Karnataka High Court
Malleshappa vs Smt Savithramma on 1 August, 2024
-1-
NC: 2024:KHC:30346-DB
RFA No. 1281 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 1ST DAY OF AUGUST, 2024
PRESENT
THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR JUSTICE UMESH M ADIGA
REGULAR FIRST APPEAL NO. 1281 OF 2018 (PAR)
BETWEEN:
Malleshappa
S/o Late Bogaiah
Aged about 67 years,
R/at Lalanahalli Village,
Kasaba Hobli,
K.R. Nagar Taluk
Mysuru District-571 602.
...Appellant
(By Sri. Dilip Kumar, Advocate)
AND:
Digitally
signed by
VEERENDRA 1. Smt Savithramma
KUMAR K M
Location: D/o Late Bogaiah
HIGH
COURT OF W/o Siddaramu
KARNATAKA
Aged about 47 years,
R/at Haganahalli Village,
Pandavapura Taluk
Mandya District-571602.
2. L.B. Shivkumar
S/o Late Bogaiah
Aged about 65 years,
R/at Lalanahalli Village,
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RFA No. 1281 of 2018
Kasaba Hobli
K.R Nagar Taluk
Mysuru District-571602.
3. Smt. Gowramma
D/o Late Bogaiah
W/o Sundrappa
Aged about 63 years,
R/at Yale Muddanahalli Village,
Mirle Hobli
K.R. Nagar Taluk
Mysuru District-571602.
4. Smt. Sarvamangalamma
D/o Late Bogaiah
W/o Thimmappa
Aged about 56 years,
R/at Chikkarayanahalli
Chinakuruli Hobli
Pandavapura Taluk
Mandya District-571602.
5. Kanthamma
D/o Late Bogaiah
W/o Basavanna @ Thammaiah
Aged about 55 years,
R/At Chaka Shettahalli Village,
Chinakuruli Hobli
Pandavapura Taluk
Mandya District-571602.
6. Smt. L S Shilpa Rani
D/o L B Shivkumar
Aged about 39 years
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RFA No. 1281 of 2018
7. Chandrasekarappa
S/o Malleshappa
Aged about 42 years,
Respondent No.6 & 7
R/at Lalanahalli Village,
Kasaba Hobli
K R Nagar Taluk
Mysuru District-571602.
8. Smt. Rathna
W/o Chandrashekara
Aged about 39 years,
R/at Lalanahalli Village,
Kasaba Hobli
K R Nagar Taluk,
Mysuru District-571602.
9. L K Virupaksha
S/o Kempaiah
Aged about 49 years,
R/at Lalanahalli Village,
Kasaba Hobli
K R Nagar Taluk
Mysuru District-571602.
10. Smt. Parvathamma
W/o H M Mahesha
Aged About 44 Years,
R/at Hirikyathanahalli Village
Gowdgere Hobli
K R Nagar Taluk
Mysuru District-571602.
11. H C Balraju
S/o H S Channabasappa
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RFA No. 1281 of 2018
Aged About 49 Years,
R/at Hale Mirle
Natnahalli Post,
Mirle Hobli
K R Nagar Taluk
Mysuru District-571602.
12. Manjula
W/o L B Shivakumar
Aged About 57 Years
13. L S Manju
S/o L B Shivakumar
Aged about 34 years
14. L S Madhu
S/o L B Shivakumar
Aged About 32 Years
Defendants 12 to 14
R/at Lalanahalli Village,
Kasaba Hobli
K R Nagar Taluk
Mysore District-571602.
15. Ravi
S/o Mahadevappa
aged about 47 years,
R/at Door No.57,
Attal Bihari Vajpayee Road,
15th Ward, Basaveshwara Block,
K R Nagar Town
Mysore District-571602.
16. A B Annaswamy Gowda
S/o Basappaji
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RFA No. 1281 of 2018
Aged About 52 Years,
R/at Ankanahalli Village,
Chunchanakatte Hobli
K R Nagar Taluk
Mysore District.
17. T Roopa
W/o B L Manju
Aged About 27 Years,
12th Ward, Eshwara Nagara
K R Nagar Town
Mysore District-571602.
...Respondents
This RFA is filed under section 96 of CPC, against the
judgment and decree dated 25.01.2017 passed in
O.S.No.15/2011 on the file of the Senior Civil Judge and JMFC,
K.R.Nagar, partly decreeing the suit for partition and separate
possession.
This Appeal, coming on for orders, this day, order was
made therein as under:
CORAM: HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
and
HON'BLE MR JUSTICE UMESH M ADIGA
ORAL ORDER
(PER: HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR)
The order sheet dated 21.12.2023 shows that
time was granted on cost of Rs.10,000/- for compliance of
NC: 2024:KHC:30346-DB
office objection. For the 9th time the case is posted before
the court for the same reason. Today also appellant's
counsel prays for time. There is no reason to grant time.
Therefore appeal is dismissed.
Sd/-
(SREENIVAS HARISH KUMAR)
JUDGE
Sd/-
(UMESH M ADIGA)
JUDGE
sd
