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Revathi vs G. Vasanth Kumari
2023 Latest Caselaw 7180 Kant

Citation : 2023 Latest Caselaw 7180 Kant
Judgement Date : 10 October, 2023

Karnataka High Court
Revathi vs G. Vasanth Kumari on 10 October, 2023
Bench: K.Natarajan
                                                -1-
                                                         NC: 2023:KHC:36721
                                                       RFA No. 1199 of 2021




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 10TH DAY OF OCTOBER, 2023

                                            BEFORE
                           THE HON'BLE MR JUSTICE K.NATARAJAN
                        REGULAR FIRST APPEAL NO.1199 OF 2021 (INJ)
                   BETWEEN:

                   1.    REVATHI
                         W/O LATE NEELAKANTA
                         AGED ABOUT 60 YEARS,

                   2.    VISHALINI
                         D/O LATE NEELAKANTA
                         AGED ABOUT 40 YEARS,

                   3.    VISHAL
                         S/O LATE NEELAKANTA
                         AGED ABOUT 37 YEARS

                   4.    KUSHALAKUMARI
                         D/O LATE NEELAKANTA
                         AGED ABOUT 34 YEARS,
Digitally signed
by MADHURI S
                         ALL ARE R/AT NO.82 (COURT),
Location: High
Court of                 R/AT NO.82 (COURT)
Karnataka                VEERAPILLAI STREET,
                         BENGALURU - 560 042

                                                              ...APPELLANTS
                   (BY SRI. S.SUBRAHMANYA, ADVOCATE)

                   AND:

                   1.    G. VASANTH KUMARI
                         GOVINDARAJ
                         W/O LATE GOVINDARAJ
                         MANICKAM, AGE 74 YEARS
                             -2-
                                       NC: 2023:KHC:36721
                                     RFA No. 1199 of 2021




2.   LOCHEN RAJ M G
     S/O LATE GOVINDARAJ MANICKAM
     AGED ABOUT 48 YEARS,

3.   MOHAN M G
     S/O LATE GOVINDARAJ MANICKAM
     AGED ABOUT 44 YEARS,

4.   SRIDHAR @ GOKUL M G
     W/O LATE GOVINDARAJ MANICKAM
     AGED ABOUT 39 YEARS

     ALL ARE R/AT PORTION OF NO.82
     @ VEERAPILLAI STREET
     BENGALURU - 560 042

5.   TULSIMMA
     D/O LATE RAJALAKSHMI
     AGED ABOUT 82 YEARS,

6.   RAMANI
     D/O LATE RAJALAKSHMI
     AGED ABOUT 72 YEARS,

7.   MALINI
     D/O LATE RAJALAKSHMI
     AGED ABOUT 65 YEARS,

8.   JAYALAKSHMI
     D/O LATE RAJALAKSHMI
     AGED ABOUT 57 YEARS,

     ALL ARE R/AT NO.62
     VEERAPILLAI STREET
     BENGALURU - 560 042
                                          ...RESPONDENTS

     THIS RFA IS FILED UNDER SECTION 96 OF CODE OF
CIVIL PROCEDURE PRAYING TO SET ASIDE THE JUDGMENT
AND DECREE PASSED BY THE LEARNED LXXII ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, MAYO HALL UNIT AT
BENGALURU    (CCH-73)  IN  O.S.NO.15382/2006 DATED
                              -3-
                                         NC: 2023:KHC:36721
                                       RFA No. 1199 of 2021




22.02.2021 AND DISMISS THE SUIT FILED BY THE PLAINTIFFS
BY ALLOWING THIS APPEAL IN THE INTEREST OF JUSTICE AND
EQUITY.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

Learned counsel for the appellants has filed a memo

seeking leave of this Court to withdraw the appeal.

The aforesaid memo is taken on record.

Accordingly, appeal is dismissed as withdrawn.

Sd/-

JUDGE

MDS

 
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