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Sri. Sidda Hanumaiah vs Sri. Thimmegowda (Dead)
2023 Latest Caselaw 6560 Kant

Citation : 2023 Latest Caselaw 6560 Kant
Judgement Date : 15 September, 2023

Karnataka High Court
Sri. Sidda Hanumaiah vs Sri. Thimmegowda (Dead) on 15 September, 2023
Bench: H.P.Sandesh
                                                -1-
                                                        NC: 2023:KHC:33460
                                                       RSA No. 397 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF SEPTEMBER, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 397 OF 2019 (PAR)

                   BETWEEN:

                   1.    SRI SIDDA HANUMAIAH
                         S/O. LATE THIMME GOWDA,
                         AGED ABOUT 48 YEARS,
                         R/AT APPAKAARANAHALLI,
                         HULIKUNTE POST,
                         DODDABELAVANGALA HOBLI,
                         DODDABALLAPURA,
                         BANGALORE RURAL DISTRICT.
                                                              ...APPELLANT

                               (BY SRI N.UDAYA KUMAR, ADVOCATE)
                   AND:

                   1.    SRI THIMMEGOWDA (DEAD)
Digitally signed
by SHARANYA T      2.    SMT. NANJAMMA,
Location: HIGH           W/O. N. KAMAIAH
COURT OF                 D/O. T.S.THIMMEGOWDA
KARNATAKA
                         AGED ABOUT 49 YEARS,

                   3.    SMT. NAGARATHNAMMA
                         W/O. LINGARAJU,
                         D/O. THIMME GOWDA,
                         AGED ABOUT 49 YEARS,

                   4.    SMT. GANGALAKSHAMAMMA
                         W/O. LINGARAJU,
                         D/O. THIMME GOWDA,
                         AGED ABOUT 52 YEARS,
                             -2-
                                        NC: 2023:KHC:33460
                                       RSA No. 397 of 2019




     R2, R3 AND R4 ARE RESIDING
     AT VAJINAKURKE VILLAGE,
     KALAALA HOBLI,
     KORATAGERE TALUK,
     TUMKUR DISTRICT.

5.   SRI NANJAPPA
     S/O. LATE THULASI HANUMAIAH
     AGED ABOUT 59 YEARS,

6.   SMT. RAMAKKA
     D/O. LATE THULASI HANUMAIAH
     AGED ABOUT 57 YEARS,

7.   SRI ADAVEESH
     S/O. LATE THULASI HANUMAIAH
     AGED ABOUT 39 YEARS,

     RESPONDENT NOS.5 TO 7 ARE
     R/AT APPAKARANAHALLI
     DODDABELAVANGALA HOBLI,
     DODDABALLAPURA TALUK,
     BANGALORE RURAL DISTRICT.
                                           ...RESPONDENTS

        THIS RSA IS FILED UNDER SECTION 100 OF CPC
PRAYING TO SET ASIDE THE JUDGMENT/FINAL ORDER DATED
29.11.2014 PASSED BY THE SENIOR CIVIL JUDGE AND JMFC
AT DODDABALLAPURA IN R.A.NO.8/2015 AND THE JUDGMENT
AND DECREE DATED 29.11.2014 PASSED BY THE ADDITIONAL
CIVIL     JUDGE    AND   J.M.F.C.,   DODDABALLAPURA     IN
O.S.NO.232/2010.


        THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -3-
                                          NC: 2023:KHC:33460
                                         RSA No. 397 of 2019




                         JUDGMENT

Learned counsel for the appellant has filed a memo

seeking permission of this Court to withdraw the appeal as not

pressed.

In terms of the memo, the appeal is dismissed as not

pressed.

Sd/-

JUDGE

ST

 
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