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Sri. Y.C. Shivappa vs Sri. Ramesh
2023 Latest Caselaw 8245 Kant

Citation : 2023 Latest Caselaw 8245 Kant
Judgement Date : 23 November, 2023

Karnataka High Court

Sri. Y.C. Shivappa vs Sri. Ramesh on 23 November, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                               -1-
                                                            NC: 2023:KHC:42206
                                                         MFA No. 1282 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 23RD DAY OF NOVEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 1282 OF 2023 (MV)
                   BETWEEN:

                   1.    SRI. Y.C. SHIVAPPA
                         S/O. CHIKKARANGAIAH
                         AGED ABOUT 45 YEARS

                   2.    SMT. K R CHAYA
                         W/O Y.C. SHIVAPPA
                         AGED ABOUT 40 YEARS
                         BOTH ARE RESIDING AT- NO.16
                         BFW LAYOUT, GANAPATHI NAGAR
                         BANGALORE NORTH
                         BANGALORE-560 058.
                                                                 ...APPELLANTS
                   (BY SRI. TEJAS N.,ADVOCATE)

                   AND:
Digitally signed
by
DHANALAKSHMI       1.    SRI. RAMESH
MURTHY                   S/O. THIMMAIAH
Location: High
Court of                 AGE MAJOR
Karnataka                R/AT- NO.26, 3RD CROSS
                         MARAMMA TEMPLE ROAD
                         MYSORE ROAD, ELECTRIC FACTORY
                         BYATARAYANAPURA
                         BANGALORE-560 092.

                   2.    THE MANAGER
                         UNITED INDIA INSURANCE CO. LTD.,
                         6TH FLOOR, KRUSHI BHAVAN
                         NRUPATUNGA ROAD
                             -2-
                                         NC: 2023:KHC:42206
                                      MFA No. 1282 of 2023




    BANGALORE-560 001.
                                  ...RESPONDENTS
(BY SRI.S KRISHNA KISHORE., ADVOCATE FOR R2:
NOTICE TO R1 IS DISPENSED WITH V/O DATED: 23.11.2023)


     THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT,
AGAINST THE JUDGMENT AND AWARD DATED:16.01.2023
PASSED IN MVC NO.3988/2021 ON THE FILE OF THE MEMBER
MACT, BENGALURU CITY, (SCCH-14), C/c. XVI ADDITIONAL
JUDGE, COURT OF SMALL CAUSES, BENGALURU CITY, PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellants filed a memo

seeking leave of this Court to withdraw the appeal.

2. The memo is taken on record.

3. This appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM

 
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