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Smt. Rukminamma vs Miss Aswathi
2024 Latest Caselaw 4357 Kant

Citation : 2024 Latest Caselaw 4357 Kant
Judgement Date : 13 February, 2024

Karnataka High Court

Smt. Rukminamma vs Miss Aswathi on 13 February, 2024

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                   -1-
                                                              NC: 2024:KHC:6148-DB
                                                                CCC No. 799 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 13TH DAY OF FEBRUARY, 2024

                                                PRESENT

                        THE HON'BLE MR P.S.DINESH KUMAR, CHIEF JUSTICE

                                                   AND

                    THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA

                          CIVIL CONTEMPT PETITION NO. 799 OF 2023

                   BETWEEN:

                   SMT. RUKMINAMMA
                   W/O LATE MAHADEVA K
                   AGED ABOUT 44 YEARS
                   R/AT NO.130, NEAR WATER TANK
                   LIG K.H.B EXTENSION, K.H.B. COLONY
                   WARD NO.20, KANAKAPURA TOWN
                   RAMANAGARA DISTRICT-562 117                     ...COMPLAINANT

                   (BY SHRI. R.V. SREE RAMAREDDY, ADVOCATE)

                   AND:

                   1.    MISS. ASWATHI
                         MAJOR
Digitally signed         COMMISSIONER OF ANIMAL HUSBANDARY
by ANUSHA V              PASHU BHAVAN, HEBBAL
Location: High           BENGALU-560 032
Court of                 MOB NO.8762400176
Karnataka
                         PRESENT ADDRESS
                         DEPUTY DIRECTOR
                         LAL BAHADDUR SHASTRI NATIONAL
                         ACADEMY OF ADMINISTRATION
                         MUSSORIE, UTTARKHAND STATE
                         INDIA

                   2.    PRABHULINGA KAVALAKATTI
                         MAJOR
                         THE COMMISSIONER
                         ANIMAL HUSBANDRY AND
                         VETERINARY SERVICE
                         BELLARY ROAD
                                      -2-
                                                           NC: 2024:KHC:6148-DB
                                                             CCC No. 799 of 2023




     PASHU BHAVAN, HEBBAL
     BANGALORE 560 032
     MOB NO.9740547979

3.   STATE OF KARNATAKA
     BY THE PRINCIPAL SECRETARY
     ANIMAL HUSBANDRY AND VETERINARY SERVICE
     VIKASA SOUDHA
     BENGALURU-560 001                                                 ...ACCUSED

(BY SHRI. S.S. MAHENDRA, GOVERNMENT ADVOCATE)

      THIS CCC IS FILED UNDER ARTICLE 215 OF THE CONSTITUTION READ
WITH SECTIONS 11 AND 12 OF THE CONTEMPT OF COURTS ACT 1971,
PRAYING TO INITIATE CONTEMPT PROCEEDINGS AGAINST THE ABOVE
ACCUSED NO.1 AND 2 FOR WILLFULLY AND DELIBERATELY DISOBEYING THE
JUDGMENT DATED 29.03.2023 IN WP NO.3329/2022 (S-RES).


      THIS     CCC,     COMING        ON       FOR        ORDERS,     THIS       DAY,
CHIEF JUSTICE, MADE THE FOLLOWING:


                                    ORDER

Learned Government Advocate, on instructions from

Ms.Shirley Mathew, Head Quarters Assistant, Office of the

Commissioner of Animal Husbandry & Veterinary Services,

Bengaluru, who is present in the court, submitted that

compliance of impugned order will be done within a period

of two weeks. His submission is placed on record.

He undertakes to file an undertaking affidavit of the

Commissioner of Animal Husbandry & Veterinary Services,

Bengaluru, to the said effect. Once received, the same be

kept in record.

NC: 2024:KHC:6148-DB

2. Learned advocate for the complainant is satisfied with

the said submission.

3. In view of the above, this CCC is closed with liberty

to re-open, if need arises.

No costs.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

AV

 
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