Karnataka High Court
Smt. Thimmamma vs Smt. Gangalakshmamma on 7 September, 2023
Bench: H.P.Sandesh
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NC: 2023:KHC:32911
RSA No. 2191 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO.2191 OF 2018 (PAR)
BETWEEN:
SMT. THIMMAMMA
W/O LATE CHANNAIAH
D/O LATE MARAIAH
AGED ABOUT 67 YEARS
R/AT BELAGUMBA
MAGADI TALUK
RAMANAGAR DISTRICT-562120
...APPELLANT
(BY SRI RAVISHANKAR S, ADVOCATE)
AND:
Digitally signed
by SHARANYA T
Location: HIGH 1. SMT. GANGALAKSHMAMMA
COURT OF
KARNATAKA W/O LATE GANGAIAH
AGED ABOUT 57 YEARS
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI, MAGADI TALUK
RAMANAGAR DISTRICT-562101
2. SMT. PADMAVATHI
W/O SHIVAKUMAR
AGED ABOUT 32 YEARS
R/AT NO.135, 14TH CROSS
9TH MAIN RAOD
RPC LAYOUT
-2-
NC: 2023:KHC:32911
RSA No. 2191 of 2018
VIJAYANAGAR II STAGE
BANGALORE-560 040
3. KUMARI PREMA
D/O LATE GANGAIAH
AGED ABOUT 26 YEARS
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT
RESPONDENT NO.3 IS MENTALLY RETARDED
AND HENCE SHE IS REPRESENTED BY HER
MOTHER AND NATURAL GUARDIAN RESPONDENT
NO.1
4. SMT LINGAMMA
W/O KEMAPAIAH
D/O LATE MARAIAH
AGED ABOUT 82 YEARS
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT
5. SMT AKKANAGAMMA
D/O LATE CHIKKAMARAIAH
AGED ABOUT 42 YEARS
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT
6. SRI MAREGOWDA
SINCE DEAD BY LRS.
6(a) SMT LINGAMMA
W/O LATE MAREGOWDA
-3-
NC: 2023:KHC:32911
RSA No. 2191 of 2018
AGEDA BOUT 57 EYARS
6(b) SRI AJJEGOWDA
S/O LATE MAREGOWDA
AGED ABOUT 41 EYARS
6(c) SRI MANJUNATHA
S/O LATE MAREGOWDA
AGED ABOUT 37 EYARS
6(d) KUMARI SUKANYA
D/O LATE MAREGOWDA
AGED ABOUT 32 EYARS
RESPONDENTS No.6(A) TO 6(D) ARE
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI
MANGANAHALLI POST
MAGADI TALUK
RAMANAGAR DISTRICT562127
6(e) SMT VISHALA
D/O LATE MAREGOWDA
W/O NARAYANAPPA
AGED ABOUT 34 EYARS
R/AT NETHENAHALLI VILLAGE
MADABALA HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT-561201
6(f) SMT SUJATHA
D/O LATE MAREGOWDA
W/O RAMAKRISHNA
AGED ABOUT 29 EYARS
R/AT MARUR
KUDUR HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT-562127
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NC: 2023:KHC:32911
RSA No. 2191 of 2018
7. SMT CHIKKA MARAMMA
W/O RANGAPPA
D/O LARE MARAIAH
AGED ABOUT 60 EYARS
R/AT KEMPOHALLI VILLAGE
KUDUR HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT-562101
13. SMT REVAMMA
W/O JAARAMAIAH
D/O LATE MARAIAH
AGED ABOUT 63 EYARS
R/AT GAVI NAGAMANAGALAL VILLAGE
MADABALU HOBLI
MAGADI TALUK
RAMANAGAR DISTRICT-561201
14. SRI K G LAKSHMANA
S/O LATE GANGAIAH
AGED ABOUT 30 EYARS
R/AT NO.217, 4TH MAIN
12TH CROSS, KAVERIPURA
BEHIND RAMAMANDIR
KAMAKSHIPALYA
BANGALORE-560 079
...RESPONDENTS
THIS RSA IS FILED U/S. 100 OF CPC. AGAINST THE
JUDGEMENT DECREE DTD 11.04.2018 PASSED IN R.A.NO.
21/2017 ON THE FILE OF THE III ADDITIONAL DISTRICT
AND SESSIONS JUDGE, RAMANAGARA AND ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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NC: 2023:KHC:32911
RSA No. 2191 of 2018
ORDER
The counsel for the appellant again seeks time.
On 23.08.2023, the appellant's counsel was absent
and this Court observed that inspite of the order dated
24.05.2023, instead of rectifying the cause title of O.S.
judgment, corrected the cause title of R.S.A. The same is
not permissible unless the order dated 24.5.2023 is
recalled and hence, counsel for the appellant is directed to
comply with the order dated 24.05.2023 and also made it
clear that if the same is not complied, the matter will be
dismissed on the next date of hearing. Inspite of the said
order, till date, the counsel for the appellant has not
complied with the office objections. Hence, the appeal is
dismissed as ordered earlier.
Sd/-
JUDGE
SN
