Sri Muniswamy Reddy vs Sri R. Yama Reddy
2024 Latest Caselaw 19320 Kant

Karnataka High Court

Sri Muniswamy Reddy vs Sri R. Yama Reddy on 1 August, 2024

                                       -1-
                                                     NC: 2024:KHC:30792
                                                    RSA No. 227 of 2014




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 1ST DAY OF AUGUST, 2024

                                     BEFORE

                   THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                     REGULAR SECOND APPEAL NO.227 OF 2014
                                  (DEC/INJ)

              BETWEEN:

              1.   SRI MUNISWAMY REDDY
                   S/O LATE SRI CHIKKARAMAREDDY
                   AGED ABOUT 71 YEARS
                   R/AT PARAVANAHALLI
                   KASABA HOBLI
                   BANGARPET TALUK
                   KOLAR DISTRICT - 563 114

              2.   SRI ASHOK REDDY
                   S/O SRI MUNISWAMY REDDY
                   AGED ABOUT 42 YEARS
                   R/AT PARAVANAHALLI
Digitally          KASABA HOBLI, BANGARAPET TALUK
signed by R        KOLAR DISTRICT - 563 114
DEEPA                                                     ...APPELLANTS
Location:     (BY SRI. PATTABIRAMAN C, ADVOCATE)
HIGH COURT
OF
KARNATAKA     AND:

              1. SRI R. YAMA REDDY
                 S/O LATE SRI DODDARAMAREDDY
                 AGED ABOUT 76 YEARS
                 R/AT PARAVANAHALLI
                 KASABA HOBLI, BANGARAPET TALUK
                 KOLAR DISTRICT - 563 114

              2.   SRI MUNIRAMA REDDY
                   S/O LATE SRI DODDARAMAREDDY
                          -2-
                                       NC: 2024:KHC:30792
                                      RSA No. 227 of 2014




     AGED ABOUT 71 YEARS
     R/AT PARAVANAHALLI
     KASABA HOBLI, BANGARAPET TALUK
     KOLAR DISTRICT - 563 114

3.   SRI Y SHANKAR REDDY
     S/O SRI R YAMAREDDY
     AGED ABOUT 49 YEARS
     R/AT PARAVANAHALLI
     KASABA HOBLI, BANGARAPET TALUK
     KOLAR DISTRICT - 563 114

4.   SRI Y NAGI REDDY
     S/O SRI R YAMAREDDY
     AGED ABOUT 44 YEARS
     R/AT PARAVANAHALLI
     KASABA HOBLI, BANGARAPET TALUK
     KOLAR DISTRICT - 563 114

5.   SRI Y NARAYANA REDDY
     S/O SRI R YAMAREDDY
     AGED ABOUT 36 YEARS
     R/AT PARAVANAHALLI
     KASABA HOBLI, BANGARAPET TALUK
     KOLAR DISTRICT - 563 114
                                          ...RESPONDENTS

(BY SRI. V THUKARAM RAO, ADVOCATE FOR
    SRI. VASANTHA KUMAR K.M., ADVOCATE)

     THIS RSA IS FILED U/S. 100 OF CPC., AGAINST THE
JUDGEMENT & DECREE DTD 21.9.2013 PASSED IN
R.A.NO.127/2012 ON THE FILE OF THE PRESIDING OFFICER,
FAST TRACK COURT, K.G.F., ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGEMENT AND DECREE DTD
21.11.2012 PASSED IN OS.NO.140/2007 ON THE FILE OF THE
ADDL. SENIOR CIVIL JUDGE, K.G.F.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                              -3-
                                        NC: 2024:KHC:30792
                                      RSA No. 227 of 2014




CORAM: HON'BLE MR JUSTICE ASHOK S.KINAGI

                   ORAL JUDGMENT

Learned counsel for the appellants filed a memo

seeking permission to withdraw the appeal and to dismiss

the appeal as not pressed.

2. Memo is placed on record.

3. Accordingly, the appeal is dismissed as not

pressed.

SD/-

(ASHOK S. KINAGI) JUDGE

RD