Citation : 2023 Latest Caselaw 6741 Kant
Judgement Date : 23 September, 2023
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RFA No. 635 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE K.NATARAJAN
REGULAR FIRST APPEAL NO. 635 OF 2017 (PAR)
BETWEEN:
SRI. M. KRISHNA MURTHY,
AGED ABOUT 66 YEARS,
SON OF K. MUNIRAMAIAH,
R/AT RAMACHANDRAPURA,
JALAHALLI POST,
BENGALURU - 560 013.
...APPELLANT
(BY SRI. K ANANDA, ADVOCATE)
AND:
1. SRI. M. MUNIRAJU ,
AGED ABOUT 70 YEARS,
SON OF K. MUNIRAMAIAH,
R/AT RAMACHANDRAPURA,
JALAHALLI POST,
BENGALURU - 560 013.
Digitally signed by
REKHA ANKAIAH M. THIMMAIAH,
Location: High
Court of
SON OF K. MUNIRAMAIAH,
Karnataka (DEAD BY LRS., THE PLAINTIFFS 1 & 3, &
DEFENDANTS NO.2 (A) TO (C) AND DEFENDANTS
NO.10 & 11).
SRI. MUNIRAMAIAH,
DEFENDANT-1,
SINCE DEAD BY LRS.,
ARE ON RECORD.
2. SMT. JAYAMMA,
AGED ABOUT 76 YEARS,
WIFE OF LATE MUNIYAPPA,
R/AT NO.73, SOMASETTY HALLI,
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RFA No. 635 of 2017
ABBIGERE, CHIKKABANAVARA POST,
BENGALURU - 560 090.
3. SMT. PARVATHAMMA,
AGED ABOUT 66 YEARS,
WIFE OF E. KEMPAIAH,
R/AT NO.9, KEMPAIAH BUILDING,
GANGAMMA LAYOUT, JALAHALLI POST,
BENGALURU - 560 013.
4. SMT. SARASWATHI,
AGED ABOUT 60 YEARS,
WIFE OF B. KESHAVAMURTHY,
R/AT NO.70, RAMACHANDRAPURA,
JALAHALLI POST,
BENGALURU - 560 013.
MULCHAND JAIN DELETED AS PER ORDER
DATED:16.04.2009.
5. SMT. SHAKUNTHALA HEGDE,
AGED ABOUT 80 YEARS,
WIFE OF LATE RAMA KRISHNA HEGDE,
R/AT NO.229, KARTHIKA,
RAJAMAHAL VILAS EXTENSION,
BENGALURU - 560 094.
BHARATH HEGDE
SINCE DEAD BY LRS.,
6. SMT. SUNAINA,
AGED ABOUT 68 YEARS,
W/O. LATE BHARATH HEGDE.
7. MRS. ISHA,
AGED ABOUT 42 YEARS,
D/O. LATE BHARATH HEGDE.
8. SRI. AVANISH,
AGED ABOUT 38 YEARS,
S/O. LATE BHARATH HEGDE.
RESPONDENTS 6 TO 8 ARE ALL
R/AT NO.229, KARTHIK,
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RFA No. 635 of 2017
C.V. RAMAN ROAD,
SADASHIVANAGAR,
BANGALORE - 560 080.
9. SMT. MAMATHA,
AGED ABOUT 56 YEARS,
D/O. LATE RAMAKRISHNA HEGDE.
10. SMT. SAMATHA,
AGED ABOUT 54 YEARS,
D/O. LATE RAMAKRISHNA HEGDE.
RESPONDENTS 4, 9 AND 10 ARE ALL
R/AT NO.229, KARTHIKA,
RAJMAHAL VILAS EXTENSOR,
BANGALORE - 560 080.
11. SRI. ANTHAPPA,
MAJOR,
S/O. SIMON,
R/AT KASAGHATTAPURA VILLAGE,
HESARAGHATTA HOBLI,
BANGALORE NORTH TALUK.
12. SRI. G. GURUMURTHY,
AGED ABOUT 58 YEARS,
S/O. LATE GURAPPA,
R/AT NO.93, NARASIPURA LAYOUT,
VIDYARANYAPURA POST,
BANGALORE - 560 097.
13. SRI. M. SAMPANGIRAMAIAAH,
AGED ABOUT 78 YEARS,
S/O. K. MUNIRAMAIAH,
R/AT RAMACHANDRAPURA,
JALA HALLI POST,
BANGALORE - 500 013.
14. SRI. M. SRINIVAS
AGED ABOUT 74 YEARS,
S/O. K. MUNIRAMAIAH,
R/AT NO.140, DODDA BOMMANSANDRA,
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RFA No. 635 of 2017
VIDHYARANYAPURA POST,
BANGALORE - 560 097.
15. SMT. CHANDRABAI,
AGED ABOUT 60 YEARS,
W/O. L. KEVALCHAND JAIN,
16. SRI. MAHAVEERCHAND JAIN,
MAJOR,
S/O. L. KEVALCHAND.
RESPONDENTS NO.15 AND 16 ARE
R/AT NO. 773, GANESH SAW MILL ROAD,
T. DASARAHALLI,
BANGALORE - 560 057.
SMT. AKKAYAMMA,
DEFENDANT NO.14 (DEAD)
SINCE DEAD BY LRS.,
ARE ON RECORD,
17. SRI. K. BASAVEGOWDA,
AGED ABOUT 70 YEARS,
S/O. LATE KRISHNAPPA
18. SMT. MUNIRATHNAMMA,
AGED ABOUT 60 YEARS,
W/O. K. BASAVEGOWDA.
19. SRI. SHIVAKUMAR,
AGED ABOUT 42 YEARS,
S/O. K. BASAVEGOWDA.
20. SRI. SHASHIKUMAR,
AGED ABOUT 40 YEARS,
S/O. K. BASAVEGOWDA.
21. SMT. RADHAMMA,
AGED ABOUT 69 YEARS,
D/O. LATE KRISHNAPPA.
22. SRI. K. SOMASHEKAR,
AGED ABOUT 68 YEARS,
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RFA No. 635 of 2017
S/O. LATE KRISHNAPPA.
23. SMT. RADHAMMA,
AGED ABOUT 65 YEARS,
W/O. K. SOMASHEKAR.
24. SRI. CHETHAN,
AGED ABOUT 35 YEARS,
S/O. K. SOMASHEKAR.
25. KUM. CHAITHRA,
AGED ABOUT 32 YEARS,
D/O. K. SOMASHEKAR.
26. SRI. K. RAMESH,
AGED ABOUT 64 YEARS,
S/O. LATE KRISHNAPPA.
27. SMT. SHARDAMMA,
AGED ABOUT 64 YEARS,
W/O.K. RAMESH.
28. SRI. KIRAN,
AGED ABOUT 38 YEARS,
S/O. K. RAMESH.
29. SRI. PRAVEEN,
AGED ABOUT 36 YEARS,
S/O. K. RAMESH.
30. SRI. K. SRINIVASA,
AGED ABOUT 63 YEARS,
S/O. LATE KRISHNAPPA.
31. SMT. ASHA,
AGED ABOUT 60 YEARS,
W/O. K. SRINIVASA.
32. KUM. BRINDA,
AGED ABOUT 28 YEARS,
D/O K. SRINIVASA.
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RFA No. 635 of 2017
33. KUM. DEEKSHA,
AGED ABOUT 26 YEARS,
D/O. K. SRINIVASA.
34. MASTER HARSHA,
AGED ABOUT 23 YEARS,
D/O. K. SRINIVASA.
RESPONDENTS NO.17 TO 34 ARE
R/AT KODIGEHALLI,
YELHANKA HOBLI,
BANGALORE NORTH TALUK.
35. SRI. RAMASWAMY KRISHNAN IYER,
AGED ABOUT 65 YEARS,
S/O. LATE C.R. KRISHNAN,
R/AT "SRIKRISHNAN", NO.258,
15TH "D" CROSS, MAHALAKSHMIPURAM,
BANGALORE - 560 086.
36. M/S. SWAMY ENTERPRISES,
NO.1788, 5TH MAIN ROAD,
HAMPINAGAR,
BANGALORE - 560 040,
REPTD., BY ITS PROPRIETOR,
S.V. HALASWAMY.
37. M/S. UNITY REALTY & DEVELOPERS LTD.,
A COMPANY INCORPORATED UNDER THE
INDIAN COMPANIES ACT,
K.K. TOWER, PATEL TANK ROAD,
G.D. AMBEDKAR MARG, PAREL,
MUMBAI - 400 012,
REPT. BY ITS DULY CONSTITUTED ATTORNEY,
MENTHA GIRINAT VENKATESH,
AGED ABOUT 59 YEARS,
S/O. M.V. GIRINATH,
R/AT NO.19/2, 5TH MAIN,
TATA SILK FARM,
BANGALORE - 560 028.
...RESPONDENTS
(BY SRI. T. SESHAGIRI RAO AND
SRI. SUNIL S RAO, ADVOCATES FOR R13 AND R14;
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RFA No. 635 of 2017
SRI. ASHOK R KALYANA SHETTY, ADVOCATE FOR
R15 AND R16;
R1, R2, R3, R4, R6, R7, R8, R9, R10 AND R35
ARE SERVED, UNREPRESENTED)
THIS RFA IS FILED U/S. 96 OF CPC, FILED AGAINST THE
JUDGMENT AND DECREE DATED 18.10.16 PASSED IN OS NO.
6141/1998 ON THE FILE OF THE XVIII ADDL. CITY CIVIL
JUDGE BENGALURU PARTLY DECREEING THE SUIT FOR
PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for appellant appearing through VC
submits that, he has filed memo for withdrawal of appeal.
2. Submission and memo are placed on record.
3. Accordingly, the appeal RFA No.635/2017 is
dismissed as withdrawn.
Sd/-
JUDGE
AS
CT:SNN
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