Sri Master Mitun Chand C vs Sri Ramesh
2023 Latest Caselaw 6912 Kant

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                                                           NC: 2023:KHC:35537
                                                          CRP No. 606 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 3RD DAY OF OCTOBER, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                           CIVIL REVISION PETITION NO. 606 OF 2023
                   BETWEEN:

                   SRI MASTER MITUN CHAND C
                   S/O CHANDRASHEKAR
                   AGED ABOUT 17 YEARS
                   REPRESENTED BY HIS MOTHER
                   SMT. SUVARNA
                   W/O CHANDRASHEKAR
                   AGED ABOUT 34 YEARS
                   R/AT KEMPANIGANAHALLI VILLAGE
                   KASABA HOBLI
                   NELAMANGALA TALUK
                   BENGALURU RURAL DISTRICT.
                                                                ...PETITIONER
                   (BY SRI. SOMASHEKARAIAH H M.,ADVOCATE)

                   AND:
Digitally signed
by
DHANALAKSHMI       1.    SRI RAMESH
MURTHY
                         S/O LATE MUNIYAPPA
Location: High
Court of                 AGED ABOUT 52 YEARS
Karnataka                R/AT KEMPANIGANAHALLI VILLAGE
                         KASABA HOBLI
                         NELAMANGALA TALUK
                         BENGALURU RURAL DISTRICT.

                   2.    SRI ANJINA MURTHY
                         S/O LATE MUNIYAPPA
                         AGED ABOUT 36 YEARS
                         R/AT KEMPALINGANAHALLI VILLAGE
                         KASABA HOBLI
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                                            NC: 2023:KHC:35537
                                           CRP No. 606 of 2023




     NELAMANGALA TALUK
     BENGALURU RURAL DISTRICT.

3.   SRI YELLAPPA
     S/O LATE MUNIYAPPA
     AGED ABOUT 32 YEARS
     R/AT KEMPALINGANAHALLI VILLAGE
     KASABA HOBLI, NELAMANGALA TALUK
     BENGALURU RURAL DISTRICT.

4.   SMT. RATHNAMMA
     W/O LATE MUNIYAPPA
     AGED ABOUT 54 YEARS
     R/AT KEMPALINGANAHALLI VILLAGE
     KASABA HOBLI, NELAMANGALA TALUK
     BENGALURU RURAL DISTRICT
                                                 ...RESPONDENTS
     THIS CRP IS FILED UNDER SECTION 115(1) OF CPC,
AGAINST THE JUDGMENT DATE:D 01.09.2023 PASSED ON
I.A.NO.VI IN MA.NO.32/2022 ON THE FILE OF THE
ADDITIONAL SENIOR CIVIL JUDGE, NELAMANGALA, ALLOWING
THE APPEAL FILED UNDER ORDER 43 RULE 1 OF CPC.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                            ORDER

1. The learned counsel for the petitioner has filed a

memo dated 3.10.2023 seeking permission of this Court to

covert this petition to Writ petition.

2. The memo is placed on record.

3. Accordingly, the petitioner is permitted to convert

this Civil Revision Petition to Writ petition.

NC: 2023:KHC:35537 CRP No. 606 of 2023

4. For statistical purpose, the petition is disposed of.

Sd/-

JUDGE

DM