Gangamma vs Sri K J Lokesh
2024 Latest Caselaw 3705 Kant

Karnataka High Court

Gangamma vs Sri K J Lokesh on 7 February, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                             -1-
                                                        NC: 2024:KHC:5171
                                                     MFA No. 8627 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 7TH DAY OF FEBRUARY, 2024

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                    MISCELLANEOUS FIRST APPEAL NO.8627 OF 2023 (CPC)

                   BETWEEN:

                   1.    GANGAMMA
                         W/O LATE K N PUTTEGOWDA,
                         AGED 65 YEARS,

                   2.    DEVAKI
                         S/O LATE K N PUTTEGOWDA,
                         AGED ABOUT 49 YEARS,
                         REP BY HER GPA HOLDER,
                         SRI K P KRISHNA,
                         S/O LATE K N PUTTEGOWDA,
                         AGED 42 YEARS,
Digitally signed
by SHARANYA T      3.    SUJATHA
Location: HIGH           D/O LATE K N PUTTEGOWDA,
COURT OF
KARNATAKA                AGED ABOUT 46 YEARS,
                         REP BY HER GPA HOLDER,
                         SRI K P KRISHNA, S/O LATE K N PUTTEGOWDA,
                         AGED 42 YEARS,

                   4.    SRI SURESH
                         S/O LATE K N PUTTEGOWDA,
                         AGED ABOUT 45 YEARS,

                   5.    SRI K P KRISHNA
                         S/O LATE K N PUTTEGOWDA,
                         AGED ABOUT 42 YEARS,
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                                      NC: 2024:KHC:5171
                                 MFA No. 8627 of 2023




     APPELLANTS No.1 TO 5 ARE
     R/O SRI RAMA COLONY,
     RAMANABILE, SIRASI TALUK,
     UTHARA KANNADA DISTRICT 581401
                                         ...APPELLANTS

(BY SRI SHRIDHAR NARAYAN HEGDE, ADVOCATE)
AND:

1.   SRI K J LOKESH
     S/O LATE K N JAVAREGOWDA,
     AGED ABOUT 44 YEARS,
     REP BY GPA HOLDER SMT K V PUSHPALATHA,
     W/O K J LOKESH,
     AGED 38 YEARS,
     R/O KATTAYA VILLAGE AND POST,
     KATTAYA HOBLI,
     HASSAN TALUK 573201

2.   SMT. JAYAMMA
     W/O LATE K N JAVAREGOWDA,
     AGED ABOUT 72 YEARS,

3.   SRI K J GOPAL
     S/O LATE K N JAVAREGOWDA,
     AGED ABOUT 52 YEARS,

4.   K J BALARAMA
     S/O LATE K N JAVAREGOWDA,
     AGED ABOUT 50 YEARS,

5.   SRI K J SUNDRESH
     S/O LATE K N JAVAREGOWDA,
     AGED ABOUT 48 YEARS,

6.   SRI K N DEVEGOD
     S/O LATE NIRVANIGOWDA,
     AGED ABOUT 61 YEARS,
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                                        NC: 2024:KHC:5171
                                    MFA No. 8627 of 2023




     RESPONDENTS No.2 TO 6 ARE
     R/O KATTAYA VILLAGE AND POST,
     KATTAYA HOBLI,
     HASSAN TALUK 573201
                                    ...RESPONDENTS
(BY SRI T G PAVAN, ADVOCATE FOR C/R1)

    THIS MFA IS FILED U/S.43 RULE 1(d) OF THE CPC,
AGAINST THE ORDER DT.07.11.2023 PASSED IN
MISC.NO.8/2017 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE AND JMFC, HASSAN AND ETC.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                   JUDGMENT

The learned counsel for the appellants has filed a

memo seeking permission of this Court to convert the said

MFA into CRP. In view of he said memo, the counsel for

the appellants is permitted to convert the said MFA into

CRP and for the statistical purpose, the said MFA is

disposed of.

Sd/-

JUDGE

SN