Karnataka High Court
Byra Reddy vs Sri. Ramakrishnappa on 8 August, 2024
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NC: 2024:KHC:31818
MFA No. 2454 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF AUGUST, 2024
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
MISCELLANEOUS FIRST APPEAL NO. 2454 OF 2024 (CPC)
BETWEEN:
BYRA REDDY
AGED ABOUT 60 YEARS
S/O. LATE NARAYANAPPA
R/O. C. N. HOSURU VILLAGE
VIJAYAPURA HOBLI
DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562110
...APPELLANT
(BY SRI. NATARAJA BALLAL, ADVOCATE)
AND:
1. SRI. RAMAKRISHNAPPA
Digitally AGED ABOUT 70 YEARS
signed by S/O. LATE MUNIYAPPA
YAMUNA K L
Location: 2. SRI. MUNINAYARAYANAPPA
High Court of
Karnataka AGED ABOUT 68 YEARS
S/O. LATE MUNIYAPPA
SRI BANDEPPA
(PLAINTIFF NO 3 SINCE DECEASED
3. SRI MAHESH
AGED ABOUT 41 YEARS
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MFA No. 2454 of 2024
4. SRI. B. NAGESH
AGED ABOUT 33 YEARS
5. SRI. MUNE GOWDA B.
AGED ABOUT 29 YEARS
(RESPONDENT NOS.3 TO 5 ARE
THE LRs. OF DECEASED PLAINTIFF NO.3
LATE BANDEPPA)
6. SRI. SURYANARAYANAPPA
AGED ABOUT 72 YEARS
S/O. LATE NARAYANAPPA
7. SMT. JAYAMMA
AGED ABOUT 66 YEARS
W/O. GOPALAPPA
8. SRI. RAJENDRA
AGED ABOUT 45 YEARS
S/O. GOPALAPPA
9. SRI. GAJENDRA
AGED ABOUT 40 YEARS
S/O. GOPALAPPA
RESPONDENT NOS.1 TO 9 ARE R/O.
MUTHURU VILLAGE
JANGAMAKOTE HOBLI
SIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562102
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10. SMT. LASKHMAMMA
AGED ABOUT 66 YEARS
D/O. LATE NARAYANAPPA
W/O. LATE NARAYANAPPA
R/O. NAYANAHALLI VILLAGE, NANDI HOBLI
CHIKKABALLAUPR TALUK AND DISTRICT-562101
11. SRI. RAJANNA
AGED ABOUT 62 YEARS
S/O. LATE NARAYANAPPA
R/O. C. N. HOSURU VILLAGE
VIJAYAUPRA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT- 562110
12. SMT. BYAMMA
AGED ABOUT 60 YEARS
D/O. LATE NARAYANAPPA
W/O. VENKATESHAPPA
R/O. NAYANAHALLI VILLAGE
NANDI HOBLI,
CHIKKABALLAPUR TALUK AND DISRICT -562101
13. SMT. MEENAMMA
AGED ABOUT 56 YEARS
D/O. LATE NARAYANAPPA
W/O. NARAYANASWAMY
R/O. HYADALA VILLAGE
VIJAYAPURA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562135
14. SRI. BYANNA
AGED ABOUT 50 YEARS
S/O. LATE NARAYANAPPA
R/O. C. N. HOSURU VILLAGE
VIJAYAPURA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562110
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MFA No. 2454 of 2024
15. SMT. PRABHAVATHI
AGED ABOUT 48 YEARS
D/O. LATE NARAYANAPPA
W/O. CHANNAKRISHNAPPA
R/O. SUGUTURU VILLAGE
JANGAMAKOTE HOBLI, SIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562102
16. SMT. VENKATALAKSHMAMMA
AGED ABOUT 46 YEARS
D/O. LATE NARAYANAPPA
W/O. MUNE GOWDA
R/O. MUDDENAHLLI VILLAGE
VIJAYAPURA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562135
17. SMT. PARVATHAMMA
AGED ABOUT 60 YEARS
D/O. LATE NARAYANAPPA
W/O. MARAPPA
18. SRI. AKKALA REDDY
AGED ABOUT 58 YEARS
S/O. LATE NARAYANAPPA
19. SRI. MUNIRAJU
AGED ABOUT 55 YEARS
S/O. LATE NARAYANAPPA
RESPONDENT NOS.17 TO 19 ARE R/O
BELLUTI VILLAGE
JANGAMAKOTE HOBLI
SIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562102
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MFA No. 2454 of 2024
20. SMT. RATHNAMMA
AGED ABOUT 66 YEARS
D/O. LATE MUNIYAPPA
W/O. RAMAKRISHNAPPA
21. SMT. PARVATHAMMA
AGED ABOUT 64 YEARS
D/O. LATE MUNIYAMMA
W/O. MUNINARAYANAPPA
22. SMT. LAKSHMAMMA
AGED ABOUT 62 YEARS
D/O. LATE MUNIYAMMA
W/O. BANDEPPA
RESPONDENT NOS.20 TO 22 ARE R/O
MUTHURU VILLAGE
JANGAMAKOTE HOBLI
SIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562 102
23. SMT. RADHAMMA @ RAMAKKA
AGED ABOUT 60 YEARS
D/O. LATE MUNIYAMMA
W/O. KRISHNAPPA
R/O. CHEEMANAHALLI VILLAGE
ABLOODU POST, KASABA HOBLI
SIDLAGHATTA TALUK
CHIKKABALAPUR DISRICT - 562 101
24. SRI. RAMANNA
AGED ABOUT 50 YEARS
S/O. LATE MUNIYAMMA
R/O. DODDAMARALI VILLAGE AND POST
NANDI HOBLI
CHIKKABALLAPUR TALUK-562 103
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MFA No. 2454 of 2024
25. SRI. BYREGOWDA
AGED ABOUT 45 YEARS
S/O. LATE NARAYANAPPA AND LAKSHMAMMA
26. SRI. MUNE GOWDA
AGED ABOUT 45 YEARS
S/O. LATE NARAYANAPPA AND LAKSHMAMMA
RESPONDENT NOS.25 AND 26 ARE R/O.
NARAYANAHALLI VILLAGE
PATRENAHALLI POST, NANDI HOBLI
CHIKKABALLAPUR TALUK
AND DISTRICT - 563125
27. SRI. NARAYANASWAMY
AGED ABOUT 68 YEARS
S/O. LATE DODDANARAYANAPPA
28. SRI. NAGARAJU
AGED ABOUT 64 YEARS
S/O. LATE DODDANARAYANAPPA
29. SMT. JAYAMMA
AGED ABOUT 45 YEARS
W/O. LATE MUNIRAJU
30. SRI. PRAVEEN KUMAR
AGED ABOUT 28 YEARS
S/O. LATE MUNIRAJU
31. SRI. ASHWATHA
AGED ABOUT 60 YEARS
S/O. LATE CHIKKANARaYANAPPA
AND JAYAMMA
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MFA No. 2454 of 2024
32. SMT. VARALAKSHMI
AGED ABOUT 56 YEARS
D/O. LATE CHIKKANARAYANAPA
AND JAYAMMA
W/O. GANGADHARAPPA
33. SRI. VARADARAJ
AGED ABOUT 52 YEARS
S/O. LATE CHIKKANARAYANAPPA
AND JAYAMMA
RESPONDENT NOS.27 TO 33 ARE ALL R/O.
MUSTOOR VILLAGE,
KASABA HOBLI
CHIKKABALLAPUR TALUK
AND DISTRICT-562101
34. SRI. KRISHNAPPA
AGED ABOUT 80 YEARS
S/O. LATE KYATHAPPA AND
LATE DODDAMUNIYAMMA
35. SRI. VENKATESHAPPA
AGED ABOUT 75 YEARS
S/O. LATE KYATHAPPA AND
LATE DODDAMUNIYAMMA
RESPONDENT NOS.34 & 35 ARE R/O
NARAYANAHALLI VILLAGE
PATRENAHALLI POST,
NANDI HOBLI
CHIKKABALLAPUR TALUK
AND DISRICT-563125
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MFA No. 2454 of 2024
36. SRI. P. RANGANNA
AGED ABOUT 96 YEARS
S/O. LATE RAMANNA
R/O. JANGAMAKOTE HOBLI
SIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562102
...RESPONDENTS
THIS MFA IS FILED U/O.XLIII RULE 1(r) OF THE CPC,
AGAINST THE ORDER DT.25.03.2024 PASSED ON IA NO.2 IN
FDP NO.10/2021 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC, SHIDLAGHATTA, DISMISSING IA NO.2 FILED
U/O.39 RULE 1 AND 2 R/W SEC.151 OF CPC.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
ORAL JUDGMENT
When the matter came up for hearing, learned
counsel for the appellant seeks permission of this Court to
withdraw the appeal and to avail appropriate remedies
available to him.
Accordingly, the appeal is dismissed as withdrawn.
All I.As. in the appeal shall stand closed.
Sd/-
(LALITHA KANNEGANTI)
JUDGE
KA
