Sri Nagarajappa vs Sri.N.Manjunatha
2023 Latest Caselaw 6914 Kant

                                                -1-
                                                             NC: 2023:KHC:35538
                                                        MFA No. 8454 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 3RD DAY OF OCTOBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 8454 OF 2022 (CPC)
                   BETWEEN:

                   1.    SRI NAGARAJAPPA
                         S/O CHIKKAVENKATARAYAPPA
                         AGED ABOUT 82 YEARS.

                   2.    SMT.SUSHILAMMA
                         W/O NAGARAJAPPA
                         AGED ABOUT 67 YEARS.

                   3.    SMT.YASHODHA
                         W/O LATE MUTTURAJ
                         AGED ABOUT 40 YEARS.

                   4.    SMT.KEERTHI M
                         D/O LATE MUTTURAJ
                         AGED ABOUT 22 YEARS.

Digitally signed   5.    KUMARI DEEPIKA M
by
DHANALAKSHMI             D/O LATE MUTTURAJ
MURTHY                   AGED ABOUT 20 YEARS.
Location: High
Court of
Karnataka          6.    KUMARI AKSHITHA M
                         D/O LATE MUTTURAJ
                         AGED ABOUT 18 YEARS.
                         ALL ARE R/AT YAAPALAHALLI VILLAGE
                         NANDI HOBLI
                         CHIKKABALAPURA TALUK & DISTRICT.
                                                                  ...APPELLANTS
                   (BY SRI. LOKESH S G., ADVOCATE)
                             -2-
                                          NC: 2023:KHC:35538
                                      MFA No. 8454 of 2022




AND:

SRI.N.MANJUNATHA
S/O NARAYANAPPA
AGED ABOUT 39 YEARS
R/AT MOHAMMADPURA
CHAANDRALLI POST
CHINTAMANI TALUK
CHIKKABALLAPURA DIST
                                              ...RESPONDENT

     THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) R/W
SEC.151 OF CPC, AGAINST THE ORDER DATED:10.11.2022
PASSED ON IA NO.1 IN O.S.NO.457/2022 ON THE FILE OF THE
PRL. SENIOR CIVIL JUDGE AND CJM, CHIKKABALLAPUR,
REJECTING IA NO.1 FILED U/O.39 RULE 1 AND 2 OF CPC.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

The learned counsel for the appellants has filed a

memo dated 23.9.2023 stating that the appellants seek

permission of this Court to withdraw the appeal.

The memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

DM