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Sri. Giridar M vs The Manager
2023 Latest Caselaw 7853 Kant

Citation : 2023 Latest Caselaw 7853 Kant
Judgement Date : 20 November, 2023

Karnataka High Court
Sri. Giridar M vs The Manager on 20 November, 2023
Bench: K S Mudagal, K V Aravind
                                                  -1-
                                                           NC: 2023:KHC:41585-DB
                                                                MFA No.8064/2017



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 20TH DAY OF NOVEMBER, 2023
                                             PRESENT
                            THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                                  AND
                              THE HON'BLE MR JUSTICE K V ARAVIND
                    MISCELLANEOUS FIRST APPEAL NO.8064/2017 (MV-I)
                   BETWEEN:

                   SRI.GIRIDAR M
                   S/O M LINGAIAH
                   AGED ABOUT 35 YEARS
                   OCC: PLUMBER
                   R/AT NO.37, JAYANAGAR
                   BANGALORE - 560 004                              ...APPELLANT

                   (BY SRI. S S MULIMANI, ADVOCATE (ABSENT))
                   AND:

                   1.    THE MANAGER
                         THE ORIENTAL INSURANCE
                         COMPANY LIMITED
                         NO.90A, THURAIYUR ROAD
Digitally signed
                         NAMAKAL - 637 001
by PRABHU
KUMARA                   NO.27/11A, PALANISWAMY STREET
NAIKA
                         S P PUDUHUR, NAMAKAL DISTRICT
Location: High
Court of                 SALEM, TAMIL NADU DISTRICT - 637 001
Karnataka
                   2.    SRI PARAG MAHARISHI
                         S/O M M MAHARISHI
                         AGE MAJOR
                         R/AT B C 288
                         MANGALAPUR INDUSTRIAL AREA
                         PH II NEW DELHI
                         (NAME OF THE REGISTERED OWNER )

                   3.    SRI THANGADURAI P
                         S/O PUNUSWAMY A
                         AGE MAJOR
                         R/AT NO.170, INDIR COLONY
                               -2-
                                         NC: 2023:KHC:41585-DB
                                              MFA No.8064/2017



     APPANALLUR
     THOTTIYAM TALUK
     TRICHY DISTRICT
     LORRY DRIVER
     TEMPO ADDRESS
     SHANTHI DS MUSIRI

4.   THE MANAGER
     RELIANCE GENERAL INSURANCE
     COMPANY LIMITED
     NO.28, 4TH FLOOR
     NEAR RAIZA TOWERS
     EASTERN WING
     CENTENARY BUILDING
     M G ROAD
     BANGALORE - 560 001

5.   SRI R NATARAJAN
     S/O RANGASWAMY
     NO.22/11A
     PALANI SWAMY STREET
     NAMAKAL, TAMIL NADU
     (PRESENT R.C. OWNER)                    ... RESPONDENTS


(BY SRI.LAKSHMI NARASAPPA, ADVOCATE FOR
    SRI.A.M.VENKATESH, ADVOCATE FOR R1;
    SRI.H.C.BESTUR, ADVOCATE R4;
    R3 & R5 SERVED AND UNREPRESENTED;
    APPEAL AGAINST R2 STANDS DISMISSED
    V/C/O DTD: 07.11.2023)

      THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MV ACT PRAYING TO SET ASIDE THE JUDGMENT
AND AWARD DATED 26.12.2016 PASSED IN MVC NO.6496/2011 ON
THE FILE OF THE VIII ADDITIONAL SMALL CAUSES JUDGE & XXXIII
ACMM, MEMBER, MACT, BENGALURU, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ORDERS THIS DAY, K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

                         JUDGMENT

No representation for the appellant.

NC: 2023:KHC:41585-DB MFA No.8064/2017

The records show that even during three hearing dates

there was no representation for the appellant. Therefore,

appeal against respondent No.2 was dismissed. It appears that

the appellant is not interested in prosecuting the matter.

Therefore, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

PKN

 
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