Karnataka High Court
Sangappa Basappa Badas vs Shivamoggappa Basappa Badas on 22 November, 2023
-1-
NC: 2023:KHC-D:13617
RSA No. 100546 of 2016
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 22ND DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
REGULAR SECOND APPEAL NO.100546 OF 2016 (PAR)
BETWEEN:
1. SRI. SANGAPPA BASAPPA BADAS,
AGE: 75 YEARS, OCC. AGRL.,
2. SRI. IRAPPA BASAPPA BADAS,
AGE: 70 YEARS, OCC. AGRL.,
(BOTH ARE R/O. BASARAKOD,
TQ. BAILHONGAL, DIST. BELAGAVI, PIN CODE-591102)
...APPELLANTS
(BY SRI. LAXMAN T. MANTAGANI, ADVOCATE)
AND:
1. SHIVAMOGGAPPA BASAPPA BADAS,
AGE: 75 YEARS, OCC. AGRL.,
R/O. BASARAKOD, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
Digitally
signed by
2. RUDRAPPA BASAPPA BADAS,
VISHAL AGE: 70 YEARS, OCC. AGRL.,
VISHAL NINGAPPA
NINGAPPA PATTIHAL R/O. BAILUR, TQ. BAILHONGAL,
PATTIHAL Date: DIST. BELAGAVI, PIN CODE-591102.
2023.11.28
10:34:11
+0530
3. CHANDRAPPA BASAPPA BADAS,
AGE: 55 YEARS, OCC. AGRL AND SERVICE,
R/O. BASARAKOD, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
4. SMT. MALLAWWA W/O IRAPA VARAGANNANAVAR,
AGE: 52 YEARS, OCC. HOUSEHOLD WORK,
R/O. NICHANAKI, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
5. VIRUPAXI BASAVANNEPPA NADUVINHALLI,
AGE: 62 YEARS, OCC. AGRL.,
R/O. HIRENANDIHALLI, TQ. BAILHONGAL,
-2-
NC: 2023:KHC-D:13617
RSA No. 100546 of 2016
DIST. BELAGAVI, PIN CODE-591102.
6. ANAND VIRUPAXI NADUVINHALLI,
AGE:42 YEARS, OCC. PVT. SERVICE,
R/O. SURYAVANSHI SPINNING MILL
GARMENT DIVISION, BHAVANAGIRI, DIST. NELAGUND,
DIST. ANDRA PRADESH, PIN-522649.
7. SMT.MANJAWWA W/O. BALAPPA NAGANUR,
AGE: 29 YEARS, OCC. HOUSEHOLD WORK,
R/O. DODAWAD, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
8. KUMARI JYOTI D/O VIRUPAXI NADUVINHALLI,
AGE:26 YEARS, OCC. STUDENT,
R/O. HIRENANDIHALLI, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
9. ASHOK BASAVANNEPA PAGAD,
AGE: 52 YEARS, OCC. AGRL.,
R/O. BASARAKOD, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
10. SMT. RUDRAWWA W/O. BASAPPA HUBBALLI,
AGE: 47 YEARS, OCC. HOUSEHOLD WORK,
R/O. HUNASIKATTI, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
11. SMT. KALLAWWA W/O. IRAPPA DODAMANI @
MARADAVAR, AGE:47 YEARS, OCC. HOUSEHOLD WORK,
R/O. BASARAKOD, TQ. BAILHONGAL,
DIST. BELAGAVI, PIN CODE-591102.
...RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CODE OF CIVIL PROCEDURE, 1908, AGAINST THE
JUDGMENT AND DECREE DATED 30.04.2016 PASSED IN R. A.NO.
61/2012 ON THE FILE OF THE II ADDITIONAL SESSIONS JUDGE,
BELAGAVI, DISSMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DATED 27.01.2012 AND THE DECREE
PASSED IN O.S.NO. 10/2009 ON THE FILE OF THE SENIOR CIVIL
JUDGE BAILHONGAL, DECREEING THE SUIT FILED FOR PARTITION
SEPARATE POSSESSION.
-3-
NC: 2023:KHC-D:13617
RSA No. 100546 of 2016
THIS REGULAR SECOND APPEAL, COMING ON FOR PRDERS,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant submits that the parties
have amicably settled the dispute and files a memo and the
appellant does not intend to prosecute the appeal and files a
memo to that effect.
A memo reads as under:
"MEMO FOR WITHDRAWAL
The appellants respectfully submit as
under:
That, the appellants and respondents have
amicably settled the matter in F.D.P. No.3/2017
before the Senior Civil Judge Court Bailhongal, in
terms of the compromise Petition filed. Hence,
the above appeal does not survive for
consideration.
WHEREFORE, it is most respectfully prayed
that, this Hon'ble Court may kindly be permitted
the appellants to withdraw the above Regular
Second Appeal, in the interest of justice and
equity."
NC: 2023:KHC-D:13617
In view of the submission and memo filed, the appeal is
dismissed as withdrawn.
Sd/-
JUDGE
PJ, CT: UMD
