Jagadish S/O Mahadevappa Havanagi vs Nagaraj S/O Ramappa Bagannanavar
2023 Latest Caselaw 8618 Kant

Karnataka High Court

Jagadish S/O Mahadevappa Havanagi vs Nagaraj S/O Ramappa Bagannanavar on 27 November, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                        -1-
                                               NC: 2023:KHC-D:13811
                                                 MFA No. 102154 of 2019




                         IN THE HIGH COURT OF KARNATAKA,
                                 DHARWAD BENCH

                    DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                      BEFORE

                  THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.102154/2019(MV-D)

            BETWEEN:

            JAGADISH
            S/O. MAHADEVAPPA HAVANAGI,
            AGE: 38 YEARS, OCC: AGRICULTURE,
            R/O: HERUR- 581 148,
            TQ: HANGAL, DIST: HAVERI.
                                                             ...APPELLANT
            (BY SRI ARAVIND D. KULKARNI, ADVOCATE)

            AND:

            1.    NAGARAJ
                  S/O. RAMAPPA BAGANNANAVAR,
                  AGE: 23 YEARS, OCC: NIL,
                  R/O: HERUR-581148,
                  TQ: HANGAL, DIST: HAVERI.

            2.    BAILAPPA
Digitally
signed by         S/O. RAMAPPA BAGANNANAVAR,
BHARATHI          AGE: 20 YEARS, OCC: NIL,
HM
                  R/O: HERUR-581148,
                  TQ: HANGAL, DIST: HAVERI.
                                                         ...RESPONDENTS

                 THIS MFA IS FILED UNDER SECTION 173(1) OF THE MOTOR
            VEHICLES ACT, 1988, PRAYING TO SET ASIDE THE JUDGMENT AND
            AWARD DATED 03.09.2018 PASSED IN MVC NO.93/2015 ON THE
            FILED OF THE SENIOR CIVIL JUDGE AND ADDITIONAL MOTOR
            ACCIDENT CLAIMS TRIBUNAL, HANGAL, AT HANGAL AND ETC.,

                 THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
            COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:13811
                                     MFA No. 102154 of 2019




                          ORDER

Today the matter is listed for compliance of office

objections for 7th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC