Citation : 2023 Latest Caselaw 8174 Kant
Judgement Date : 23 November, 2023
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NC: 2023:KHC:42389-DB
RFA No. 240 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF NOVEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 240 OF 2021 (DEC/INJ)
BETWEEN:
1. SMT. SUSHEELAMMA
W/O LATE RAMAKRISHNACHAR
AGED ABOUT 75 YEARS
NO.35, 4TH CROSS
KURUBARAHALLI
SIDDARTANAGARA
MYSURU-570 011
2. SMT. PADMAVATHI B.L
W/O LATE NAGARAJU C.R
AGED ABOUT 61 YEARS
3. SRI. CHETHANKAUMAR M.N
S/O LATE NAGARAJU C.R
AGED ABOUT 41 YEARS
Digitally signed by 4. SRI. SANTHOSH KUMAR M.N
ANUSHA V
Location: HIGH S/O LATE NAGARAJU C.R
COURT OF AGED ABOUT 38 YEARS
KARNATAKA
APPELLANTS NO.2 TO 4 ARE
R/AT D.NO.10, RAJARAJESHWARI
BADAVANE, NISARGA LAYOUT
NEAR CHRIST SCHOOL
BOGADI, MYSURU-570 026
5. SRI. RADHAKRISHNA C.R
S/O LATE RAMAKRISHNACHAR
AGED ABOUT 44 YEARS
6. SMT. VISHALAKSHI C.R
D/O LATE RAMAKRISHNACHAR
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AGED ABOUT 51 YEARS
7. SMT. MANGALA GOWRI C.R
D/O LATE RAMAKRISHNACHAR
AGED ABOUT 49 YEARS
8. SRI. CHIDAMBAR KUMAR C.R
S/O LATE RAMAKRISHNACHAR
AGED ABOUT 57 YEARS
9. SRI. RAJU C.R
S/O LATE RAMAKRISHNACHAR
AGED ABOUT 43 YEARS
10. SMT. SUMATHI C.R
D/O LATE RAMAKRISHNACHAR
AGED ABOUT 41 YEARS
11. SRI. UMESHA C.R
D/O LATE RAMAKRISHNACHAR
AGED ABOUT 39 YEARS
APPELLANTS NO.5 TO 11 ARE
R/AT NO.35, 4TH CROSS
KURUBARAHALLI, SIDDARTHANAGARA
MYSUR CITY-570 011
12. SMT.NINGAMMA
W/O LATE NARAYANASWAMY
AGED ABOUT 67 YEARS
13. SRI. PRAKASHA
S/O LATE NARAYANASWAMY
AGED ABOUT 54 YEARS
14. SMT. MANI
D/O LATE NARAYANASWAMY
AGED ABOUT 42 YEARS
15. SMT. PANKAJA
D/O LATE NARAYANASWAMY
AGED ABOUT 45 YEARS
16. SMT. PUSHPALATHA
D/O LATE NARAYANASWAMY
AGED ABOUT 43 YEARS
17. SMT. RATHNAMMA
D/O LATE NARAYANASWAMY
AGED ABOUT 40 YEARS
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RFA No. 240 of 2021
18. SRI. RAJESH
S/O LATE NARAYANASWAMY
AGED ABOUT 38 YEARS
APPELLANTS NO.12 TO 18 ARE
R/AT CHINNAGUDIHUNDI VILLAGE
NANJANAGUDU TALUK
MYSURU DISTRICT-571 312
19. SMT. RATHNAMMA
W/O LATE CHINNASWAMY
AGED ABOUT 80 YEARS
20. SMT. MEENAKUMARI
D/O LATE CHINNASWAMY
AGED ABOUT 52 YEARS
21. SRI. MANJUNATH
S/O LATE CHINNASWAMY
AGED ABOUT 44 YEARS
22. SRI. KRISHNAPATHI
S/O LATE CHINNASWAMY
AGED ABOUT 42 YEARS
23. SMT. LATHA
D/O LATE CHINNASWAMY
AGED ABOUT 40 YEARS
APPELLANTS NO.19 TO 23 ARE
R/AT NO.33, II STAGE
CHURCH ROAD, GAYATHRIPURAM
MYSURU CITY-570 019 ...APPELLANTS
(BY SHRI. N. NANJUNDA SWAMY, ADVOCATE)
AND:
1. SRI. MAHADEVAIAH
S/O LATE NANJAIAH
AGED ABOUT 68 YEARS
2. SRI. NANJUNDAIAH
S/O LATE NANJAIAH
AGED ABOUT 65 YEARS
3. SMT. LAKSHMAMMA
W/O LATE MALLAIAH
AGED ABOUT 53 YEARS
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4. SMT. SHASHIKALA
D/O LATE MALLAIAH
W/O SRI. MAHADEVASWAMY
AGED ABOUT 29 YEARS
R/AT YELANDUR TOWN
CHAMARAJANAGARA DISTRICT-571 441
5. SRI. MAHADEVAPPRASAD
S/O LATE MALLAIAH
AGED ABOUT 25 YEARS
6. SMT. NETHRAVATHI
D/O LATE MALLAIAH
AGED ABOUT 23 YEARS
RESPONDENTS NO.1 TO 3, 5 & 6 ARE
R/AT KELLAMBALLI VILLAGE
KASABA HOBLI
CHAMARAJANAGARA TALUK-571 313
7. SMT. GOWRAMMA
D/O LATE MALLAIAH
W/O SRI. VARADARAJU
AGED ABOUT 41 YEARS
R/AT:SHIVAAPURA
CHAMARAJANAGARA TALUK
AND DISTRICT-571 313
8. SRI. CHIKKA MAHADEVA
S/O LATE NANJAIAH
AGED ABOUT 58 YEARS
R/AT KELLAMBALLI VILLAGE
KASABA HOBLI
CHAMARAJANAGARA TALUK-571 313
9. SMT. RAJAMMA
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 60 YEARS
10. SMT. PARVATHI
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 58 YEARS
11. SMT. PADMA
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 56 YEARS
12. SRI. PRAKASH
S/O LATE SANJEEVACHAR K.M
AGED ABOUT 53 YEARS
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13. SMT. GEETHA
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 50 YEARS
14. SRI. SOMU
S/O LATE SANJEEVACHAR K.M
AGED ABOUT 47 YEARS
15. SRI. MALLIKARJUN
S/O LATE SANJEEVACHAR K.M
AGED ABOUT 44 YEARS
16. SMT. VANAJAKSHI
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 42 YEARS
17. SMT. SUSHEELA
D/O LATE SANJEEVACHAR K.M
AGED ABOUT 40 YEARS
RESPONDENTS NO.9 TO 17 ARE
R/AT WARD NO.26, VIVEKANAGARA
NEAR FOREST NURSERY
CHAMARAJANAGAR TOWN-571 313
18. THE SPECIAL LAND ACQUSITION OFFICER
KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD, MYSURU
K.R.S. ROAD, MYSURU-570 016 ...RESPONDENTS
(BY SHRI. CHITHAPPA, ADVOCATE FOR R1 TO R8;
R9 TO 17 ARE SERVED;
SHRI. H.L. PRADEEP KUMAR, ADVOCATE FOR R18)
THIS RFA IS FILED UNDER SECTION 96 R/W ORDER XLI
RULE 1 OF CPC AGAINST THE JUDGMENT AND DECREE
DATED 16.01.2021 PASSED IN OS.No.34/2016 ON THE FILE OF
THE ADDITIONAL SENIOR CIVIL JUDGE AND JMFC,
CHAMARAJANAGARA, PARTLY DECREEING THE SUIT FOR
DECLARATION AND PERMANENT INJUNCTION.
THIS RFA, COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR, J., DELIVERED THE FOLLOWING:
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RFA No. 240 of 2021
JUDGMENT
Learned advocate for the appellants has filed
a memo dated 18.11.2023 seeking leave to withdraw
this appeal.
2. Memo be kept in record. Leave granted.
This appeal is dismissed as withdrawn.
3. In view of disposal of this appeal, pending
interlocutory applications, if any, do not survive for
consideration and they stand disposed of.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
AV
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