JAYARAM.C,
AGED ABOUT 26 YEARS,
UNI. REG. NO. 14M6816,
R/O. BOYS HOSTEL,
SRINIVAS INSTITUTE OF
MEDICAL SCIENCES,
MUKKA, SURATHKAL,
MANGALORE-574 146.
8. MS. KHUSHI NARAYAN
D/O. VIKAS NARAYAN,
AGED ABOUT 22 YEARS,
REG. NO. 18M1014,
R/O. VYDEHI INSTITUTE OF
MEDICAL SCIENCES,
NO. 82, NELLURHALLI,
WHITEFIELD, BENGALURU-560 066.
9. MR. REUBEN ROBERT. K
S/O. ROBERT EDWY. K,
AGED ABOUT 25 YEARS,
REG. NO. 15M3859,
R/O. NO. 24/25, AMS MANSION,
VINAYAKA LAYOUT, WHITEFIELD,
BENGALURU-560 066.
10 . MS. DIBYA DUTTA
D/O. DIPENDRA NATH DUTTA,
AGED ABOUT 24 YEARS,
UNIVERSITY REG. NO. 15M3433,
- 38 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
R/O. MVJ MEDICAL COLLEGE-GIRLS HOSTEL,
DANDUPALYA,30TH KM MILESTONE,
NH-75, HOSKOTE-562 114.
11 . MOHAMMED RASUL.S
S/O. SATHICK BATCHA,
AGED ABOUT 26 YEARS,
REG NO. 14M2571,
R/O. NO. 19-38-263,
KAVERINAGAR, CHINNA PARK,
METTUR DAM, SALEM DT,
TAMIL NADU-636 401.
12 . MR. T. VISHWAS
S/O. RAMPRASAD.T,
AGED ABOUT 22 YEARS,
UNIVERSITY REG. NO. 18M4570,
R/O. TANTA HOUSE, MOGRU POST,
BELTHANGADY TALUK,
DHAKSHINA KANNADA-574 241.
...PETITIONERS
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.1202/2024:
BETWEEN:
MR. JAVANGULA VENKATA BHARGAV,
S/O MR J RAVI KUMAR,
- 39 -
NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
AGED 28 YEARS, R/AT K 356B,
REPUBLIC OF WHITEFILED K -1060B
WHITEFIELD, BENGALURU 560066
RGUHS REGISTRATION NO 13MO823.
...PETITIONER
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DTD 13.06.2023 WITH NO.RGU/AUTH/25THCON
/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-L AND
DIRECT THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.1208/2024:
BETWEEN:
1. Ms. PAVITHRA. P. V.
D/O. PRADEEPAN. P. V.,
AGED ABOUT 25 YEARS,
UNI REG. NO.16M5392,
R/O ANUGRAHA, NEAR VYSHNAVI PG LADIES,
GOLLACHIL ROAD, KUNTIKANA,
MANGALORE-575 004.
2. MR. NIHAL, S/O. VIJAYKUMAR,
AGED ABOUT 25 YEARS,
UNI REG. NO.17M4161,
R/O. NAVODAYA BOYS HOSTEL-3,
NAVODAYA MEDICAL COLLEGE,
RAICHUR-584 103.
3. Ms. MADHURA RAMESH,
D/O RAMESH PADMANABHAN,
AGED ABOUT 25 YEARS,
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WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
UNI REG NO.17M6927,
R/O. 1108, B WING, GODREJ PLATINUM,
INTERNATIONAL AIRPORT ROAD,
HEBBAL, BENGALURU-560 024.
4. MR. ANURAG SUKUMARAAN,
S/O SUKUMARAN A. K.,
AGED ABOUT 26 YEARS,
UNI. REG. NO.16M5266,
R/O. MEGASUMAM, ERANHIPALAM,
CALICUT, KERALA-673 006.
5. MR. YADHUNATH. K. V.,
S/O. MR. K. V. PAVITHRAN,
AGED ABOUT 29 YEARS,
UNI. REG. NO.13M7638,
R/O PRASADAM, KELOTH KAIRALI ROAD,
NEAR SS TEMPLE, PAYYANUR P.O.,
KANNUR, KERALA-670 307.
6. MS. ANN MARY JOSEPH,
D/O. JOSEPH KURUVILLA,
AGED ABOUT 27 YEARS,
UNI REG. NO. 14M3588,
R/O AMBRAYIL HOUSE,
THRISSUR, KERALA-680 503.
7. MR. V. P. VIGNESHWAR,
S/O. K. PERIYASAMY,
AGED ABOUT 28 YEARS,
UNI. REG. NO.12M6894,
R/O. NO.818/8TH CROSS,
SHANMUGA NAGAR,
UYYAKONDAN THIRUMALAI,
TRICHY, TAMIL NADU-620 102.
8. MR. VISHNU M. B.,
S/O. BASAVARAJA NAIK,
AGED ABOUT 30 YEARS,
UNI REG. NO.12M7649,
R/O. NO.42, 43, 4TH FLOOR,
SANNIDHY, 4TH CROSS,
BHUVANESHWARI NAGAR,
KEMPAPURA, HEBBAL POST,
BENGALURU-560 024.
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WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
9. Ms. LAKSHMI S. KUMAR,
D/O. K. B. SASIKUMAR,
AGED ABOUT 26 YEARS,
UNI. REG. NO.15M7710,
R/O. A. J. LADIES HOSTEL,
KUNTIKANA, MANGALORE-575 004.
...PETITIONERS
[BY SRI ABHISHEK MALIPATIL, ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO i) QUASH THE
IMPUGNED AMENDMENT TO ORDINANCE/NOTIFICATION GOVERNING
CENTRAL ASSESSMENT PROGRAMME (CAP) FOR THEORY PAPER
ASSESSMENT OF ALL UNDER GRADUATE HEALTH SCIENCE COURSES
OF UNIVERSITY DATED 13/06/2023 WITH NO.RGU/AUTH/25TH
CON/SYN/16/2023-24 ISSUED BY THE R2 VIDE ANNEXURE-Q AND
ii) DIRECTING THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY -AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH AND /OR
iii) DIRECTING THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING THE
AVERAGE OF THE HIGHEST TWO MARKS AWARDED FROM AMONGST
THE VALUATION MARKS ALREADY AWARDED TO THE PETITIONER
FOR THE FAILED SUBJECTS OF THE MBBS (RS3) EXAMINATIONS OF
JULY-AUGUST 2023 AND TO DECLARE THE RESULTS AFRESH TO BE
IN COMPLIANCE OF THE DECISIONS RENDERED BY THIS HONBLE
COURT IN NEELESH MEHTAS CASE AND BASANTH K.B.'s CASE BY
CONDUCTING 4/5 VALUATIONS ONLY WITH RESPECT TO THE FAILED
SUBJECTS AND ETC.,
IN W.P.NO.1213/2024:
BETWEEN:
MR. PANKAJ NAGAR,
S/O MR. AJAB SINGH NAGAR,
AGED 29 YEARS,
R/AT 206, RAJIV GANDHI NAGAR,
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NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
NANDHINI LAYOUT,
BENGALURU-560 096,
RGUHS REGISTARATION NO-12M7835.
...PETITIONER
[BY SRI NISHANTH A.V., ADVOCATE (PH)]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO :
i) QUASH THE IMPUGNED AMENDMENT TO ORDINANCE/
NOTIFICATION GOVERNING CENTRAL ASSESSMENT PROGRAMME
(CAP) FOR THEORY PAPER ASSESSMENT OF ALL UNDER GRADUATE
HEALTH SCIENCE COURSES OF UNIVERSITY DATED 13/06/2023
WITH NO.RGU/AUTH/25TH CON/SYN/16/2023-24 ISSUED BY THE R1
VIDE ANNEXURE-Q AND
ii) DIRECTING THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY-AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
IN W.P.NO.1222/2024:
BETWEEN:
Ms. ROHANSHI GORIYA,
D/O MR. GIRISH GORIYA,
AGED 26 YEARS,
R/A A 1006, DIVYASHREE REPUBLIC
OF WHITEFIELD, EPIP ZONE,
BENGALURU, KARNATAKA 560 066,
RGUHS REGISTRATION NO. - 16M3215.
...PETITIONER
[BY SRI NISHANTH A.V., ADVOCATE (PH)]
AND:
1. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH 'T' BLOCK, JAYANAGAR,
BENGALURU-560041.
REP. BY ITS VICE CHANCELLOR.
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WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
2. THE REGISTRAR (EVALUATION)
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES, 4TH 'T' BLOCK,
JAYANAGAR,
BENGALURU-560041.
3. NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8,
DWARAKA PHASE-I,
NEW DELHI-110077,
REP. BY ITS SECRETARY.
... RESPONDENTS
(COMMON IN ALL PETITIONS)
[BY SMT. FARAH FATHIMA, ADVOCATE FOR R1 & R2;
SRI N. KHETTY, ADVOCATE FOR R3]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, PRAYING TO :
i) QUASH THE IMPUGNED AMENDMENT TO ORDINANCE/
NOTIFICATION GOVERNING CENTRAL ASSESSMENT PROGRAMME
(CAP) FOR THEORY PAPER ASSESSMENT OF ALL UNDER GRADUATE
HEALTH SCIENCE COURSES OF UNIVERSITY DATED 13/06/2023
WITH NO. RGU/AUTH/25TH CON/SYN/16/2023-24 ISSUED BY THE
R1 VIDE ANNEXURE-Q AND
ii) DIRECTING THE RESPONDENT UNIVERSITY TO RECOMPUTE THE
RESULTS OF THE MBBS (RS3) EXAMINATIONS OF JULY -AUGUST
2023 UNDERTAKEN BY THE PETITIONER BY CONSIDERING ONLY THE
HIGHEST MARKS FROM AMONGST THE VALUATION MARKS ALREADY
AWARDED TO THE PETITIONER FOR THE FAILED SUBJECTS OF THE
MBBS (RS3) EXAMINATIONS OF JULY-AUGUST 2023 AND TO
DECLARE THE RESULTS AFRESH, AND ETC.,
THESE PETITIONS HAVING BEEN HEARD AND RESERVED FOR
ORDERS ON 12.01.2024, THIS DAY, THE COURT, PRONOUNCED THE
FOLLOWING:
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NC: 2024:KHC:6345
WP No. 29338 of 2023
C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
COMMON ORDER
In all these writ petitions, common subject matter is July-
August, 2023 MBBS Examinations in respect of RS-3 batch
students. Hence, they are taken up together for disposal.
Prayers sought in W.P.nos.29338/2023, 1101/2024,
1102/2024, 1119/2024, 1121/2024, 1186/2024, 1208/2024,
1202/2024, 1213/2024 and W.P.no.1222/2024, are as follows:
"a) Issue a writ of order or direction in the nature of certiorari
quashing the impugned 'Amendment to Ordinance /
Notification Governing Central Assessment Programme (CAP)
for Theory Paper Assessment of all Under Graduate Health
Science Courses of University' dated 13.06.2023 with
No.RGU/AUTH/25th Con/Syn/16/2023-24 issued by the
respondent no.2 vide Annexure-L; and
b) Issue a writ or order or direction in the nature of mandamus
directing the respondent university to re-compute the results
of the MBBS (RS3) Examinations of July-August 2023
undertaken by the petitioner by considering only the highest
marks from amongst the valuation marks already awarded to
the petitioner for the failed subjects of the MBBS (RS3)
Examinations of July-August 2023 and to declare the results
afresh; and/or
c) In the alternative, issue a writ or order or direction in the
nature of mandamus directing the respondent university to
recomputed the results of the MBBS (RS3) Examinations of
July-August 2023 undertaken by the petitioner by considering
the average of the highest two marks awarded from amongst
the valuation marks already awarded to the petitioner by
considering the average of the highest two marks awarded
from amongst the valuation marks already awarded to the
petitioner for the failed subjects of the MBBS (RS3)
Examinations of July-August 2023 and to declare the results
afresh; to be in compliance of the decisions rendered by this
Hon'ble Court in Neelesh Mehta's case and Basanth K.B.'s case
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
by conducting 4/5 valuations only with respect to the failed
subjects; and/or
d) In the alternative, issue a writ or order or direction in the
nature of mandamus directing the respondent university to
apply the 'Amendment to Ordinance/Notification Governing
Central Assessment Programme (CAP) for Theory Paper
Assessment of all Under Graduate Health Science Courses of
University' dated 05.09.2022 with no.RGU/AUTH/24th
Con/Synd/04/2022-23 issued by the respondent no.2 vide
Annexure-K to the MBBS (RS3) Examinations of July-August
2023 undertaken by the petitioner and thereafter to conduct
2/3 additional valuations (4/5 valuations) of the failed subjects
of the MBBS (RS3) Examinations of July-August 2023 and to
declare the results afresh; strictly in terms of the decisions
rendered by this Hon'ble Court in Neelesh Mehta's case and
Basanth K.B.'s case; etc.
2. In W.P.no.19983/2023, following reliefs are sought:
"a) Issue a Writ of Mandamus or any other appropriate
Writ, Order or Direction to Respondent no.1-University to
re-compute and declare fresh results of he subjects in
which the petitioners have been declared to be
unsuccessful in MBBS (RS3) Examinations of July/August
2023 by taking the highest marks awarded by all the
evaluators in a time bound manner;
OR
b) Issue a Writ of Mandamus or any other appropriate
Writ, Order or Direction to Respondent No.1 University to
re-compute and declare fresh results of the subjects in
which the Petitioners have been declared to be
unsuccessful in MBBS (RS3) Examinations of July/August
2023 by taking the highest marks awarded by the first
two evaluators in a time bond manner;
3. Sri Abhishek Malipatil, and Sri Nishant A.V. learned
counsel for petitioners submitted that petitioners were admitted
to MBBS Course in respective institutions during academic year
2018-19 or prior academic years and were governed under
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WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
Revised Scheme-3 ('RS-3' for short) issued by Respondent
no.1. It was submitted that on 29.03.2019, respondent no.2
('RGUHS' for short), notified 'Ordinance Governing Under
Graduate Valuations' ('2019-Ordinance' for short) governing
manner of evaluation of answer scripts of all Under-Graduate
Courses including MBBS. It was submitted that valuations of
MBBS Theory Answer Scripts were to be by two evaluators with
provision for re-valuation in case of difference between two
evaluations being more than 15% of total marks of subject.
4. It was submitted that 2019-Ordinance was quashed
in entirety by this Court in Neelesh Mehta and Ors. Vs.
RGUHS and Another1 and direction was issued to RGUHS to
cause valuation of all theory answer scripts of petitioners by set
of four evaluators as per Regulation 13(2) of Graduate Medical
Education Regulations, 1997, ('MCI Regulations' for short)
framed by Medical Council of India (which is presently
reconstituted as National Medical Commission.
5. It was submitted that on 13.10.2020, RGUHS
promulgated Amendment to Ordinance Governing Valuation of
W.P.no.31335/2019 c/m D.D.10.08.2020.
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
Answer Scripts of MBBS Course (RS-3 Scheme), ('2020-
Ordinance' for short) mandating evaluation by four valuators
and computation of results by averaging marks awarded by
four evaluators, allegedly to bring it in conformity with MCI
Regulations. But 2020-Ordinance was also quashed by this
Court in Basant K.B. Vs. RGUHS & Another2 and directions
were issued for conducting additional valuation 'only in respect
of failed subjects' following ratio in Dr.Menaka Mohan &
Others Vs. Registrar (Evaluation) RGUHS & Others 3.
6. Thereafter, on 01.02.2021, RGUHS issued
notification and promulgated Ordinance Governing Central
Assessment Program (CAP) for Theory Paper Assessment of
MBBS Course ('CAP-2021' for short), providing for evaluation
by two evaluators and computation of results by taking average
of marks awarded by two evaluators, with provision for
deviation valuation is difference between two evaluations were
more than 15 of total marks of that subject. It was submitted
that RGUHS announced results of Exams applying above
regulation, without following 2 + 1 valuation scheme. Hence,
WP no.231/2020 C/M d.d.11.02.2021
2018 SCC OnLine KAR 3937
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
CAP-2021 was questioned in Nireeksha S. Vs.
RGUHS & Others4 before this Court. Same was allowed on
01.07.2021, directing RGUHS to conduct two additional
valuations 'in respect of failed subjects' by following ratio in
Dr.Menaka Mohan's case (supra). It was submitted that
W.A.no.771/2021 filed against it was dismissed on 12.08.2021.
7. It was submitted that this Court while passing order
in Jordan Ridhay Rasquinha & Others Vs. RGUHS &
Others5 in had held that conduct of two valuations of answer
papers of 'passed students/subjects' as against conduct of 4+1
valuation of answer papers of 'failed students/subjects' in terms
of Regulation 13(2) of MCI Regulations would not amount to
discrimination, but as giving added benefit to failed candidates.
8. Thereafter on 05.09.2022, RGUHS promulgated
Ordinance/Notification Governing Central Assessment Program
(CAP) for Theory Paper Assessment of MBBS Course ('CAP-
2022' for short) with effect from 01.09.2022, providing for
evaluation of Theory Answer Scripts by two evaluators and
W.P.no.10244/2021 & C/M 01.07.2021
W.P.no.13312/2022 dd 27.07.2022
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WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
declaration of results by taking highest marks from amongst
evaluators.
9. It was submitted that CAP-2022 came to be
challenged by several students in Mr. Ricardo Konjengbam &
Others Vs. RGUHS & Others6. In said petition, on
19.04.2023, RGUHS filed affidavit accepting contentions of
students and agreeing for conducting two additional valuations
in terms of judgement passed in Neelesh Mehtaand Basant
K.B. cases (supra) followed in Thejaswi Ketham & Others
Vs. RGUHS & Another7. It was submitted that contrary to said
decisions, RGUHS sought to conduct two additional valuations
for 'passed as well as failed students/subjects'. Taking note of
same, an interim order was granted on 19.04.2023 directing
RGUHS to conduct two additional valuations in failed subjects
providing for revaluation in case of difference of marks between
two evaluators were more than 15% and announce results
within three weeks.
10. It was submitted RGUHS did not comply with interim
order in letter and spirit but issued Circular dated 04.05.2023
W.P.no.7505/2023 & C/M
W.P.no.18832/2022 dd 01.02.2023)
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
providing only for two additional valuation of failed subjects of
petitioners and other RS-3 students. Thereafter, RGUHS issued
amended Ordinance/Notification Governing Central Assessment
Program (CAP) for Theory Paper Assessment of MBBS Course
('Amended CAP-2022' for short) excluding RS-3 students from
scope of CAP-2022, after it had issued Circular to comply with
interim order dated 19.04.2023 in Ricardo Konjengbam's
case (supra). Therefore, validity of Amended CAP-2022 was
called in question in this writ petition.
11. It was submitted that petitioners have appeared for
MBBS (RS3) Examinations, July 2023.
12. It was submitted that Amended CAP-2022 was
issued ignoring pertinent directions issued by this Court in
Neelesh Mehta; Basanth K.B.; Nireeksha; Jordan Ridhay
Rasquinha; Thejaswi Ketham and Ricardo Konjengbams's
cases (supra). It was pointed out that this Court had not issued
any directions to University to apply Regulation 13(2) of MCI
Regulations, 1997, to all subjects, but direction issued were
confined only to failed subjects and after hearing RGUHS as
well as NMC. Therefore, there was no occasion for issuance of
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WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
Amended CAP-2022, contrary to judgements and directions in
their true spirit, especially, when CAP-2022 was not set aside
by this Court.
13. It was submitted that while issuing Amended CAP-
2022, RGUHS cannot be permitted to profess that same was
issued in compliance with directions issued in Neelesh Mehta;
Basanth K.B.; Nireeksha; Jordan Ridhay Rasquinha;
Thejaswi Ketham and Ricardo Konjengbam cases (supra).
14. It was submitted that issuance of Amended CAP-
2022 and applying it retrospectively from 01.09.2022 was
illegal and arbitrary, especially when there was no power
vested in RGUHS under Rajiv Gandhi University of Health
Sciences Act, 1995 ('RGUHS Act' for short) to promulgate
ordinances retrospectively. Hence, Amended CAP-2022 was
liable to be quashed on ground of being issued beyond scope of
powers of RGUHS.
15. It was submitted that NMC was party in above
matters and therefore estopped from opposing present writ
petitions without having challenged said directions/orders. It
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C/W WP No. 19983 of 2023 WP No. 1101 of 2024
WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
was further submitted that sustaining Amended CAP-2022
would amount to permitting RGUHS to follow two different
methods of evaluation and computation of results in respect of
students who had appeared for same Examination, which would
be in violation of principles of equality enshrined in Article 14 of
Constitution of India.
16. It was submitted that RGUHS had arbitrarily changed
procedure of evaluations and computation of results only in
respect to odd batch of students, whilst applying earlier
procedure to regular RS-3 students. Therefore, impugned
Amended CAP-2022, was entirely arbitrary and illegal and
sought for allowing writ petition.
17. Sri Aditya Sondhi, learned Senior Counsel appearing
for Sri Parashuram A.L., advocate for petitioner in
W.P.no.19983/2023, submitted that petitioners therein were
153 students of RS-3 batch. It was submitted that bare perusal
of Digital Valuation Slips at Annexure-F would clearly
demonstrate erratic evaluation. It was submitted that CAP-
2022 issued on 05.09.2022 under Section 35 of RGUHS Act
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WP No. 1102 of 2024 WP No. 1119 of 2024
WP No. 1121 of 2024 WP No. 1186 of 2024
WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
would apply to RS-3 students also and prescribed valuation by
two evaluators with highest among them considered for results.
18. It was further submitted that July, 2023
Examinations was supplementary to Main Examination
conducted in February, 2023. When main examinations were
conducted following CAP-2022, Supplementary Examination
could not be governed by different yardstick. It was submitted
that last date for payments of examination fee was 12.06.2023
as per Annexure-B, whereas, Amended CAP-2022 was
promulgated on 13.06.2023. Therefore, applying it to
petitioners who had taken supplementary examination would
be arbitrary. It was submitted that ratio in Thejaswi Ketham's
case (supra) could not be applied as validity of CAP-2022 was
decided therein and prayers sought were dissimilar.
19. It was submitted that when other batch mates of
petitioners has passed in main Examinations while being
governed CAP-2022 Regulation, it would be arbitrary and
violative of Article 14 of Constitution of India, if different
Regulations were to be applied to petitioners. It was submitted
that none of petitioners were parties in Ricardo
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Konjengbam's case (supra), while RGUHS was a party and
issued Circular dated 04.05.2023 to comply with interim order,
but thereafter under Amended CAP-2022 sought to exclude
entire RS-3 students from scope of CAP-2022. Therefore, it
would only be appropriate to apply Amended CAP-2022
prospectively. It was submitted that method of evaluation and
computation of results under CAP-2022 was more beneficial to
students as highest marks among evaluators will always be
higher than average marks of all evaluators. It was submitted
that when two interpretations were possible, one which was
favourable to students was required to be preferred. On above
grounds, learned Senior Counsel sought for allowing writ
petition.
20. On other hand, Sri N. Khetty, learned counsel for
NMC sought to oppose writ petition. It was submitted that all
petitions were covered by decisions in Basanth K.B.,
Nireeksha, Jordan Ridhay Rasquinha, Neelesh Mehta
culminating in Thejaswi Ketham cases (supra). It was
submitted that prayer (b) sought in present writ petition was
identical to prayer (b) sought in Thejaswi Ketham's case
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(supra). It was submitted that 19 petitioners therein were also
petitioners herein, but, they had suppressed said fact from this
Court. Further, observations in para nos.23 and 29 in said case,
would indicate that petitioners therein had filed petitions even
earlier. It was pointed out that by deliberately not either
referring to Thejaswi Ketham's case (supra) and producing
order copy passed therein, present petitioners were guilty of
suppression of material fact and for having approached this
Court without clean hands. Hence, sought for dismissal of writ
petition by imposing exemplary costs.
21. It was submitted that petitioners at earlier point of
time had sought that they be granted benefit of evaluation by
four valuators as per MCI Regulations and directions were
issued for two additional valuations. Having taken benefit of
said directions and passed in some subjects, in respect of
subjects in which they failed, petitioners were once again
pleading for computation of results by taking average of two
highest marks out of four or five evaluations, as case may be.
It was vehemently submitted that CAP-2022 was irrelevant for
evaluation and computation of results of RS-3 Scheme
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students, as it was held in Dr.Preethi Srivatsa and Anr. v/s
State of M.P and Others8, that Regulation no.13(2) of MCI
Regulations being Central Legislation would prevail over RGUHS
Ordinance. It was submitted that at time of passing judgment
in Thejaswi Ketham's case, CAP-2022 was already in
existence and that law declared by Court had rendered CAP-
2022 otiose. It was submitted that RGUHS had perhaps
realising same had issued Amended CAP-2022.
22. It was further submitted that after decision in
Thejaswi Ketham's case, when RGUHS breached Regulation
13(2) of MCI Regulation, 1997, NMC had reprimanded it
prompting corrective measure. It was submitted that July, 2023
Examinations were conducted by applying Regulation 13(2) of
MCI Regulation, 1997, uniformly in respect of all RS-3 Scheme
students including petitioners, both who had passed and failed
in some subjects by following uniform method of computing
results i.e., by taking average of valuations. Therefore, there
was no scope for petitioners to allege discrimination, as uniform
yardstick was applied.
1999 (7) SCC 120
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23. It was further submitted that petitioners were MBBS
Students of 2014 Batch were virtually pursuing said Course for
nearly a decade, but still not progressed beyond II year. It was
submitted that new Regulations applicable after year 2019
permitted a maximum of four attempts in four years for
passing. In case of students, who did not pass would require to
discontinue Course. It was submitted that CAP-2022 was
obviously issued in breach of Regulation 13(2) of MCI
Regulation, 1997. Therefore, even if any student was declared
passed by applying said illegal Regulation, same would not
accrue any vested right to petitioners even on ground of
discrimination, as it would amount to perpetuating an illegality.
It was submitted initially it was held in Thejaswi Ketham's
case (supra), that computation of results was to be by taking
best of two evaluations out of four or five valuations, which was
set aside by Division Bench in Appeal and thereafter, Thejaswi
Ketham's case (supra) ended in dismissal of writ petition
upholding law that Regulation 13(2) of MCI Regulation, 1997,
would prevail. Hence, alternative prayer for taking highest
marks awarded by any one of evaluator for computing results
would be highly arbitrary and discriminatory, as such method
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would enable them to secure more marks than other students
who had passed Examinations on basis of average score of all
evaluators taken together. Apart from same, being contrary to
law, would severely contradict submissions of petitioners
themselves. For above stated reasons, learned counsel sought
for dismissal of writ petition.
24. Smt.Farah Fathima, learned counsel for RGUHS also
opposed writ petition. It was submitted that in Dr.Menaka
Mohan's case (supra), this Court directed RGUHS to send
answer papers of such of petitioners therein, where difference
exists amongst valuation (two in case of UG Course and four in
case of PG Course) in terms of 15.06.2012 Ordinance, for third
and fifth Valuation, as case may be.
25. It was submitted that said judgment was passed on
21.12.2018. Thereafter RGUHS issued 2019-Ordinance on
29.03.2019, which provided for general valuation by two
evaluators and deviation valuation by third evaluator in case
difference was 15% or more of total marks of subject and
computation of result was best of two valuations out of three.
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But, 2019-Ordinance was quashed in Neelesh Mehta's case
(supra) on 10.08.2020.
26. It was submitted that on 29.03.2019, RGUHS also
promulgated Ordinance Governing Valuation of P.G.
Medical/Dental and Diploma and Super Speciality Courses
which provided for General Valuation by four evaluators and
Deviation valuation by fifth evaluator in case of Deviation
between any two evaluators was equal to or more than 15% of
maximum marks prescribed for paper and computation of result
by average of best of four evaluation marks for paper.
27. It was submitted that in compliance with decision in
Neelesh Mehta's case (supra), RGUHS issued 2020-Ordinance
on 13.10.2020, which provided for valuation of answer scripts
of UG Courses by four evaluators and computation of result by
taking average of marks awarded by four evaluators. But, said
Ordinance was quashed by this Court in Basanth K.B.'s case
(supra) on 11.02.2021, wherein this Court directed valuation of
answer scripts of failed students of RS-3 Scheme on par with
PG Course Regulations (29.03.2019), i.e. valuation by four
evaluators and Deviation valuation by fifth evaluator in case of
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Deviation between any two evaluators was equal to or more
than 15% of maximum marks prescribed for paper and
computation of result by average of total evaluation marks
awarded by four valuators for each paper.
28. It was submitted that on 01.02.2021, RGUHS issued
CAP-2021 Regulation for theory paper assessment of MBBS RS-
4 Scheme students. But, same was quashed in Sahana
Kalasagond & Others Vs. RGUHS9. On 19.04.2022, this
Court in Disha Vivek & Others Vs. RGUHS & Another10,
followed Nireeksha's case (supra) in respect of failed students
of RS-3 for February, 2022 Examination. Similar orders were
passed in Anusha L.G. Vs. RGUHS11 and in Sanjna Hedni &
Others. Vs. RGUHS & Another12. Same was followed in
Rahul V. Reddy & Others Vs. RGUHS & Another 13 and in
Nireeksha's case (supra) in respect of failed students of RS-3.
In said petition specific prayer for computing result based on
highest of two evaluation marks from amongst four or five
valuation marks was not entertained.
W.P.no.13626/2021 & C/Ms dd 07.10.2021
W.P.no.8862/2022 dd 26.04.2022
W.P.no.9285/2022 dd 05.05.2022
W.P.no.8692/2022 dd 21.04.2022
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29. It was submitted that on 27.07.2022, this Court in
Jordan Ridhya Risquinha's case (supra), dismissed writ
petition, wherein identical relief for declaration of results by
taking highest marks awarded by four or five evaluators,
sought by students, who had got benefit of fourth and fifth
valuation in February, 2022, Examinations and results were
declared based on average marks. It was submitted that
RGUHS thereafter conducted Supplementary Exams in July,
2022 for RS-3 students, who had failed in February, 2022,
Examinations without demure. Thereafter on 05.09.2022,
RGUHS promulgated CAP-2022, Regulations for all UG Courses.
It was submitted that in Thejaswi Ketham's case (supra),
petitioners had sought for additional valuation as per
Regulation 13(2) of MCI Regulation, in failed subjects of MBBS
Exams held in July-August, 2022. Said writ petition was initially
allowed by learned Single Judge on 22.09.2022. But, in
W.A.no.57/2023, said order was set-aside and matter
remanded back for fresh consideration. In meanwhile, RGUHS
conducted February, 2023 Examinations for RS-3 and RS-4
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Scheme students as per CAP-2022. On 01.02.2023, Thejaswi
Ketham's case (supra) ended in dismissal.
30. Thereafter, in Ricardo Konjengbam's case (supra),
filed by RS-3 students, CAP-2022 was challenged. Though,
interim order was granted on 19.04.2023, after RGUHS issued
Amended CAP-2022 Regulation excluding RS-3 students from
CAP-2022 Regulation. Taking note of same, writ petition was
disposed of. Subsequently, in July-August, 2023, RGUHS
conducted Exams for RS-3 Scheme Students and valuation was
done as per Regulation 13(2) of MCI Regulations and declared
results by taking average of four valuations. Petitioners having
been declared failed as per above valuation, have come up with
new grounds though with slightly different prayers, but with
same intention - to somehow pass Examination. Therefore,
petitioners do not deserve any consideration.
31. Heard learned Counsel and perused writ petition
record.
32. From above, it appears that prior to 2017 Ordinance,
15.06.2012 Ordinance governed all MBBS Examinations
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conducted by RGUHS. In Dr.Menaka Mohan's case (supra),
2017 Ordinance was quashed and RGUHS was directed to
conduct evaluation of Answer Scripts of MBBS students by
following 15.06.2012 Ordinance. Subsequent, 2020 Ordinance
was quashed in Basanth KB's case (supra), with direction to
apply PG Regulations to UG Courses also. Thereafter i.e. CAP-
2021 was held not applicable to RS-3 students in Nireeksha's
case (supra), and quashed altogether in Sahana Kalasagond's
case (supra).
33. Next regulations promulgated were CAP-2022, which
provided for evaluation by two evaluators and declaration of
results by taking highest total marks among two evaluators.
Same was challenged in Ricardo Konjengbam's case (supra)
with prayer for evaluation as per Regulation 13 (2) of MCI
Regulation. On appreciation of contentions, interim order was
granted directing RGUHS to conduct two additional valuations,
in case of failed students of RS-3 batch. After complying with
interim order, it issued Amended CAP-2022 Ordinance,
purporting to exclude RS-3 Students from purview of CAP-
2022. Therefore, challenge against CAP-2022 on ground of
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deviating from MCI Regulation 13(2) in Ricardo
Konjengbam's case (supra) was dismissed as infructuous.
34. From above, it is seen that one of grievances
espoused in these cases is about erratic valuation to
substantiate need for revaluation. It is vehemently contended
that marks awarded to petitioners in failed subjects by different
evaluators would substantiate erratic valuation to press home
contention against withdrawal of right to seek revaluation,
under impugned Amended CAP-2022.
35. Normally, if academic excellence is to be promoted,
same has to be by a method of evaluation that aims at
accuracy in evaluation. In case of evaluation by multiple
valuators, such accuracy cannot be stated to be achieved by
considering highest marks among multiple evaluators. Accuracy
would lie where marks awarded by more or majority of
valuators group together. For e.g. if marks awarded by four
evaluators were to be as follows:
"1st Valuator = 45 Marks; 2nd Valuator = 47 Marks; 3rd
Valuator = 70 Marks; and by 4th Valuator = 50 Marks,
then marks awarded by 3rd valuator will have to be
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considered as extreme and eliminated from process of
consideration.
Likewise, 1st Valuator = 45 Marks; 2nd Valuator = 47
Marks; 3rd Valuator = 50 Marks; and by 4th Valuator = 17
Marks, then marks awarded by 4th valuator will have to
be considered as extreme and eliminated from process of
consideration."
36. Yet another, aspect that appears to have plagued
examination system in case of MBBS students is repeated and
in some cases hasty modification/amendment of regulations
governing Examinations, which has given rise to enormous
amount of confusion and consequent litigation. It would be
appropriate for Universities to initiate process of modification or
amendment of Regulations that affect students under going
Courses critically, well ahead of next academic year or
Examination and as far as possible make process more
democratic. And even after amending or modifying Regulations
to give wide publicity to same amongst students undergoing
Courses so that they are well aware of method of Examinations,
they would be preparing for. Once they appear for
Examinations, they would be deemed to have subscribed to
Regulations under which Examinations are conducted and
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would be estopped from questioning them. Above observations
are in response to long history of litigation insofar as MBBS
Examinations as narrated by learned counsel for petitioners as
well as RGUHS.
37. But, though parties are at logger heads on various
aspects of Examinations namely, evaluation method, right of
revaluation and method of computation of results. Careful
perusal of prayers sought would indicate that relief sought is
confined only regard to method of computation of results.
38. First prayer i.e. for quashing of Amended CAP-2022
Ordinance insofar as July-August, 2023, MBBS Examinations is
on ground that it was issued after last date fixed for filing
examination applications i.e. with retrospective effect, which
power is alleged to be lacking with RGUHS under RGUHS Act.
39. W.P.no.19983/2023 is filed with specific prayers for
mandamus to re-compute results by taking highest total
valuation marks awarded from amongst valuators in terms of
CAP - 2022 Ordinance or by taking highest two marks awarded
from amongst valuators.
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40. Said relief is sought on specific contention that
Amended CAP - 2022 having been notified on 13.06.2023 i.e.
after last date fixed for filing of application for July-August,
2023 Examinations, which was 12.06.2023, could not be
applied for said Examinations and consequently, petitioner was
entitled for declaration of results as per CAP-2022. However, as
per Notification dated 13.06.2023 produced as Annexure-C
therein, last date for filing Examination Application was altered
from 13.06.2023 to 17.06.2023. Hence, main ground urged by
petitioners of retrospective applicability of Amended CAP 2022
Ordinance would stand discharged insofar as July-August, 2023
Examinations.
41. By virtue of Amended CAP-2022, petitioners would
stand excluded from CAP-2022 and while valuation of their
papers would be in conformity with Regulation 13 (2),
computation of results would be by applying PG regulation i.e.
average of total valuation marks awarded by four valuators.
Further, RS-3 batch students were admitted to Course prior to
2018-2019, when valuation of answer scripts was governed by
Regulation 13(2) of MCI Regulation. Thereafter NMC granted
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autonomy to respective Universities to device own methods of
valuation, but reduced maximum number of attempts to four
within which they were required to pass Exams to progress for
next year of Course. Hence, there would be sufficient
justification for RGUHS to exclude RS-3 students from purview
of CAP 2022 under Amended CAP 2022.
42. It is also impugned on ground of discrimination as
Examinations conducted in January-February, 2023 are stated
to be Main Examinations, applying CAP-2022 Ordinance i.e.
evaluation by two valuators and declaration of results on basis
of highest total marks awarded from amongst two valuators.
While in case of Supplementary Examinations held in July-
August, 2023, RGUHS sought to apply different method of
evaluation/computation of results.
43. It is alleged that this Court in Ricardo
Konjengbam's case (supra), filed by failed RS-3 MBBS
students questioning CAP-2022 Regulation, an interim order
was granted on 19.04.2023 directing RGUHS to provide two
additional valuation of Answer Scripts of January-February,
2023 Examinations and also provide right for revaluation in
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case of difference between two valuations being more than
15%. It is alleged that having implemented said interim order
by issuing Circular, dated 04.05.2023, under impugned
Amended CAP-2022 Ordinance, RGUHS had sought to exclude
RS-3 batch students from CAP-2022 Ordinance, by providing
separate method of evaluation of Answer Scripts of RS-3 MBBS
students as per Regulation 13 (2) of MCI Regulations, 1997 and
Basanth KB's case (supra). As per same, evaluation of Answer
Scripts of RS-3 batch students would be by four valuators and
computation of results as directed in Basanth KB's case
(supra) applying PG Regulations i.e. average of highest three
total marks out of four valuators or average of highest four
total marks out of five valuators in case of revaluation, as case
may be. Where University conducts Examinations under
Regulations framed prior to last date fixed for filing
Examination forms, valuation done under same uniformly in
respect of all students in all subjects and results declared,
would not be open for challenge on ground of discrimination.
44. Second prayer sought by petitioners is for
declaration of results by considering only highest total marks
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awarded from amongst evaluators. Said method of computation
of results is provided in CAP-2022, but which right is obstructed
by Amended CAP-2022 insofar as RS-3 students. Though it is
mentioned in Amended CAP 2022, that it would be applicable
with retrospective effect from 01.09.2022, and would appear to
be contrary to decision in Neelesh Mehta's case (supra), since
subject matter of these writ petitions is July-August, 2023
Examinations, in view of finding hereinabove, said contention
would not be available to present petitioners.
45. Third prayer sought is for re-computation of results
of July - August, 2023 MBBS Examinations (RS-3) in
compliance with decisions in case of Neelesh Mehta and
Basanth K.B's cases (supra), but by taking highest two total
marks from amongst four or five valuators, as case may be
applying provision for revaluation. But, this Court in Neelesh
Mehta's case (supra) was considering validity of 2019
Ordinance and prayer for providing revaluation option as per
Dr.Menaka Mohan's case (supra). However, directions issued
in Neelesh Mehta's case (supra) was valuation of Answer
Scripts by four valuators in terms of Regulation 13(2) of MCI
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Regulations, 1997, with provision for revaluation as granted in
Dr.Menaka Mohan's case (supra). And in Basanth K.B's
cases (supra), this Court quashed 2020 Ordinance and issued
direction to follow PG Regulations as per which declaration of
results would be by average of highest three out of four total
valuation marks or average of highest four out of five total
valuation marks in case of revaluation.
46. But, petitioners seeks to modify method in Neelesh
Mehta and Basanth K.B's cases (supra) only insofar as
computation of results, i.e. by taking average of highest two
total marks awarded from amongst valuators, which would be
contrary to directions issued in Neelesh Mehta and Basanth
K.B's cases (supra) and therefore, cannot be granted.
Moreover, in Thejaswi Ketham's case (supra), prayer for
computation of results by taking average of two highest marks
amongst marks awarded by four or five valuators in respect of
MBBS RS-3 students was dismissed.
47. Further, fourth prayer, wherein petitioners have
alternatively sought for declaration of results as per Basanth
KB or Neelesh Mehta's cases (supra) by applying Amended
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CAP-2022 Ordinance to July-August, 2023 MBBS RS-3
students would be directly contradictory to first prayer.
48. Interestingly, under Amended CAP-2022, valuation
of Answer Scripts of MBBS RS-3 batch students would be in
compliance with Regulation 13(2) of MCI Regulations, 1997
with no provision for computation of results of MBBS RS-3
students.
49. Therefore, overall consideration of contentions urged
and decisions relied upon would indicate a strong inclination by
petitioners-students to somehow pass Examinations,
sometimes nit-picking on provisions regarding method of
evaluation, sometimes seeking right of revaluation and as in
present case by seeking to tailor Regulations to suit petitioners
to pass Examinations, which would be a matter of great
concern, as petitioners are pursuing Course in Medicine and
would be dealing with health of people.
50. While not denying right to students if aggrieved by
any rule/regulation or Ordinance to challenge same, it requires
to be observed that such right cannot be wanton, but depend
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WP No. 1102 of 2024 WP No. 1119 of 2024
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WP No. 1213 of 2024 WP No. 1222 of 2024
upon their conduct. As per decisions of Hon'ble Supreme Court
in Om Prakash Shukla Vs. Akhilesh Kumar Shukla 14,
principles of estoppel would apply even to students who appear
for Examinations conducted as per Regulations formulated prior
to date of commencement of Exams. Ratio in said decision has
been reiterated and followed in several later cases, especially in
cases where candidates appear for exams for selection to
employment posts:- [Ashok Kumar vs. State of Bihar15;
Chandra Prakash Tiwari vs. Shakuntala Shukla 16; Union
of India vs. S. Vinodh Kumar17; Amlan Jyoti Borooah
vs. State of Assam18; Madras Institute of Development
Studies vs. K.Sivasubramaniyan19; Manish Kumar Shahi
vs. State of Bihar20;Chandigarh Admn. vs. Jasmine
Kaur21; Taniya Malik vs. High Court of Delhi22; K.H.
Siraj vs. High Court of Kerala23.
51. Indisputably, petitioners who are seeking for re-
computation of results (in various alternative manners) have
1986 Supp. SCC 285
(2017) 4 SCC 357
(2002) 6 SCC 127
(2007) 8 SCC 100
(2009) 3 SCC 227
(2016) 1 SCC 454
(2010) 12 SCC 576
(2014) 10 SCC 521
(2018) 14 SCC 129
(2006) 6 SCC 395]
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come up with same only after appearing for Examinations
without demur and seeking relief only in respect of failed
subjects; while retaining benefit of method of evaluation and
computation of results insofar as subjects in which they have
passed applying very same impugned Regulations.
52. It is also spaciously contended that directions issued
in earlier decisions cited above including interim order in
Ricardo Konjengbam's case (supra) were only in respect of
failed subjects, whereas RGUHS had subjected all papers of all
RS-3 students to valuation by four valuators and declared
results, would also not stand to reason, since in Basanth KB's
case (supra), this Court has held valuation would require to be
in compliance with Regulation 13 (2) of MCI Regulations, 1997
and PG Regulations.
53. Thus, it has to be construed that prayers/directions
sought are for method for computation of results tailored to
enable petitioners to pass Examinations, by relying upon
decisions wherein subject matter was only in respect of
valuation and re-valuation and no specific directions were
issued insofar as method for computation of results. Thus,
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WP No. 1202 of 2024 WP No. 1208 of 2024
WP No. 1213 of 2024 WP No. 1222 of 2024
there would be no justification for demand by petitioners to
follow one set of regulations for evaluation and re-valuation
and another for computation and declaration of results. Scope
of power under Article 226 of the Constitution of India would
not extend to tailoring procedure to suit particular needs of
students nor would petitioners be entitled to seek such reliefs.
54. In view of above findings, Writ Petitions are not
meritorious and stand dismissed.
Sd/-
JUDGE
Psg/Grd.
