Karnataka High Court
Basavaraj S/O Linganna Nalvar And Ors vs Shusheelamma W/O Shivappa @ Shivaraj ... on 3 April, 2024
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NC: 2024:KHC-K:2788
RSA No. 200201 of 2018
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 3RD DAY OF APRIL, 2024
BEFORE
THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
REGULAR SECOND APPEAL NO.200201 OF 2018 (PAR)
BETWEEN:
BASAVARAJ
S/O LINGANNA NALVAR,
SINCE DECEASED HIS LR'S
1. PARVATAMMA W/O BASAVARAJ,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O MADARKAL, TQ: SHAHAPUR,
DIST: YADGIR-585 201.
2. SMT. MANJULA
W/O SHIVAKUMAR,
AGE: 35 YEARS,
OCC: AGRICULTURE,
Digitally R/O RAICHUR,
signed by
SACHIN TQ. & DIST: RAICHUR-585 401.
Location:
HIGH COURT
OF 3. SMT. DHAKSHAYANI
KARNATAKA
W/O MALLANGOUDA,
AGE: MAJOR,
OCC: AGRICULTURE,
R/O YADAGIRI
TQ. & DIST: YADGIRI-585 201.
4. VENKATREDDY
S/O LATE BASAVARAJ,
AGE: 35 YEARS,
OCC: AGRICULTURE,
R/O MADARKAL,
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NC: 2024:KHC-K:2788
RSA No. 200201 of 2018
TQ: SHAHAPUR,
DIST: YADGIR-585 201.
5. ANANTREDDY
S/O LATE BASAVARAJ,
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O MADARKAL, TQ: SHAHAPUR,
DIST: YADGIRI-585 201.
...PETITIONERS
(BY SMT. REKHA PATIL, ADVOCATE)
AND:
1. SHUSHEELAMMA
W/O SHIVAPPA @ SHIVARAJ NALVAR,
AGE: 52 YEARS,
OCC: HOUSEHOLD & AGRICULTURE,
R/O HAYYAL (B), TQ: SHAHAPUR,
DIST: YADGIRI-585 201.
2. YANKANNA
S/O LINGANNA NALVAR,
SINCE DECEASED HIS LR'S
1) BASAMMA
W/O YANKANNA NALVAR,
AGE: 60 YEARS,
OCC: HOUSEHOLD,
2) NINGANNA
S/O YANKANNA NALVAR
AGE: 31 YEARS,
OCC: AGRICULTURE,
3) GANGAMMA
D/O YANKANNA NALVAR,
AGE: 32 YEARS,
OCC: HOUSEHOLD,
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NC: 2024:KHC-K:2788
RSA No. 200201 of 2018
ALL ARE R/O. MADARKAL VILLAGE,
TQ: SHAHAPUR,
DIST: YADGIRI-585 201.
4) SHUSHEELAMMA
W/O MAHANTESH MALIPATIL,
AGE: 35 YEARS,
OCC: HOUSEHOLD,
R/O SHAKTI NAGAR,
TQ. & DIST. RAICHUR,
NOW AT MADARKAL VILLAGE,
TQ: SHAHAPUR,
DIST: YADGIRI-585 201.
3. NAGANNA
S/O LINGANNA NALVAR,
AGE: 60 YEARS,
OCC: AGRICULTURE,
4. BASAMMA
W/O SIDDRAMAPPA DINSAMUDRA,
AGE: 64 YEARS,
OCC: HOUSEHOLD,
5. SANNA YANKANNA
S/O BASAVARAJ NALVAR,
AGE: 33 YEARS,
OCC: AGRICULTURE,
6. ANANTHREDDY
S/O BASAVARAJ NALVAR,
AGE: 31 YEARS,
OCC: AGRICULTURE,
7. NINGANNA
S/O YANKANNA NALVAR,
AGE: 32 YEARS,
OCC: AGRICULTURE,
8. AMARESH S/O NAGANNA,
AGE: 31 YEARS,
OCC: AGRICULTURE,
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NC: 2024:KHC-K:2788
RSA No. 200201 of 2018
ALL ARE R/O. MADARKAL,
TQ: SHAHAPUR,
DIST: YADGIRI-585 201.
...RESPONDENTS
(R1 & R6 ARE SERVED)
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
PRAYING TO ALLOW THE REGULAR SECOND APPEAL AND TO
SET ASIDE THE JUDGMENT AND DECREE DATED 31.05.2018
PASSED BY THE COURT OF SENIOR CIVIL JUDGE AT
SHAHAPUR IN R.A.NO.76/2016 DISMISSING THE APPEAL AND
CONFIRMING THE FINAL DECREE PROCEEDINGS DATED
10.11.2016 PASSED BY THE PRL. CIVIL JUDGE AND JMFC,
SHAHAPUR IN FDP NO.12/2010.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Memo filed by learned counsel for the appellants
seeking permission to withdraw the appeal is on record.
2. It is reported across the Bench on this day that
there is amicable settlement between the parties and
therefore, the appellants are not intending to pursue the
appeal.
NC: 2024:KHC-K:2788
3. In the light of the contents of the memo filed
and having considered the submission made, the appeal
stands dismissed without costs.
Sd/-
JUDGE
LG
