Sri Govindappa vs Narasimhappa
2023 Latest Caselaw 6557 Kant

                                              -1-
                                                         NC: 2023:KHC:33625
                                                       RSA No. 1988 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF SEPTEMBER, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1988 OF 2021 (INJ)

                   BETWEEN:

                   1.    SRI GOVINDAPPA
                         S/O DODDA VENKATARAYAPPA
                         AGED ABOUT 55 YEARS,
                         R/O BANNIKUPPE VILLAGE,
                         NANDI HOBLI,
                         CHICKBALLAPUR TALUK-562 101
                         CHICKBALLAPUR DISTRICT.
                                                               ...APPELLANT

                            (BY SRI JAI PRAKASH REDDY M., ADVOCATE)
                   AND:

                   1.    NARASIMHAPPA
                         S/O LATE JALARAPPA
                         AGED ABOUT 82 YEARS,
Digitally signed
by SHARANYA T            R/O BANNIKUPPE VILLAGE,
Location: HIGH           NANDI HOBLI,
COURT OF                 CHICKBALLAPUR TALUK-562 101
KARNATAKA
                         CHICKBALLAPUR DISTRICT.

                   2.    VENKATESH
                         S/O VENKATARAYAPPA
                         AGED ABOUT 52 YEARS,
                         R/O BANNIKUPPE VILLAGE,
                         NANDI HOBLI,
                         CHICKBALLAPUR TALUK-562 101
                         CHICKBALLAPUR DISTRICT.
                                                            ...RESPONDENTS
                               -2-
                                            NC: 2023:KHC:33625
                                         RSA No. 1988 of 2021




     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 22.08.2013
PASSED IN R.A.NO.130/2006 ON THE FILE OF THE ADDL.
DISTRICT   AND    SESSIONS    JUDGE,   CHICKBALLAPUR.
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT
AND DECREE DATED 26.07.2006 PASSED IN O.S.NO.211/1998
ON THE FILE OF THE PRL. CIVIL JUDGE (JR.DN) AND JMFC,
CHICKBALLAPUR.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:

                            ORDER

The office objections not complied and also cost not paid.

Hence, this appeal is dismissed for non compliance vide order

dated 31.8.2023.

Sd/-

JUDGE

AP