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Pinjar Donappa @ Pinjar vs Pinjar Shaik Sab
2023 Latest Caselaw 6963 Kant

Citation : 2023 Latest Caselaw 6963 Kant
Judgement Date : 4 October, 2023

Karnataka High Court
Pinjar Donappa @ Pinjar vs Pinjar Shaik Sab on 4 October, 2023
Bench: Sreenivas Harish Kumar, Ramachandra D. Huddar
                                              -1-
                                              NC: 2023:KHC-D:11697-DB
                                                     RFA No. 100162 of 2017




                        IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                            BENCH

                         DATED THIS THE 4TH DAY OF OCTOBER, 2023

                                           PRESENT
                   THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
                                             AND
                   THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                        REGULAR FIRST APPEAL NO. 100162 OF 2017
                                      (DEC/INJ-)

                   BETWEEN:

                        PINJAR DONAPPA @ PINJAR MASTAN SAB,
                        S/O. MASTAN SAB,
                        SINCE DECEASED BY HIS LRS.

                   1.   SMT. JAINABI W/O. LATE PINJAR DONAPPA,
                        @ PINJAR MASTAN SAB,
                        AGE: 52 YEARS.
SAMREEN
AYUB               2.   BABA FAKRUDDIN S/O. LATE. PINJAR DONAPPA,
DESHNUR                 @ PINJAR MASTAN SAB,
Digitally signed
by SAMREEN              AGE: 28 YEARS.
AYUB DESHNUR
Date: 2023.10.06
15:08:20 +0530
                   3.   SUBAN S/O. LATE PINJAR DONAPPA,
                        @ PINJAR MASTAN SAB,
                        AGE: 26 YEARS.

                   4.   HUSSAIN BI, D/O. LATE PINJAR DONAPPA,
                        @ PINJAR MASTAN SAB, AGE: 24 YEARS,
                        ALL ARE R/O. SMOIRE COLONY,
                        WARD NO.14, SANDUR,
                        BALLARI DISTRICT-583119.
                                                                 ...APPELLANTS
                             -2-
                            NC: 2023:KHC-D:11697-DB
                                   RFA No. 100162 of 2017




AND:

1.   PINJAR SHAIK SAB,
     S/O. LATE P. MOULA SAB, AGE: 66 YEARS.

2.   PINJAR MABUSAB
     S/O. LATE P MOULA SAB, AGE: 61 YEARS,
     BOTH ARE R/O. KUDITHINI VILLAGE,
     BALLARI TALUK, BALLARI DISTRICT-583115.

3.   SMT. ASHA W/O. MOHAMMED SHARIF,
     AGE: MAJOR,
     R/O. CARE OF PINJAR DONAPPA
     @ PINJAR MASTAN SAB, SMOIRE COLONY,
     WARD NO.14, SANDUR, BALLARI DISTRICT-583119.

4.   THE DEPUTY COMMISSIONER,
     BALLARI-583101.

5.   THE SPECIAL LAND ACQUISITION OFFICER,
     KIADB, BALLARI BRANCH, DAVANAGERE-577002.

6.   SMT. PINJAR HONNURAMMA,
     W/O. BALAIAH SAB,
     AGE: 66 YEARS, OCC: HOUSEWIFE,
     R/O. EMMIGANUR VILLAGE,
     BALLARI TALUK, BALLARI DISTRICT-583113.

7.   SMT FATHIMA BI W/O. LATE HONNUR SAB,
     D/O. LATE MASTAN SAB, AGE: 76 YEARS,
     R/O. ERAPUR VILLAGE, BALLARI TALUK,
     BALLARI DISTRICT-583101.
                                          ...RESPONDENTS
(BY SRI. K. RAGHAVENDRA RAO AND
SMT. V. VIDYA IYER FOR R1 & R2,
SRI. SHASHANK HEGDE, ADV. FOR R5,
NOTICE TO R3, R4 SERVED,
NOTICE TO R6 DISPENSED WITH,
R7 APPEAL STANDS ABATED)
                               -3-
                               NC: 2023:KHC-D:11697-DB
                                      RFA No. 100162 of 2017




     THIS APPEAL IS FILED UNDER SEC. 96 R/W ORDER-41
RULE-1, R/W SEC-151 OF CPC, AGAINST THE JUDGMENT AND
DECREE DTD: 16.12.2016 PASSED IN O.S.NO.159/2010 ON
THE FILE OF THE FIRST ADDITIONAL SENIOR CIVIL JUDGE,
BALLARI, DISMISSING THE SUIT FILED FOR DECLARATION
AND PERMANENT INJUNCTION.

    THIS APPEAL, COMING ON ORDERS, THIS DAY,
SREENIVAS HARISH KUMAR J., PASSED THE FOLLOWING:


                            ORDER

Appellants are absent. Cost of Rs.1,000/-

imposed on 26.05.2023 is not paid. It appears that

appellants are not interested. Therefore, appeal is

dismissed for non prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

SMM

 
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