Sri Govindaswamy vs Smt Velliamma
2023 Latest Caselaw 7245 Kant

                                                -1-
                                                            NC: 2023:KHC:37675
                                                          RSA No. 1504 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 12TH DAY OF OCTOBER, 2023

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                           REGULAR SECOND APPEAL NO. 1504 OF 2022

                   BETWEEN:

                   1.    SRI GOVINDASWAMY
                         S/O LATE ARUMUGAM
                         AGED ABOUT 77 YEARS,
                         RETIRED VISL WORKER
                         R/AT 7TH CROSS, LEFT SIDE,
                         HOSAMANE EXTENSION
                         BHADRAVATHI-577301
                         SHIMOGA DISTRICT.
                                                                 ...APPELLANT
                               (BY SRI KARTHIK S. TAYUR, ADVOCATE)
                   AND:

                   1.    SMT. VELLIAMMA
                         W/O APPASWAMY
                         AGED ABOUT 70 YEARS,
Digitally signed
by SHARANYA T            R/AT 7TH CROSS
Location: HIGH           LEFT SIDE, HOSAMANE EXTENSION,
COURT OF                 BHADRAVATHI -577301
KARNATAKA
                         SHIMOGA DISTRICT.

                   2.    SMT. SAROJAMMA
                         W/O SUBRAMANI
                         AGED ABOUT 64 YEARS
                         HOUSEWIFE
                         MATIGATTA VILLAGE
                         BHADRAVATHI TALUK-577301.

                   3.    SRI C. MANI
                         S/O LATE CHINNAPPA
                         NOW DEAD BY HIS SON
                              -2-
                                           NC: 2023:KHC:37675
                                        RSA No. 1504 of 2022




     M.MUNIRAJU
     AGED ABOUT 50 YEARS,
     DRIVER
     R/AT 3RD CROSS,
     BASAVANAGUDI
     BHADRAVATHI-577301.

4.   SRI T.K. RANGAPPA
     S/O KARIYAPPA
     AGED ABOUT 66 YEARS,
     R/AT RANGANATHA NILAYA
     BESIDE CHURCH
     GANDHINAGARA
     BHADRAVATHI-577301.
                                              ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 10.08.2022
PASSED IN R.A.NO.2/2022 ON THE FILE OF THE ADDITIONAL
SENIOR CIVIL JUDGE AND JMFC, BHADRAVATHI, DISMISSING
THE APPEAL AND CONFIRMING THE ORDER DATED 17.12.2021
PASSED ON I.A.6 AND 7 IN EX.NO.95/2015 ON THE FILE OF
THE PRINCIPAL CIVIL JUDGE AND JMFC, BHADRAVATHI.
DISMISSING THE I.A.6 AND 7.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

The learned counsel for the appellant has filed memo

seeking permission of this Court to dismiss the appeal as not

pressed. Accordingly, the appeal is dismissed as not pressed.

Sd/-

JUDGE RHS