Citation : 2024 Latest Caselaw 3686 Kant
Judgement Date : 7 February, 2024
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NC: 2024:KHC-K:1422
MFA No. 201325 of 2021
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 7TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MRS. JUSTICE LALITHA KANNEGANTI
MISCL. FIRST APPEAL NO.201325 OF 2021 (CPC)
BETWEEN:
1. NOORNADAPPA
S/O LATE VEERAPANNA HEGGE
AGE ABOUT: 53 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
2. VAIJINATH S/O LATE KANTEPPA HEGGE
DIED BY LR'S.
2a. MAHADEVI W/O LATE VAIJINATH HEGGE,
AGE: 50 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
Digitally signed
by KHAJAAMEEN 2b. NAGARAJ S/O LATE VAIJINATH HEGGE
L MALAGHAN
AGE: 33 YEARS, OCC: PRIVATE SERVICE,
Location: High
Court of R/O. VILLAGE MARKHAL,
Karnataka TQ. AND DIST.BIDAR-585401.
2c. POOJA W/O PRATHIVRAJ BIRADAR
AGE: 31 YEARS, OCC: HOUSEHOLD,
R/O. PROPER BASAVAKALYAN.
2d. SHIVAKUMAR S/O LATE VAIJINATH HEGGE
AGE: 26 YEARS, OCC: STUDENT,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
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MFA No. 201325 of 2021
2e. KASHAMMA W/O LATE KANTEPPA HEGGE
AGE: 77 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
...APPELLANTS
(BY SRI. K M GHATE, ADVOCATE)
AND:
1. SHIVSHARNAPPA
S/O VEERSANGAPPA HEGGE,
AGE: 75 YEARS, OCC: AGRICULTURE,
R/O. H.NO.9-8-494/1, BASAVANAGAR COLONY,
BIDAR-585401.
2. NAGAMMA W/O SHIVSHARNAPPA HEGGE
AGE: 63 YEARS, OCC: AGRICULTURE AND
HOUSEHOLD, R/O. H.NO.9-8-494/1
BASAVANAGAR COLONY, BIDAR-585401.
3. BASAWARAJ S/O LATE PUNDALIKAPPA HEGGE
AGE:53 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
4. CHANDRAPPA S/O LATE PUNDALIKAPPA HEGGE
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
5. DHANRAJ S/O LATE PUNDALIKAPPA HEGGE
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
6. HANMANTH S/O LATE PUNDALIKAPPA HEGGE
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
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MFA No. 201325 of 2021
7. GANPATHI S/O LATE PUNDALIKAPPA HEGGE
AGE:43 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
8. SHANTKUMAR S/O LATE PUNDALIKAPPA HEGGE
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
9. SHIVRAJ S/O LATE SIDRAMAPPA HEGGE
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
10. MALLIKARJUN S/O LATE VEERPANNA HEGGE
DIED PER LR'S.
10a) MALLAMMA W/O LATE MALLIKARJUN HEGGE,
AGE: 50 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
10b) KALPANA W/O PRASHANT BARGALE
(D/O MALLIKARJUN)
AGE: 21 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE CHILLARGI,
TQ. AND DIST. BIDAR-585401.
10c) SHILPA W/O ANAND
(D/O MALLIKARJUN)
AGE: 24 YEARS, OCC: HOUSEHOLD,
R/O. RUBY NAGAR SHOLAPUR DISTRICT PROPER
(MAHARASTRA STATE) NOW AT
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
10d) LAXMI D/O LATE MALLIKARJUN HEGGE
AGE: 22 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
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MFA No. 201325 of 2021
10e) PAVANI D/O LATE MALLIKARJUN HEGGE
AGE: 21 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
11. PRAKASH S/O LATE VEERPANNA HEGGE
AGE.: 48 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
12. ASHOK S/O LATE ISHWARAPPA HEGGE
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
13. SANGAMESH S/O LATE ISHWARAPPA HEGGE
AGE.: 50 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
14. KAMALABAI W/O LATE ISHWARAPPA HEGGE
AGE: 70 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
15. NIMBEWWA W/O LATE MAHADAPPA HEGGE
AGE: 75 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI,
BIDAR-585401.
16. NANDAKUMARI W/O BASAWARAJ
(D/O LATE MAHADAPPA HEGGE)
AGE: 50 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI, BIDAR-585401.
17. VIDYAVATI W/O DEVENDRAPPA
(D/O LATE MAHADAPPA HEGGE)
AGE: 48 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI,
BIDAR-585401.
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MFA No. 201325 of 2021
18. PUSHPAVATI W/O KANTEPPA
(D/O LATE MAHADAPPA HEGGE)
AGE: 45 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI,
BIDAR-585401.
19. NAGAMMA W/O SHIVKUMAR SHETKAR
( D/O LATE MAHADAPPA HEGGE)
AGE: 43 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI,
BIDAR-585401.
20. PRABHAVATI D/O LATE MAHADAPPA HEGGE
AGE: 25 YEARS, OCC: HOUSEHOLD,
R/O H.NO.7-2-2, GORKHA GALLI,
BIDAR-585401.
21. RAJESHWARI W/O RAJKUMAR HEGGE
AGE.: 47 YEARS, OCC: HOUSEHOLD,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
22. RAMESH S/O VAIJINATH BUYYA
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
23. NAGASHETTY S/O VAIJINATH BUYYA
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
24. PRASHANTH S/O LATE JAGANATH BUYYA
AGE: 32 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
25. PAVAN S/O LATE JAGANATH BUYYA
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
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MFA No. 201325 of 2021
26. SUBHADRA BAI W/O LATE JAGANATH BUYYA
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
27. SHAMSHODDIN S/O RASOOL SAB
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE MARKHAL,
TQ. AND DIST.BIDAR-585401.
28. SANGAMESH S/O MALLIKARJUN HATTI
AGE: 34 YEARS, OCC: AGRICULTURE,
R/H.NO.8-9-157, DEVI COLONY,
BIDAR-585401.
29. ESTERA INDUMATI W/O DAS SURYAVANSHI
AGE: 59 YEAS, OCC: HOUSEHOLD,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
30. HEERA W/O GUNWANTH SURYAVANSHI
AGE: 50 YEARS, OCC: HOUSEHOLD,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
31. SANGRAM S/O SHAMRAO SURYAVANSHI
AGE: 55 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
32. GUNWANTH S/O SANGRAM SURYAVANSHI
AGE: 50 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
33. HARSH S/O GUNWANTH SURYAVANSHI
AGE: 25 YEARS, OCC: STUDENT,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
34. ANGEL D/O GUNWANTH SURYAVANSHI
AGE: 24 YEARS, OCC: STUDENT AND HOUSEHOLD
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
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MFA No. 201325 of 2021
35. SWEETY D/O GUNWANTH SURYAVANSHI
AGE: 23 YEARS, OCC: STUDENT AND HOUSEHOLD,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
36. RAMKISHAN S/O SANGRAM SURYAVANSHI
AGE: 55 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
37. BASWANTHRAO S/O SANGRAM SURYAVANSHI
AGE: 53 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
38. SHAMRAO S/O SANGRAM SURYAVANSHI
AGE: 40 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
39. DAS S/O SANGRAM SURYAVANSHI
AGE: 50 YEARS, OCC: AGRICULTURE,
R/H.NO.150 LIG. DEVI COLONY, BIDAR-585401.
...RESPONDENTS
(V/O DATED 22.02.2022 R1 TO R27 AND R29 TO R39
DISPENSED WITH; R28-SERVED)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(R) OF CPC,
PRAYING TO SET ASIDE THE ORDERS PASSED BY THE ADDL.
SENIOR CIVIL JUDGE AT BIDAR IN OS NO.147/2016 DATED
09.02.2020, REJECTING IAs NO.30. THIS HON'BLE COURT MAY
BE PLEASED TO ALLOW BOTH IAs UNDER ORDER 39 RULE 1
AND 2 OF CPC AND PLEASE TO ISSUE TEMPORARY
INJUNCTION RESTRAINING THE RESPONDENTS DEFENDANTS,
FROM ALIENATING THE PROPERTY AND ALSO TRYING TO
INTERFERE IN PEACEFUL POSSESSION AND ENJOYMENT OF
THE APPELLANT PLAINTIFFS OVER THE SUIT LAND DURING
PENDENCY OF THE SUIT, TO MEET THE ENDS OF JUSTICE.
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NC: 2024:KHC-K:1422
MFA No. 201325 of 2021
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel for the appellants has filed a
memo seeking withdrawal of the appeal. Learned counsel
submits that the suit itself is disposed of.
02. The said memo is taken on file.
03. The appeal is dismissed as withdrawn.
Sd/-
JUDGE
SMP
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