Mangala vs Sri. Shivu
2024 Latest Caselaw 19313 Kant

Karnataka High Court

Mangala vs Sri. Shivu on 1 August, 2024

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                   -1-
                                                            NC: 2024:KHC:30414
                                                          MFA No. 7963 of 2019




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 1ST DAY OF AUGUST, 2024

                                               BEFORE
                           THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                      MISCELLANEOUS FIRST APPEAL NO. 7963 OF 2019 (MV)


                      BETWEEN:

                      MANGALA
                      S/O SRI NARASIMHAIAH
                      AGED ABOUT 35 YEARS
                      R/O NO.99M, BOMMANAHALLI VILLAGE
                      KESARUMADU POST
                      TUMKUR DISTRICT-572104
                                                                  ...APPELLANT
                      (BY SRI. VIJAY KUMAR T.,ADVOCATE)

                      AND:
                      1. SRI. SHIVU
                         S/O SRI GANESH
                         MAJOR, R/O NO.1425
                         ACHARYA COLLEGE ROAD
Digitally signed by      GANAPATHINAGARA
HEMALATHA A              CHIKKABANAVARA
Location: HIGH           BENGALURU-560091.
COURT OF
KARNATAKA
                      2.    SRI KESHAV MURTHY
                            S/O GOVINDAPPA
                            AGED ABOUT 29 YEARS
                            R/O NO.166, ANDHARAHALLI
                            BENGALURU-560091.

                      3.    M/S RELIANCE GIC LTD
                            BY ITS MANAGER
                            UNNATI ARCADE
                            NO.5/111 & 6/112
                            IST FLOOR, IST BLOCK
                            -2-
                                        NC: 2024:KHC:30414
                                      MFA No. 7963 of 2019




     DR RAJKUMAR ROAD
     IST MAIN ROAD, RAJAJINAGAR
     BENGALURU-560010.

4.   M/S TEXPORT SYNDICATE INDIA LTD
     OFFICE AT NO.84, INDUSTRIAL AREA
     2ND STAGE, NEAR BOMMANAHALLI
     YESHWANTHAPURA, BENGALURU-560022
                                           ...RESPONDENTS
(BY SRI. B PRADEEP., ADVOCATE FOR R3:
NOTICE TO R1 & R4 IS SERVED AND UNREPRSENTED:
NOTICE TO R2 IS UNSERVED)
      THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED: 24.07.2019
PASSED IN MVC NO. 7182/2017        ON THE FILE OF THE XXI
AND XXII ADDITIONAL SMALL CAUSES JUDGE, MEMBER-MACT,
BENGALURU    (SCCH-24),   PARTLY   ALLOWING    THE   CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:



CORAM:   HON'BLE MR JUSTICE H.T. NARENDRA PRASAD


                    ORAL JUDGMENT

1. The learned counsel for the appellant has filed a

memo dated 01.08.2024 seeking leave of this Court to

withdraw the appeal.

NC: 2024:KHC:30414

2. The memo is placed on record.

3. Accordingly, the appeal is dismissed as withdrawn.

Sd/-

(H.T. NARENDRA PRASAD) JUDGE

DM