Citation : 2023 Latest Caselaw 6964 Kant
Judgement Date : 4 October, 2023
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NC: 2023:KHC-D:11698-DB
RFA No. 100107 of 2017
IN THE HIGH COURT OF KARNATAKA, DHARWAD
BENCH
DATED THIS THE 4TH DAY OF OCTOBER, 2023
PRESENT
THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO. 100107 OF 2017 (PAR-)
BETWEEN:
SMT. KASHAWWA @ ANNAPURNA
W/O. VIRABHADRAYYA KULKARNI,
AGE: 63 YEARS, OCC: HOUSEHOLD,
GOKUL ROAD, INDIRA NAGAR,
HUBBALLI-580030, DIST: DHARWAD.
...APPELLANT
AND:
1. SMT. RATNAKKA
W/O. SHIVASHANKARAYYA HIREMATH,
SAMREEN AGE: 65 YEARS, OCC: HOUSEHOLD,
AYUB R/O: INCHAL, NOW AT KUMARESHWAR
DESHNUR NAGAR, DHARWAD-580001.
Digitally signed by
SAMREEN AYUB
DESHNUR 2. SMT. GOURAWWA
Date: 2023.10.06
15:07:19 +0530 W/O. PARWATAGOUDA DESAIGOUDAR,
AGE: 61 YRS, R/O: HUBBALLI,
NOW AT CHANDRA NAGAR,
MAGADI ROAD, BENGALURU-560023.
3. SMT. BHARATI URF BASALINGAWWA,
W/O. JAYAPRAKASH HIREMATH,
AGE: 59 YRS, OCC: HOUSEHOLD,
SATARA VIKAS NAGAR, GURUMURTY NIVAS,
STATE: MAHARASHTRA STATE.
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NC: 2023:KHC-D:11698-DB
RFA No. 100107 of 2017
4. SMT. TEJASHWINI W/O MAHESH PUJAR,
AGE: 57 YRS, OCC: HOUSEHOLD,
R/O: TONASHYAL, TQ: VIJAYAPUR,
NOW AT MALLANAD APARTMENT BENGLAURU.
5. SHRI. UMASHANKAR
S/O. VIRABHADRAYYA KULKARNI,
ADOPTED SON RACHAYYA MUPPINAWARMATH
AGE: 43 YRS, OCC: BUSINESS,
R/O: VIDYA NAGAR, BAILHONGAL-591102.
6. SHRI. GURUPUTRAYYA
S/O. PATRAYYA HIREMATH,
AGE: 65 YRS, OCC: BUSINESS,
R/O: BAILHONGAL-591102, DIST: BELGAVI.
7. SHRI. SHIVAYOGEPPA S/O. TIPPANNA WALI,
AGE: 70 YRS, OCC: BUSINESS,
R/O: KADABI GALLI, BAILHONGAL-591102,
DIST: BELGAVI.
8. SHRI. MAHANTESH S/O. SHIVALINGAPPA WALI,
AGE: 40 YRS, OCC: BUSINESS,
R/O: KADABI GALLI, BAILHONGAL-591102,
DIST: BELGAVI.
9. SHRI. BASAVANNEPPA S/O. DANAPPA KARJOL,
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: HALKI, TQ: SAUNDATTI-591126,
DIST: BELGAVI.
10. SHRI. MALLAPPA DANAPPA KARJOL,
AGE: 63 YRS, OCC: AGRICULTURE,
R/O: HALKI, TQ: SAUNDATTI-591126,
DIST: BELAGAVI.
11. SHRI. MALLAPPA S/O. DEMAPPA KARJOL,
AGE: 63 YRS, OCC: AGRICULTURE,
R/O: HALKI, TQ: SAUNDATTI-591126,
DIST: BELAGAVI.
12. SHRI. IRAPPA DANANPPA KARJOL,
AGE: 65 YRS, OCC: AGRICULTURE,
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NC: 2023:KHC-D:11698-DB
RFA No. 100107 of 2017
R/O: HALKI, TQ: SAUNDATTI-591126,
DIST: BELGAVI.
13. SHRI. SHIVAPPA S/O. IRAPPA MALAKAJANAVAR,
AGE: 63 YRS, OCC: AGRICULTURE,
R/O: MURGOD, TQ: SAUNDATTI-591126,
DIST: BELGAVI.
14. SHRI. FAKIRAPPA S/O. MALLAPPA KURUBAR,
AGE: 64 YRS, OCC: AGRICULTURE,
R/O: MURGOD, TQ: SAUNDATTI-591126,
DIST: BELGAVI.
15. SHRI. LAXMAPPA
S/O. FAKIRAPPA KURBAR URF HALLUR,
AGE: 60 YRS, OCC: AGRICULTURE,
R/O: NEAR RANI CHANNAMMA SAMADI,
BAILHONGAL-591102, DIST: BELGAVI.
16. SHRI. MAHANTESH
S/O CHANDRAPPA MALAKAJANAVAR,
AGE: 84 YRS, OCC: AGRICULTURE,
R/O: MURGOD, TQ: SAUNDATTI-591126,
DIST: BELGAVI.
...RESPONDENTS
(BY SRI. V. SHIVARAJ HIREMATH, ADV. FOR R1,
NOTICE TO R5, R7, R9, R10, R13, R14 & R16 SERVED,
NOTICE TO R3, R8, R12, R15 SERVICE HELD SUFFICIENT,
NOTICE TO R2 & R4 ADDRESS INSUFFICIENT,
R11-DECEASED)
THIS RFA IS FILED UNDER SEC. 96 OF CPC, AGAINST
THE JUDGMENT AND DECREE DTD:23.01.2016 PASSED IN
O.S.NO.44/2011 ON THE FILE OF THE SENIOR CIVIL JUDGE,
BAILHONGAL, DECREEING THE SUIT FILED FOR PARTITION
AND SEPARATE POSSESSION.
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NC: 2023:KHC-D:11698-DB
RFA No. 100107 of 2017
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
SREENIVAS HARISH KUMAR J., PASSED THE FOLLOWING:
ORDER
Appellant's counsel is absent.
The order dated 26.06.2023 shows that if process fee
was not paid within a week, appeal would be listed for
dismissal. However on 04.07.2023 appellant's counsel
retired from the case. Today the appellant is absent. It
shows that appellant is not interested, therefore appeal is
dismissed for non prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
SMM
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