B N Rajanna vs Sri Shekarappa
2023 Latest Caselaw 6859 Kant

                                               -1-
                                                           NC: 2023:KHC:35318
                                                       RSA No. 1962 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 27TH DAY OF SEPTEMBER, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1962 OF 2021 (PAR)

                   BETWEEN:

                   1.    B.N.RAJANNA
                         AGED ABOUT 62 YEARS
                         S/O LATE NANJAPPA,
                         R/AT ASHOKANAGARA
                         BIRUR TOWN, KADUR TALUK,
                         CHIKKAMAGALURU DISTRICT-577 548
                                                                   ...APPELLANT

                                (BY SRI. VIJAYAKUMARA, ADVOCATE)
                   AND:

                   1.    SRI SHEKARAPPA
                         AGED ABOUT 60 YEARS
Digitally signed         S/O LATE NANJAPPA
by SHARANYA T
Location: HIGH           KUMARA, DEAD HIS BY HIS LRS
COURT OF
KARNATAKA
                   2.    BHAGAYA
                         AGED ABOUT 49 YEARS
                         W/O LATE KUMARAPPA
                         R/AT DURGAMMANAGUDI BEEDHI,
                         NEAR DURGIGUDI TEMPLE,
                         1ST CROSS,
                         SHIMOGGA - 577 201

                   3.    DEVENDRAPPA
                         S/O LATE NANJAPPA
                         AGED ABOUT 54 YEARS
                              -2-
                                          NC: 2023:KHC:35318
                                        RSA No. 1962 of 2021




4.   NAGAMMA
     D/O LATE NANJAPPA
     AGED ABOUT 68 YEARS

5.   SMT. SUSHEELAMMA
     D/O LATE NANJAPPA
     AGED ABOUT 57 YEARS

     R3 TO R5 ARE
     R/AT ANCHERA BEEDHI,
     ASHOKANAGARA,
     BIRUR TOWN,
     KADUR TALUK
     CHIKKAMAGALURU DISTRICT -577 548
                                             ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 25.01.2021
PASSED IN R.A.NO.12/2018 ON THE FILE OF THE SENIOR
CIVIL JUDGE, KADUR, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 22.02.2018
PASSED IN O.S.NO.158/2011 ON THE FILE OF THE C/C
PRINCIPAL CIVIL JUDGE AND JMFC, KADUR.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:

                           ORDER

This matter is listed 6th time before this Court for non

compliance of office objections and the counsel for

appellant has not complied with the office objections and

this Court in the earlier occasion has imposed the cost of

Rs.500/- payable at the Registry, and inspite of the said

NC: 2023:KHC:35318 RSA No. 1962 of 2021

order also, the counsel for appellants has not complied

with the office objections. This Court in the earlier order

made it clear that if the office objections are not complied,

the appeal will be dismissed.

Hence, in view of the earlier order dated 12.09.2023,

the appeal is dismissed for non compliance of office

objections.

Sd/-

JUDGE

RHS