Sangappa S/O. Nagappa Ganiger vs The Special Land Acquisition ...
2023 Latest Caselaw 7053 Kant

                                                       -1-
                                                             NC: 2023:KHC-D:11917
                                                                MFA No. 23374 of 2013




                               IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                   DATED THIS THE 6TH DAY OF OCTOBER, 2023

                                                    BEFORE
                               THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                          MISCELLANEOUS FIRST APPEAL NO. 23374 OF 2013 (LAC-)
                          BETWEEN:

                          SANGAPPA S/O NAGAPPA GANIGER
                          AGED ABOUT 80 YEARS,
                          OCC: AGRICULTURE, R/O: SIGIKERI,
                          TAL AND DIST: BAGALKOTE.
                                                                          ...APPELLANT

                          (BY SRI. MANJUNATH KARIGANNAVAR AND
                          SRI. BASAVARAK B JALIHAL, ADVOCATES)

                          AND:

                          1.    THE SPECIAL LAND ACQUISITION OFFICER
                                MIP, NO.1, NAVANAGAR,
                                BAGALKOTE.

                          2.    THE EXECUTIVE ENGINEER
                                KARNATAKA NIRAVARI NIGAM LTD.,
                                M.B.C. DIVIN, NO.1, GADDANAKERI CAMP,
            Digitally
            signed by
                                TQ: BAGALKOT.
            VIJAYALAXMI
VIJAYALAXMI M BHAT
M BHAT      Date:
            2023.10.07
                                                                        ...RESPONDENTS
            12:20:41
            +0530



                               THIS MFA IS FILED U/SEC.54(1) OF LA ACT, AGAINST THE
                          JUDGMENT    AND    AWARD    DTD:28.10.2011    PASSED   IN
                          LAC.NO.143/2009 ON THE FILE OF THE II ADDL. SENIOR CIVIL
                          JUDGE, BAGALKOT, PARTLY ALLOWING THE REFERENCE PETITION
                          FOR   COMPENSATION     AND   SEEKING    ENHANCEMENT    OF
                          COMPENSATION.

                              THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                          COURT MADE THE FOLLOWING:
                             -2-
                                  NC: 2023:KHC-D:11917
                                     MFA No. 23374 of 2013




                        JUDGMENT

It is stated that the sole appellant has died in the

year 2022. Steps are not taken to substitute the legal

representatives. Hence, the appeal is dismissed as abated.

Sd/-

JUDGE

SH