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Abdul Sattar S/O. Rehmansab Namazi vs Prema D/O. Krishnareddy Sahukar
2023 Latest Caselaw 8130 Kant

Citation : 2023 Latest Caselaw 8130 Kant
Judgement Date : 22 November, 2023

Karnataka High Court

Abdul Sattar S/O. Rehmansab Namazi vs Prema D/O. Krishnareddy Sahukar on 22 November, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                       -1-
                                             NC: 2023:KHC-D:13717
                                                 MFA No. 100923 of 2021




                       IN THE HIGH COURT OF KARNATAKA,
                               DHARWAD BENCH

                 DATED THIS THE 22ND DAY OF NOVEMBER, 2023

                                      BEFORE

             THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

            MISCELLANEOUS FIRST APPEAL NO.100923/2021(CPC)

            BETWEEN:

            ABDUL SATTAR
            S/O. REHMANSAB NAMAZI,
            AGE: 63 YEARS,
            OCC: RETIRED EMPLOYEE,
            R/O: MITRA VISHAL PARK,
            VIDYANAGAR,
            HUBBALLI.

                                                            ...APPELLANT

            (BY SRI AHAMED ALI J. RAHIMANSHA, ADVOCATE)

            AND:

Digitally
signed by   1.   PREMA
SUJATA           D/O. KRISHNAREDDY SAHUKAR,
SUBHASH
PAMMAR           AGE: 38 YEARS,
                 OCC: PVT. SERVICE,
                 R/O: H.NO.19, SHETTAR LAYOUT,
                 LINGARAJ NAGAR,
                 HUBBALLI.

            2.   RAMESH
                 S/O. KRISHNAREDDY SAHUKAR,
                 AGE: 50 YEARS,
                 OCC: BUSINESS,
                 R/O H.NO.19,
                 SHETTAR LAYOUT,
                 LINGARAJ NAGAR, HUBBALLI.
                           -2-
                                NC: 2023:KHC-D:13717
                                  MFA No. 100923 of 2021




3.   SMT. SUMITRA
     W/O KRISHNAREDDY SAHUKAR,
     AGE: 72 YEARS,
     OCC: HOUSEHOLD WORKS,
     R/O: H.NO.19,
     SHETTAR LAYOUT,
     LINGARAJ NAGAR,
     HUBBALLI.

4.   MOHAN
     S/O. KRISHNAREDDY SAHUKAR,
     AGE: 44 YEARS,
     OCC: BUSINESS,
     R/O: H.NO.19,
     SHETTAR LAYOUT,
     LINGARAJ NAGAR,
     HUBBALLI.

5.   SMT. LATA
     W/O. LATE HANAMANTHREDDY KIRESUR,
     AGE: 53 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O H.NO.19,
     SHETTAR LAYOUT,
     LINGARAJ NAGAR,
     HUBBALLI.

                                         ...RESPONDENTS

(R1, R2, R3 AND R5 ARE NOTICE TO HELD SUFFICIENT)


     THIS MFA IS FILED UNDER ORDER 43 RULE 1 R/W 151
OF THE CODE OF CIVIL PROCEDURE, PRAYING TO SET ASIDE
THE ORDER PASSED ON I.A.NO.1 & II IN O.S.NO.57/2021 BY
THE PRINCIPAL SENIOR CIVIL JUDGE AND JMFC, HUBBALLI ON
DATED 28.05.2021 AND ETC.,


     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                                -3-
                                     NC: 2023:KHC-D:13717
                                       MFA No. 100923 of 2021




                         JUDGMENT

Learned counsel for the appellant has filed a memo

for not pressing the appeal.

Memo is placed on record.

Therefore, the appeal is dismissed as not pressed.

SD/-

JUDGE

SSP

CT-ASC

 
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