The Divisional Manager vs Madappa
2023 Latest Caselaw 8536 Kant

Karnataka High Court

The Divisional Manager vs Madappa on 27 November, 2023

                                               -1-
                                                            NC: 2023:KHC:42845
                                                        MFA No. 1025 of 2015
                                                     C/W MFA No. 783 of 2015



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                            BEFORE

                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA

                   MISCELLANEOUS FIRST APPEAL NO.1025 OF 2015(MV-I)
                                        C/W
                   MISCELLANEOUS FIRST APPEAL NO. 783 OF 2015 (MV-I)

                   IN MFA NO.1025 OF 2015:

                   BETWEEN:

                   1.    THE DIVISIONAL MANAGER
                         ORIENTAL INSURANCE CO. LTD.,
                         DIVISIONAL OFFICE, THIRD FLOOR,
                         3716, NEW MUSLIM HOSTEL COMPLEX,
                         SARASWATHIPURAM, MYSORE.

                         AND ALSO
                         THE ORIENTAL INSURANCE CO. LTD.,
                         44/45, RESIDENCY ROAD,
                         LEO SHOPPING COMPLEX,
Digitally signed
by SHARANYA T            BANGALORE-560025
Location: HIGH           BY ITS REGIONAL OFFICER
COURT OF                                                          ...APPELLANT
KARNATAKA

                               (BY SRI A.RAVISHANKAR, ADVOCATE)
                   AND:

                   1.    MADAPPA
                         S/O LATE CHANNAPPA,
                         AGED ABOUT 38 YEARS,
                         RESIDING AT HALEBUNDANUR VILLAGE,
                         MANDYA TALUK AND DSITRICT.
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                                        NC: 2023:KHC:42845
                                     MFA No. 1025 of 2015
                                  C/W MFA No. 783 of 2015



2.   PALANI VELU
     S/O SADAYA GOUNDER
     AGE: MAJOR
     RESIDING AT NO.8,
     SSS BUILDING
     1ST MAIN, A.V.ROAD,
     CHAMARAJPET
     BANGALORE-560021
                                           ...RESPONDENTS

            (R1 IS SERVED BUT UNREPRENTED,
             VIDE ORDER DATED 12.04.2017;
       SERVICE OF NOTICE TO R2 IS HELD SUFFICENT)

      THIS MFA FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 15.07.2014       PASSED IN MVC
NO.121/2008 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE, & CJM, MACT, MANDYA, AWARDING COMPENSATION
OF Rs.10,000/- WITH INTEREST @ 6% P.A. FROM THE DATE
OF PETITION TILL PAYMENT.

IN MFA NO.783 OF 2015:

BETWEEN:

1.   THE DIVISIONAL MANAGER
     ORIENTAL INSURANCE CO. LTD.,
     DIVISIONAL OFFICE, THIRD FLOOR,
     3716, NEW MUSLIM HOSTEL COMPLEX,
     SARASWATHIPURAM, MYSORE.

     AND ALSO
     THE ORIENTAL INSURANCE CO. LTD.,
     44/45, RESIDENCY ROAD,
     LEO SHOPPING COMPLEX,
     BANGALORE-560025
     BY ITS REGIONAL OFFICER
                                           ...APPELLANT
           (BY SRI A.RAVISHANKAR, ADVOCATE)
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                                       NC: 2023:KHC:42845
                                    MFA No. 1025 of 2015
                                 C/W MFA No. 783 of 2015



AND:

1.   RAMALINGA
     S/O SIDDARAMAIAH
     AGED ABOUT 33 YEARS,
     RESIDING AT HALEBUNDANUR VILLAGE,
     MANDYA TALUK AND DSITRICT.

2.   PALANI VELU
     S/O SADAYA GOUNDER
     AGE: MAJOR
     RESIDING AT NO.8,
     SSS BUILDING
     1ST MAIN, A.V.ROAD,
     CHAMARAJPET
     BANGALORE-560021
                                          ...RESPONDENTS

             (R1 IS SERVED BUT UNREPRENTED,
              VIDE ORDER DATED 12.04.2017;
        SERVICE OF NOTICE TO R2 IS HELD SUFFICENT)

       THIS MFA FILED U/S 173(1) OF MV ACT AGAINST THE

JUDGMENT AND AWARD DATED 15.07.2014       PASSED IN MVC

NO.120/2008 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL

JUDGE & CJM, MACT, MANDYA, AWARDING COMPENSATION OF

Rs.10,000/- WITH INTEREST @ 6% P.A. FROM THE DATE OF

PETITION TILL PAYMENT.


       THESE APPEALS COMING ON FOR FINAL HEARING, THIS

DAY, THE COURT DELIVERED THE FOLLOWING:
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                                     MFA No. 1025 of 2015
                                  C/W MFA No. 783 of 2015




                         JUDGMENT

Memo filed by the learned counsel for the appellant

for withdrawal of the appeals.

Permission as prayed for is accorded.

Appeals are dismissed as withdrawn.

Amount if any deposited before this Court be sent to

the concerned Tribunal.

Proceeding closed.

Sd/-

JUDGE

RHS