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Smt Jayamma vs Smt Yashodamma
2023 Latest Caselaw 6918 Kant

Citation : 2023 Latest Caselaw 6918 Kant
Judgement Date : 3 October, 2023

Karnataka High Court
Smt Jayamma vs Smt Yashodamma on 3 October, 2023
Bench: H.P.Sandesh
                                              -1-
                                                         NC: 2023:KHC:35680
                                                       RSA No. 1627 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 3RD DAY OF OCTOBER, 2023

                                          BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO.1627 OF 2018 (PAR)

                   BETWEEN:

                   1.    SMT. JAYAMMA
                         W/O LATE BOREGOWDA
                         AGED ABOUT 55 YEARS,
                         R/AT MARAKADUDODDI VILLAGE,
                         KASABA HOBLI
                         MADDUR TALUK
                         MANDYA DISTRICT-571428

                   2.    SMT. LATHA
                         D/O LATE BOREGOWDA
                         W/O GURU
Digitally signed
                         AGED ABOUT 35 YEARS,
by SHARANYA T            R/AT KANNA SANRA VILLAGE,
Location: HIGH           MALURU POST, MALURU HOBLI
COURT OF
KARNATAKA                CHANNAPATNA TALUK
                         RAMANAGARA DISTRICT-562160

                   3.    SRI JAGADISHA
                         S/O LATE BOREGOWDA
                         AGED ABOUT 33 YEARS,
                         R/AT MARAKADUDODDI VILLAGE,
                         KASABA HOBLI, MADDUR TALUK
                         MANDYA DISTRICT-571428

                   4.    SARITHA
                         D/O LATE BOREGOWDA
                         -2-
                                    NC: 2023:KHC:35680
                                  RSA No. 1627 of 2018




     W/O SRI RAMESHA
     AGED ABOUT 30 YEARS,
     R/AT CHAKKERE VILLAGE,
     BYRAPATNA POST,
     CHANNAPATNA TALUK
     RAMANGARA DISTRICT-562160

                                        ...APPELLANTS
(BY SMT. ARCHANA MURTHY R, ADVOCATE)
AND:

1.   SMT. YASHODAMMA
     D/O LATE CHIKKA JOGI GOWDA
     W/O LATE LAKSHMANA
     AGED ABOUT 53 YEARS,

2.   SMT. NELAMMA
     D/O LATE CHIKKA JOGI GOWDA
     W/O SHIVALINGAIAH
     AGED ABOUT 49 YEARS,
     RESPONDENT No.1 AND 2 ARE
     R/AT MARA KADUDODDI VILLAGE,
     KASABA HOBLI, MADDUR TALUK
     MANDYA DISTRICT-571 428

3.   SRI RAMACHANDRA
     S/O HANUMANTHE GOWDA
     AGED ABOUT 34 YEARS,

4.   SRI NINGEGOWDA
     S/O HANUMANTHE GOWDA
     RESPONDENT No.3 AND 4 ARE
     R/AT MADANAYAKANAHALLI VILLAGE,
     MADDUR TALUK
     MANDYA DISTRICT -571 428


                                       ...RESPONDENTS
                               -3-
                                             NC: 2023:KHC:35680
                                          RSA No. 1627 of 2018




      THIS RSA IS FILED UNDER SECTION 100 OF CPC
1908 AGAINST THE JUDGMENT AND DECREE DATED
22.03.2018 PASSED IN R.A NO 4/2018 ON THE FILE OF
THE   PRINCIPAL       DISTRICT      AND   SESSIONS        JUDGE,
MANDYA AND ETC.

      THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:


                      JUDGMENT

The learned counsel for the appellants seeks

permission of this Court to convert the said appeal into

CRP. In view of the said submission, the counsel for the

appellants is permitted to converted the said regular

second appeal into CRP and for the statistical purpose, the

said appeal is disposed of.

Sd/-

JUDGE

SN

 
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