Karnataka High Court
Sri.Shankar S/O Irappa Yadavannavar vs Smt.Basavva W/O Veerabhadrappa ... on 8 April, 2024
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NC: 2024:KHC-D:6240
RFA No. 100393 of 2019
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 8TH DAY OF APRIL, 2024
BEFORE
THE HON'BLE MRS. JUSTICE M.G.UMA
REGULAR FIRST APPEAL NO.100393/2019(PAR/POS)
BETWEEN:
1. SRI SHANKAR
S/O. IRAPPA YADAVANNAVAR,
AGE: 52 YEARS,
OCC: AGRICLTURE AND GOVERNMENT SERVICE,
R/O: PULAGADDI VILLAGE,
TAL: GOKAK, DIST: BELAGAVI - 590 001.
2. SRI PRAKASH
S/O. IRAPPA YADAVANNAVAR,
AGE: 50 YEARS, OCC: AGRICLTURE,
R/O: PULAGADDI VILLAGE, TAL: GOKAK,
DIST: BELAGAVI - 590 001.
...APPELLANTS
(BY SRI RAJENDRA R. PATIL, ADVOCATE FOR
SRI SRINAND A. PACHHAPURE, ADVOCATE)
AND:
CHANDRASHEKAR
LAXMAN
KATTIMANI
1. SMT. BASAVVA
Digitally signed by
CHANDRASHEKAR
LAXMAN
W/O. VEERABHADRAPPA YADAVANNAVAR,
KATTIMANI
Date: 2024.04.10 AGE: MAJOR,
15:21:07 +0530
OCC: AGRICLTURE/HOUSEHOLD,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
2. SMT. SHIVALEELA
D/O. VEERABHADRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
3. SRI VEERAPAKSHI
S/O. VEERABHADRAPPA YADAVANNAVAR,
AGE: NIL (UNSOUND MIND),
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NC: 2024:KHC-D:6240
RFA No. 100393 of 2019
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
REPRESENTED BY RESPONDENT NO.1,
HIS MOTHER AS NATURAL GUARDIAN.
4. SRI SHIVARUDRAPPA
S/O. YADAVAPPA YADAVANNAVAR,
AGE: MAJOR,
OCC: EX.SERVICEMEN AND AGRICLTURE,
R/O: PLOT NO.565, 2ND STAGE,
R.C. NAGAR, BELAGAVI - 590 001.
SRI RUDRAPPA
S/O YADAVAPPA YADAVANNAVAR,
SINCE DECEASED BY HIS LRS,
5. SRI LAXMAN
S/O. RUDRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
6. SRI MURAGEPPA
S/O. RUDRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
7. SMT. SHOBA
D/O. RUDRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
8. SMT. MAHADEVI
D/O. RUDRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
9. SMT. KASHAWWA
W/O. NINGAPPA KAMALADINNI,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
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RFA No. 100393 of 2019
10. SMT. PADMA
W/O. MADIVALAPPA HOSUR,
AGE: MAJOR, OCC: AGRICLTURE,
R/O: KALLOLI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
11. SMT. NIMBEWWA
W/O BASAPPA BELLIVARI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: KALLOLI, BEHIND CINEMA TALKIES,
TQ: GOKAK, DIST: BELAGAVI - 590 001.
12. SMT. PUSHPA
W/O MAHANTESH HOSUR @KORAVIN KOPPA,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: INCHAL ROAD, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI - 590 001.
13. SRI YADAVAPPA
S/O. IRAPPA YADAVANNAVAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: PULAGADDI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
14. SMT. PREMA
W/O. RAMANNA SATTIGERI @ BELLIVARI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: KALLOLI, TQ: GOKAK,
DIST: BELAGAVI - 590 001.
15. SMT. SUMITRA
W/O. ASHOK GUNDLUR,
AGE: MAJOR, OCC: GOVERNMENT SERVICE,
R/O: AT POST NO.16, KAVERI NAGAR,
BELAGAVI - 590 001.
...RESPONDENTS
(BY SRI S K YADAVANNAVAR, ADVOCATE FOR C/R4;
SRI DEEPAK S. KULKARNI, ADVOCATE FOR C/R2;
R1, R3, R5, R6, R7, R8, R9, R10, R11, R13, R14,
R15 ARE SERVED; R12 IS NOT KNOWN)
THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 22.06.2019 PASSED IN
O.S.NO.58/2012 ON THE FILE OF THE I ADDITIONAL SENIOR CIVIL
JUDGE, GOKAK, DECREEING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION AND ETC.,
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NC: 2024:KHC-D:6240
RFA No. 100393 of 2019
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants has filed a memo
seeking permission of the Court to withdraw the appeal.
Memo is placed on record.
Appeal is dismissed as withdrawn.
In view of disposal of the appeal, pending interlocutory
applications does not survive for consideration.
Sd/-
JUDGE
AC/CT-ASC
