Sri M Anjanappa vs Sri V Srinivasa Raju
2023 Latest Caselaw 6594 Kant

                                                   -1-
                                                         NC: 2023:KHC:33660-DB
                                                              RFA No. 504/2010




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 19TH DAY OF SEPTEMBER, 2023

                                             PRESENT
                            THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                                   AND
                               THE HON'BLE MR JUSTICE C M JOSHI
                          REGULAR FIRST APPEAL NO. 504/2010 (MON)

                   BETWEEN:

                   1.    SRI M ANJANAPPA,
                         S/O. MUNIYAPPA,
                         AGED ABOUT 74 YEARS.

                   2.    SMT. A MEENAKUMARI,
                         D/O. M ANJANAPPA,
                         AGED ABOUT 48 YEARS.

                   3.    SMT. A SUMATHI,
                         D/O M ANJANAPPA,
                         AGED ABOUT 45 YEARS.

                   4.    SRI A SRINIVASA MURTHY,
                         S/O M ANJANAPPA,
Digitally signed
                         AGED ABOUT 40 YEARS.
by T S
NAGARATHNA
Location: High           ALL ARE R/AT NO.161,
Court of
Karnataka                U.A.S LAYOUT,
                         BANGALORE-560094,
                         & ALSO HAVING ADDRESS
                         GEDDALAHALLI VILLAGE,
                         KASABA HOBLI,
                         BANGLAORE NORTH TALUK,
                         BANGALORE.
                                                                   ...APPELLANTS
                   (BY SRI H ABHISHEK GOWDA, ADVOCATE [PH])

                   AND:

                   1.    SRI V SRINIVASA RAJU,
                         S/O. V VARADARAJU,
                         AGED ABOUT 53 YEARS,
                         R/AT NO.46-D,
                         FAIR FIELD LAYOUT,
                                  -2-
                                           NC: 2023:KHC:33660-DB
                                              RFA No. 504/2010




       RACE COURSE ROAD,
       BANGALORE-560001.

2.     SMT. A.BHAGYAVATHI,
       AGED ABOUT 43 YEARS,
       D/O M.ANJANAPPA,
       W/O MAHADEVASWAMY
       EX.CHAIRMAN
       NEAR OLD RAILWAY STATION,
       CHIKKABANAVARA,
       BANGALORE-560 090.
                                            ...RESPONDENTS
(BY SRI MAHESH M, ADVOCATE FOR TATVAMASI LAW
    CHAMBERS FOR R1;
    SRI C.R SUBRAMANYA, ADVOCATE FOR R2)

      THIS RFA IS FILED U/S 96 R/W ORDER XLI OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 24.11.2009 PASSED IN
O.S.NO.16809/2002 ON THE FILE OF THE XXVI ADDL. CITY CIVIL &
SESSIONS JUDGE, MAYOHALL UNIT, BANGALORE, DECREEING THE
SUIT FOR RECOVERY OF MONEY.

     THIS APPEAL, COMING ON FOR ORDERS,               THIS   DAY,
K.S.MUDAGAL J., DELIVERED THE FOLLOWING:


                             JUDGMENT

Peremptory dated 25.07.2023 is not complied. Therefore,

appeal already stood dismissed.

No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE NR/-