Ramakrishna Raju vs Parashuram Kalal
2024 Latest Caselaw 10589 Kant

Karnataka High Court

Ramakrishna Raju vs Parashuram Kalal on 18 April, 2024

                                              -1-
                                                      NC: 2024:KHC-D:6490
                                                       WP No. 147123 of 2020




                              IN THE HIGH COURT OF KARNATAKA,
                                       DHARWAD BENCH
                           DATED THIS THE 18TH DAY OF APRIL, 2024
                                            BEFORE
                              THE HON'BLE MR JUSTICE M.I.ARUN
                          WRIT PETITION NO.147123 OF 2020 (GM-CPC)
                   BETWEEN:
                   RAMAKRISHNA RAJU
                   S/O. E. SUBBARAJU, HINDU
                   AGE: 50 YEARS,
                   OCC: AGRICULTURIST,
                   R/O : HAMPASAGAR-VILLAGE
                   HAGARIBOMMANAHALLI-TQ
                   BALLARI-DIST-583214.
                                                                ...PETITIONER
                   (BY SRI. MANJUNATHA G PATIL, ADVOCATE)
                   AND:
                   PARASHURAM KALAL
                   S/O. BHAGYAMMA KALAL
                   AGE: 59 YEARS, HINDU,
                   R/O: OLD MALAPANAGUDI-VILLAGE,
VISHAL             HOSAPETE-TALUK
NINGAPPA
PATTIHAL           BALLARI-DISTRICT-583212.
Location: HIGH
COURT OF
                                                               ...RESPONDENT
KARNATAKA
DHARWAD BENCH
Date: 2024.04.19
                   (BY SRI. S.S. KOLIWAD, ADVOCATE)
10:26:23 +0530


                        THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
                   227 OF THE CONSTITUTION OF INDIA, PRAYING TO, ISSUE A
                   WRIT OF CERTIORARI OR ANY OTHER APPROPRIATE WRIT; SET
                   ASIDE THE JUDGMENT MISCELLANEOUS APPEAL NO.14/2018
                   DATED 15.10.2019 ON THE FILE OF SENIOR CIVIL JUDGE AND
                   JMFC AT HAGARIBOMMANAHALLI IN BALLARI DISTRICT AND
                   SAME AS MARKED AS ANNEXURE-H & ETC.,

                        THIS PETITION, COMING ON FOR PRELIMINARY HEARING
                   IN GROUP 'B', THIS DAY, THE COURT MADE THE FOLLOWING:
                              -2-
                                   NC: 2024:KHC-D:6490
                                    WP No. 147123 of 2020




                          ORDER

Advocate for the petitioner has filed a memo seeking

withdrawal of the Writ Petition.

Memo is placed on record.

Writ Petition is dismissed as withdrawn.

Sd/-

JUDGE

NAA