Vishal S/O Vasant Pednekar vs Shri Dharmaveer Shambaji Urban ...
2023 Latest Caselaw 7374 Kant

                                                 -1-
                                                       NC: 2023:KHC-D:12662
                                                       CRL.RP No. 100175 of 2021




                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 30TH DAY OF OCTOBER, 2023

                                               BEFORE
                                THE HON'BLE MR JUSTICE S.RACHAIAH
                         CRIMINAL REVISION PETITION NO. 100175 OF 2021
                      BETWEEN:

                      SHRI. VISHAL S/O VASANT PEDNEKAR
                      AGE: 40 YEARS, OCC: BUSINESS,
                      R/O: H. NO.212, RANI CHENNAMMA NAGAR,
                      BELAGAVI, PINCODE-590008.

                                                                    ...PETITIONER
                      (BY SRI. MAHANTESH S.HIREMATH, ADVOCATE)

                      AND:

                      SHRI. DHARMAVEER SHAMBAJI URBAN CO-OP.,
                      CREDIT SOCIETY LTD.,
                      REPRESENTED BY ITS SECRETARY
                      SHRI. BABURAO KALLAPPA BOGANE,
                      AGE: MAJOR, OCC: SECRETARY,
                      R/O: BELAGAVI, PINCODE-590006.

                                                                   ...RESPONDENT
        Digitally
        signed by V
        N BADIGER
VN
BADIGER Date:
        2023.10.31
                           THIS CRIMINAL REVISION PETITION IS FILED U/S 397 R/W
        14:40:34
        +0530         401 OF CR.P.C., PRAYING TO CALL FOR RECORDS AND ALLOW
                      THE REVISION PETITION AND SET ASIDE THE JUDGMENT PASSED
                      IN CRIMINAL APPEAL NO.181/2019 PASSED BY THE LEARNED IV
                      ADDL. DIST AND SESSION JUDGE, BELAGAVI AND ALSO THE
                      JUDGMENT AND ORDER PASSED IN C.C.NO.883/2011 DATED
                      12.03.2019 PASSED BY THE LEARNED IV ADDL. AND CIVIL JUDGE
                      AND J.M.F.C., BELAGAVI AND ALLOW THE REVISION PETITION, IN
                      THE INTEREST OF JUSTICE AND EQUITY.

                          THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
                      COURT MADE THE FOLLOWING:
                                   -2-
                                        NC: 2023:KHC-D:12662
                                        CRL.RP No. 100175 of 2021




                             ORDER

Learned counsel for the petitioner filed memo

seeking withdrawal of the petition.

2. Perused the averments of the said memo. Being

satisfied, the criminal revision petition stands dismissed as

withdrawn.

Sd/-

JUDGE

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