Sri. Praveenkumar S/O ... vs Chandrashekharagouda Alias ...
2024 Latest Caselaw 3384 Kant

Karnataka High Court

Sri. Praveenkumar S/O ... vs Chandrashekharagouda Alias ... on 5 February, 2024

                                        -1-
                                                NC: 2024:KHC-D:2429
                                                 RSA No. 100020 of 2022




                       IN THE HIGH COURT OF KARNATAKA,
                               DHARWAD BENCH

                   DATED THIS THE 5TH DAY OF FEBRUARY, 2024

                                       BEFORE

                      THE HON'BLE MR JUSTICE R.NATARAJ

            REGULAR SECOND APPEAL NO.100020/2022(PAR/POS)

            BETWEEN:

            1.   SRI PRAVEENKUMAR
                 S/O. CHANDRASHEKHARAGOUDA
                 @ CHANDREGOUDA,
                 AGE: 36 YEARS, OCC: AGRICULTURE,
                 R/O: KUNTOJI, TQ: GANGAVATHI,
                 DIST: KOPPAL - 583 282.

            2.   SMT. JYOTHI
                 D/O. CHANDRASHEKHARAGOUDA
                 @ CHANDREGOUDA,
                 AGE: 37 YEARS, OCC: HOUSEHOLD AND
                 AGRICULTURE,
                 R/O: KUNTOJI, TQ: GANGAVATHI,
                 Dist: KOPPAL - 583 282.
Digitally
signed by
ROHAN                                                     ...APPELLANTS
HADIMANI
T           (BY SRI R. H. ANGADI AND
             SMT. JOSHNA P. DHANAWE, ADVOCATES)


            AND:


            1.   CHANDRASHEKHARAGOUDA
                 @ CHANDREGOUDA S/O. BASANAGOUDA,
                 AGE: 56 YEARS, OCC: AGRICULTURE,
                 R/O: KUNTOJI, TQ: GANGAVATHI,
                 DIST: KOPPAL - 583 282.
                           -2-
                                NC: 2024:KHC-D:2429
                                 RSA No. 100020 of 2022




2.   KUMARI GANGAMMA
     D/O CHANDRESHEKHARAGOUDA
     @ CHANDREGOUDA,
     AGE: 26 YEARS, OCC: AGRICULTURE,
     R/O: KUNTOJI, TQ: GANGAVATHI,
     DIST: KOPPAL - 583 282.

3.   PRAMOD
     S/O CHANDRASHEKHARAGOUDA
     @ CHANDREGOUDA,
     AGE: 25 YEARS, OCC: AGRICULTURE,
     R/O: KUNTOJI, TQ: GANGAVATHI,
     DIST: KOPPAL - 583 282.

                                        ...RESPONDENTS


      THIS RSA IS FILED UNDER SECTION 100 OF CODE OF

CIVIL PROCEDURE, AGAINST THE JUDGMENT AND DECREE

DATED 11.10.2017 PASSED IN R.A.NO.35/2015 ON THE FILE

OF THE SENIOR CIVIL JUDGE, GANGAVATHI, DISMISSING THE

APPEAL AND CONFIRMING THE JUDGMENT AND DECREE

DATED 16.07.2015 PASSED IN O.S.NO.66/2013 ON THE FILE

OF THE ADDITIONAL CIVIL JUDGE, GANGAVATHI, DISMISSING

THE SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:
                                   -3-
                                        NC: 2024:KHC-D:2429
                                         RSA No. 100020 of 2022




                             ORDER

This Court passed a peremptory order on

24.01.2024. However, office objections are not complied.

Hence, the appeal is dismissed for non-compliance of

office objections.

2. Registry is directed to inform the dismissal of

this appeal to the trial Court.

SD/-

JUDGE

RH

CT-ASC