Sri Bhimappa S/O. Balappa ... vs Sri Pampapathi S/O. Galeppa ...
2023 Latest Caselaw 7184 Kant

                                              -1-
                                                    NC: 2023:KHC-D:12118
                                                       RP No. 100143 of 2022




                    IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                          DATED THIS THE 10TH DAY OF OCTOBER, 2023

                                           BEFORE
                          THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                            REVIEW PETITION NO. 100143 OF 2022
                   BETWEEN:

                        SRI. BHIMAPPA
                        S/O. BALAPPA HANUMAKKANAVAR,
                        AGE: 46 YEARS, OCC: OWNER OF TRACTOR
                        KA-37/T-3805 AND TRAILER,
                        R/O. YA.SA. HADAGALI,
                        TQ: RON, DIST: GADAG-582 209.

                                                                ...PETITIONER

                   (BY SRI. M. M. HIREMATH, ADVOCATE-ABSENT)

                   AND:

                   1.   SRI. PAMPAPATHI S/O GALEPPA MADIGA
                        AGE: 31 YEARS, OCC: COOLIE,
                        R/O TIPPANAL, TQ: GANGAVATHI,
                        DIST: KOPPAL-583 227.
Digitally signed
by SACHIN
Location:
                   2.   THE DIVISIONAL MANAGER.
HIGH COURT              BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
OF
KARNATAKA               DIVISIONAL OFFICE,
                        KALBURGI MANSION,
                        LAMINGTON ROAD,
                        HUBBALLI, DIST: DHARWAD-580 020.

                   3.   SRI. RANGAPPA
                        S/O FAKIRAPPA AWARIBALLI,
                        AGE: 38 YEARS, OCC: DRIVER OF TRACTOR
                        KA-37/T-3805 AND TRAILER,
                        R/O HEBBAL, TQ: MUDHOL,
                        DIST: BAGALKOT-587 313.

                                                             ...RESPONDENTS
                                -2-
                                     NC: 2023:KHC-D:12118
                                            RP No. 100143 of 2022




     THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 OF CPC, PRAYING TO REVIEW THE JUDGMENT AND
AWARD DATED 15.12.2021 IN MFA NO.24102/2012 PASSED BY
THIS HON'BLE COURT AND ALLOW THE MFA NO. 24102/2012
FILED BY THE PETITIONER BY FIXING THE LIABILITY TO PAY
THE COMPENSATION ON THE INSURANCE COMPANY, BY
ALLOWING THE ABOVE PETITION AS PRAYED FOR WITH COST.

     THIS PETITION, COMING ON FOR HEARING ON I.A., THIS
DAY, THE COURT MADE THE FOLLOWING:
                             ORDER

None appears.

2. Perused review petition and order impugned. I do

not see any error apparent on face of record to interfere with

review petition.

3. Review petition is dismissed.

Sd/-

JUDGE

psg*