Karnataka High Court
Sri Yadava Krishna Gowda vs Mr Ganesh Gowda on 13 October, 2023
Bench: H.P.Sandesh
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RSA.CROB No. 9 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
RSA CROSS OBJECTION NO. 9 OF 2022
IN
R.S.A.NO.725/2016
BETWEEN:
1. SRI YADAVA KRISHNA GOWDA
AGED ABOUT 60 YEARS
2. SRI VISHWANATHA GOWDA
AGED ABOUT 57 YEARS
3. SRI CHIDANANDA GOWDA
AGED ABOUT 53 YEARS
4. SMT. RAJEEVI
AGED ABOUT 63 YEARS
ALL ARE CHILDREN OF
SRI THIMMAPPA GOWDA
Digitally signed
by SHARANYA T SANTYAR HOUSE
Location: HIGH POST: ARYAPU-574202
COURT OF PUTTUR TALUK
KARNATAKA
D.K.DISTRICT.
... CROSS OBJECTORS
(BY SRI K.CHANDRANATH ARIGA, ADVOCATE)
AND:
1. MR. GANESH GOWDA
AGED ABOUT 51 YEARS
S/O CHENNAPPA GOWDA
BOLIKALA
POST: KEYYUR VILLAGE-574210
PUTTUR TALUK, D.K. DISTRICT.
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2. MR. NARAYANA GOWDA
AGED ABOUT 79 YEARS
S/O ANNAPPA GOWDA
GUNDIGADDE
POST: ARYAPU VILLAGE-574210
PUTTUR TALUK, D.K. DISTRICT.
3. MRS. SUNDARI
AGED ABOUT 55 YEARS
D/O ANNAPPA GOWDA
W/O SHIVANNA GOWDA
JAINADE HOUSE
MOGRU VILLAGE AND POST-57241
BELTHANGADY TALUK
D.K. DISTRICT.
4. MRS. LAXMI
AGED ABOUT 53 YEARS
D/O ANNAPPA GOWDA
W/O SHIVANNA GOWDA
C/O C.A. BANK
MUNDAJE VILLAGE AND POST -574228
BELTHANGADY TALUK
D.K. DISTRICT.
5. MRS. PARVATHY
AGED ABOUT 60 YEARS
D/O ANNAPPA GOWDA
W/O NARAYANA
BADIYADKA
JALSUR VILLAGE AND POST-574239
SULLIA TALUK, D.K. DISTRICT.
6. SRI P. HARINAKSHI
AGED ABOUT 55 YEARS
D/O HONNAPPA GOWDA
SANTYAR HOUSE
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK,
D.K. DISTRICT.
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7. MRS. JYOTHI
AGED ABOUT 31 YEARS
D/O HONNAPPA GOWDA
SANTYAR HOUSE
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK
D.K. DISTRICT.
8. MRS. AKHILA
AGED ABOUT 34 YEARS
D/O HONNAPPA GOWDA
SANTYAR HOUSE
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK
D.K. DISTRICT.
9. MRS. NEELAMMA
AGED ABOUT 70 YEARS
W/O CHOMANA GOWDA
SANTYAR HOUSE
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK, D.K. DISTRICT.
10. MR. SHASHIDHARA
AGED ABOUT 45 YEARS
W/O CHOMANA GOWDA
SANTYAR HOUSE
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK
D.K. DISTRICT.
11. ROHINI
AGED ABOUT 70 YEARS
W/O LATE KRISHNAPPA GOWDA
12. MR. SANTHOSH GOWDA
AGED ABOUT 46 YEARS
S/O LATE KRISHNAPPA GOWDA
13. MR. DINESH
AGED ABOUT 40 YEARS
S/O LATE KRISHNAPPA GOWDA
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14. MR VISHWANATH
AGED ABUOT 40 YEARS
S/O LATE KRISHNAPPA GOWDA
15. MR. B. JATHAPPA GOWDA
AGED ABOUT 60 YEARS
S/O CHENNAPPA GOWDA BOLIKALA
KEYYUR VILLAGE AND POST -574210
PUTTUR TALUK, D.K. DISTRICT.
16. MR. CHANDAPPA GOWDA
AGED ABOUT 66 YEARS
S/O VENKAPPA GOWDA
ABHIRA HOUSE
BELANDOOR VILLAGE AND POST -574202
POST: KALIMANA
PUTTUR TALUK
D.K. DISTRICT.
17. MR NONNAPPA GOWDA
AGED ABOUT 60 YEARS
S/O VENKAPPA GOWDA
BELANDOOR VILLAGE AND POST-574202
POST: KALIMANA
PUTTUR TALUK
D.K. DISTRICT
18. MR BELIYAPPA GOWDA
AGED ABOUT 55 YEARS
S/O RUKMAYYA GOWDA
KULA VILLAGE
IDKIDU POST-574220
BANTWAL TALUK
D.K. DISTRICT.
19. MR. GIRIYAPPA GOWDA
AGED ABOUT 69 YEARS,
S/O. THIMMAPPA GOWDA,
BALNADU VILLAGE,
BELANDOOR VILLAGE,
POST UJRUPADE-574203
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PUTTUR TALUK,
D.K. DISTRICT.
20. MR SOMAPPA GOWDA
AGED ABOUT 71 YEARS,
S/O. THIMMAPPA GOWDA,
SENARAMOOLE,
BALNADU VILLAGE,
BELANDOOR VILLAGE,
POST UJRUPADE,-574203
PUTTUR TALUK,
D.K. DISTRICT.
21. MRS. RAJEEVI
AGED ABOUT 63 YEARS,
D/O. THIMMAPPA GOWDA,
JANATHA HOUSE,
PADNOOR VILLAGE AND POST-574220
PUTTUR TALUK, D.K. DISTRICT.
22. MRS. MANORAMA
AGED ABOUT 49 YEARS,
D/O. CHOMANNA GOWDA,
SANTYAR HOUSE,
ARYAPU VILLAGE AND POST-574210
PUTTUR TALUK, D.K. DISTRICT.
23. MR. VENKAPPA GOWDA
AGED ABOUT 65 YEARS
S/O ANNAPPA GOWDA
24. MR. SANTHAPPA GOWDA
AGED ABOUT 63 YEARS
S/O ANNAPPA GOWDA
25. MR. GANESH GOWDA
AGED ABOUT 55 YEARS
S/O ANNAPPA GOWDA
26. MRS. KUMUDA
AGED ABOUT 52 YEARS,
D/O. CHENNAPPA GOWDA,
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BOLIKKALA,
KEYYUR VILLAGE AND POST-574210
PUTTUR TALUK, D.K. DISTRICT.
27. MR. MEDAPPA GOWDA
AGED ABOUT 70 YEARS,
S/O. SHANTHAPPA GOWDA,
KARUMBU HOUSE,
AIVTHOKLU VILLAGE AND POST-574328
SULLAI TALUK, D.K. DISTRICT.
28. MR. SHEEAPPA GOWDA
AGED ABOUT 56 YEARS,
S/O. VENKAPPA GOWDA,
ABIRA HOUSE,
BELANDOOR VILLAGE, POST -574202
KALIMANA, PUTTUR TALUK,
D.K. DISTRICT.
29. MRS. KAMALA
AGED ABOUT 50 YEARS
D/O VENKAPPA GOWDA
CHARVAKA VILLAGE AND POST-575328
PUTTUR TALUK, D.K. DISTRICT
30. MR LINGAPPA GOWDA
AGED ABOUT 58 YEARS,
S/O. THIMMAPPA GOWDA,
SENARAMOOLE,
BALNDU VILLAGE-574201
POST UJRUPADE,
PUTTUR TALUK,
D.K. DISTRICT.
31. MRS. MOHINI
AGED ABOUT 58 YEARS,
W/O. KOLUVAJE KUSHALAPPA GOWDA,
KAIMANA VILLAGE AND POST-574202
PUTTUR TALUK, D.K. DISTRICT.
32. MRS. MEENAKSHI
D/o ANNAPPA GOWDA
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AGED ABOUT 50 YEARS
R/AT KUMBALACHERI,
PERAJE POST AND VILLAGE-574314
MADIKERI TALUK
KODAGU DISTRICT.
...RESPONDENTS
THIS RSA CROB IS FILED UNDER ORDER 41 RULE 22 OF
CPC AGAINST THE JUDGMENT AND DECREE DATED
19.12.2015 PASSED IN R.A.NO.47/2010 ON THE FILE OF THE
V ADDL. DISTRICT AND SESSIONS JUDGE, D.K, MANGALURU,
SITTING AT PUTTUR, D.K, PARTLY ALLOWING THE APPEAL
AND MODIFIED THE JUDGMENT AND DECREE DATED
07.12.2009 PASSED IN O.S.NO.5/1990 ON THE FILE OF THE
ADDL. CIVIL JUDGE (SR.DN) AND JMFC, PUTTUR.
THIS RSA CROB COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the cross-objectors is present and
seeks time.
2. Having perused the records, this Court vide order
dated 25.09.2023, granted two weeks time to comply with the
office objections on payment of cost, failing which the matter
NC: 2023:KHC:37452
RSA.CROB No. 9 of 2022
will be dismissed on the next date of hearing. Inspite of the
same, the cost is not paid and the office objections are also not
complied with.
Hence, the cross-objection is dismissed, in view of the
earlier order dated 25.09.2023.
Sd/-
JUDGE
ST
