Sri Ramegowda vs Smt Puttalaxmi
2023 Latest Caselaw 6822 Kant

                                                -1-
                                                         NC: 2023:KHC:34965
                                                      RSA No. 2297 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 26TH DAY OF SEPTEMBER, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO.2297 OF 2018 (INJ)

                   BETWEEN:

                   1.    SRI RAMEGOWDA
                         S/O DODDEGOWDA
                         AGED ABOUT 58 YEARS,

                   2.    CHANDREGOWDA
                         S/O DODDE GOWDA
                         AGED ABOUT 49 YEARS,

                   3.    PUTTEGOWDA
                         S/O BALE GOWDA
                         AGED ABOUT 49 YEARS,

                         ALL ARE R/O NAGARAHALLI
                         MARLE POST, AMBLE HOBLI
                         CHIKKAMAGALURU -577 101
Digitally signed
by SHARANYA T                                                  ...APPELLANTS
Location: HIGH                 (BY SRI JAGADEESH H.T., ADVOCATE)
COURT OF           AND:
KARNATAKA

                   1.    SMT. PUTTALAXMI
                         W/O HONNEGOWDA
                         AGED ABOUT 44 YEARS,
                         R/O NAGARAHALLI POST
                         MATLE POST, AMBLE HOBLI
                         CHIKKAMAGALURU-577 101
                                                             ...RESPONDENT

                        THIS RSA IS FILED UNDER SEC.100 OF CPC, AGAINST
                   THE JUDGMENT AND DECREE DATED 25.08.2018 PASSED IN
                   R.A.NO.119/2017 ON THE FILE OF THE 2ND ADDITIONAL
                               -2-
                                           NC: 2023:KHC:34965
                                        RSA No. 2297 of 2018




SENIOR CIVIL JUDGE, CHIKKAMAGALURU, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 26.10.2017 PASSED IN O.S.NO.224/2014 ON THE FILE
OF THE 3RD ADDITIONAL CIVIL JUDGE AND JMFC,
CHIKKAMAGALURU.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT MADE THE FOLLOWING:

                            ORDER

Appellants counsel is absent.

This Court vide order dated 11.9.2023 made it clear that

if appellants' counsel does not appear on the next date of

hearing, appeal will be dismissed for non-prosecution. Inspite

of the said order, counsel has not appeared before the Court

and also not appeared through Video Conference.

Hence, appeal is dismissed for non-prosecution.

Sd/-

JUDGE

AP