Citation : 2023 Latest Caselaw 7223 Kant
Judgement Date : 11 October, 2023
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NC: 2023:KHC-K:8130-DB
RFA No. 200125 of 2023
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 11TH DAY OF OCTOBER, 2023
PRESENT
THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
REGULAR FIRST APPEAL NO. 200125 OF 2023 (PAR/POS)
BETWEEN:
SHIVAKUMAR S/O MAHANTHAPPA KONKAL
AGE ABOUT 47 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST:RAICHUR - 584 122.
...APPELLANT
(BY SRI. GANESH NAIK, SRI. MARESHWAR S. RAWOOR AND
SRI.B.V.JALDE, ADVOCATES)
AND:
Digitally signed by
SOMANATH
PENTAPPA MITTE 1. BASAMMA W/O MAHANTHAPPA KONKAL
Location: HIGH
COURT OF
AGE ABOUT 69 YEARS OCC: AGRICULTURE,
KARNATAKA
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
2. SUVARNA W/O MALLAPPA HOOVINABHAVI
AGE : 49 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
3. AYYAMMA W/O MALLAPPA HOOVINABHAVI
AGE: 41 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
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NC: 2023:KHC-K:8130-DB
RFA No. 200125 of 2023
4. AYYAREDDY S/O MAHANTHAPPA KONKAL
AGE: 41 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
5. SOMANATHAREDDY S/O MAHANTHAPPA KONKAL
AGE: 32 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
6. BASAVAVARJ S/O MAHANTHAPPA KONKAL
AGE: 30 YEARS OCC: AGRICULTURE,
R/O KARADAKAL VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
7. SULOCHANA @ PARVATHAMMA
W/O BASAVARAJ RAYANAGOUDRA,
AGE: 39 YEARS OCC: AGRICULTURE,
R/O SHEELAHALLI VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
8. VIJAYALAKSHMI @ JAYAMMA
W/O BASAVARAJ RAYANAGOUDRA
AGE: 45 YEARS OCC: AGRICULTURE,
R/O SHEELAHALLI VILLAGE, TQ: LINGASUGUR,
DIST: RAICHUR 584 122.
9. MAHANTHAMMA @ KUSUMA
W/O HANUMANTHAREDDY CHITTARAGI
AGE: 36 YEARS OCC: AGRICULTURE,
R/O KAMATAGI VILLAGE, TQ: HUNGUND,
DIST: BAGALKOTE - 587 118.
...RESPONDENTS
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 READ WITH ORDER 43 RULE 1 OF CODE OF CIVIL
PROCEDURE, PRAYING TO ALLOW THE PRESENT APPEAL AND
SET ASIDE THE JUDGMENT AND DECREE PASSED IN
O.S.NO.197/2019 ON THE FILE OF SENIOR CIVIL JUDGE AND
J.M.F.C. AT LINGASUGUR, BY AN ORDER DATED 06.01.2023,
AND DISMISS THE SUIT, IN THE INTEREST OF JUSTICE AND
EQUITY.
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NC: 2023:KHC-K:8130-DB
RFA No. 200125 of 2023
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
RAJESH RAI K J., DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant has filed a memo
dated 14.09.2023, seeking permission to withdraw the
appeal. The memo is placed on record.
2. Accordingly, the appeal is disposed of,
reserving liberty to file an appeal before the District Court
Raichur sitting at Sindhanur.
Registry is directed to return the original documents
to the appellant.
Sd/-
JUDGE
Sd/-
JUDGE
MSR
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