Smt Gowramma vs M K Jnanamurthy
2023 Latest Caselaw 8565 Kant

Karnataka High Court

Smt Gowramma vs M K Jnanamurthy on 27 November, 2023

                                                 -1-
                                                             NC: 2023:KHC:42950
                                                          MFA No. 3491 of 2022




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                               BEFORE

                      THE HON'BLE MR.JUSTICE T.G.SHIVASHANKARE GOWDA

                       MISCELLANEOUS FIRST APPEAL No.3491 OF 2022 (MV-D)


                      BETWEEN:

                      1.    SMT.GOWRAMMA
                            W/O LATE CHOWDAIAH
                            AGED 41 YEARS

                      2.    CHARAN N C
                            S/O LATE CHOWDAIAH
                            AGED 12 YEARS, MINOR
                            REP. BY NEXT FRIEND MOTHER
                            1ST PETITIONER
                            SMT GOWRAMMA

                      BOTH ARE RESIDENTS OF :-
                      R/AT 3RD CROSS,TAVARAGERE,
                      MANDYA DISTRICT - 571 416.
Digitally signed by                                                ...APPELLANTS
MALA K N
                      (BY SMT. BHUSHANI KUMAR, ADVOCATE)
Location: HIGH
COURT OF
KARNATAKA
                      AND:

                      1.    M.K.JNANAMURTHY
                            S/O M.P.KRISHNAPPA
                            MAJOR IN AGE
                            R/AT H.MALLIGERE VILLAGE
                            MANDYA TALUK AND DISTRICT - 571 402.

                      2.    THE BRANCH MANAGER
                            NATIONAL INSURANCE COMPANY LIMITED
                              -2-
                                         NC: 2023:KHC:42950
                                      MFA No. 3491 of 2022




    V.V.ROAD,
    MANDYA - 571 401.
                                             ...RESPONDENTS

(BY SRI. B.C. SEETHARAMA RAO, ADVOCATE FOR R2;
    R1- SERVED)

     THIS MFA FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 17.12.2021 PASSED IN MVC
NO.1128/2019 ON THE FILE OF     THE PRL. SENIOR CIVIL
JUDGE AND CJM, MACT, MANDYA, PARTLY ALLOWING THE
CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT OF COMPENSATION.

     THIS APPEAL, COMING ON FOR FURTHER ARGUMENTS,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellants files a memo

seeking permission to withdraw the appeal.

2. The memo is placed on record.

3. Permission is granted. Accordingly, the

appeal is dismissed as withdrawn.

Sd/-

JUDGE

PB