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Yallappa K Marihal S/O.Kallappa ... vs Anasuya W/O. Bassappa Majagaon
2023 Latest Caselaw 6363 Kant

Citation : 2023 Latest Caselaw 6363 Kant
Judgement Date : 7 September, 2023

Karnataka High Court
Yallappa K Marihal S/O.Kallappa ... vs Anasuya W/O. Bassappa Majagaon on 7 September, 2023
Bench: Anant Ramanath Byarhj
                                                 -1-
                                                       NC: 2023:KHC-D:10135
                                                           RFA No. 100111 of 2021




                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 7TH DAY OF SEPTEMBER, 2023

                                               BEFORE
                           THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE

                           REGULAR FIRST APPEAL NO. 100111 OF 2021 (PAR)

                      BETWEEN:

                      SHRI. YALLAPPA K MARIHAL
                      S/O KALLAPPA MARIHAL,
                      AGED ABOUT 40 YEARS,
                      RESIDING AT CHANKEBAIL
                      PURAVANTAR GALLI,
                      BEEDI-608,
                      TQ: KHANAPUR,
                      DIST: BELAGAVI.

                                                                     ...APPELLANT
                      (BY SRI. SURAJ MUTNAL S, ADVOCATE)

                      AND:

                      1.    SMT. ANASUYA
         Digitally
         signed by
         GIRIJA A
                            W/O BASSAPPA MAJAGAON
GIRIJA A BYAHATTI
BYAHATTI Date:              AGED ABOUT 50 YEARS,
         2023.09.11
         10:19:56
         +0530
                            OCC: AGRICULTURE,
                            RESIDING AT MANTURGA,
                            TQ: KHANAPUR,
                            DIST: BELAGAVI-591106.

                      2.    SRI. BASAPPA B MARIHAL
                            S/O BALAPPA MARIHAL
                            AGED ABOUT 45 YEARS,
                            OCC: AGRICULTURE,
                            RESIDING AT CHANKEBAIL,
                            PURAVANTAR GALLI, BEEDI-608,
                            TQ: KHANAPUR,
                            DIST: BELAGAVI.
                           -2-
                                NC: 2023:KHC-D:10135
                                    RFA No. 100111 of 2021




3.   SMT. ROOPA B JYOTI
     W/O BASAVARAJ JYOTI
     AGED ABOUT 35 YEARS,
     OCC: HOUSEHOLD,
     RESIDING AT YALLAPPA SAVANT BUILDING,
     NINGAPUR GALLI, KHANAPUR,
     TQ: KHANAPUR,
     DIST: BELAGAVI-591302.

4.   SHRI. DUNDAYYA YALLAPURMATH
     S/O NIGAPPA YALLAPURMATH,
     AGED ABOUT 60 YEARS,
     OCC: AGRICULTURE,
     RESIDING AT GRAMADEVI GALLI,
     HALIYAL,
     DIST: UTTARKANNADA-581329.

                                           ...RESPONDENTS


      THIS RFA IS FILED UNDER SEC. 96 READ WITH ORDER

41 RULE 1 OF CPC., 1908, AGAINST THE JUDGMENT AND

DECREE DATED 23.04.2021 PASSED IN O.S.NO.2/2015 ON THE

FILE OF THE SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE

FIRST CLASS, KHANAPUR IN THE INTEREST OF JUSTICE AND

EQUITY.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:
                               -3-
                                    NC: 2023:KHC-D:10135
                                      RFA No. 100111 of 2021




                           ORDER

Memo is filed seeking permission to withdraw the appeal.

Memo is accepted.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

gab CT-PA

 
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