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Sri Narayana vs Iffco-Tokio General Insurance ...
2023 Latest Caselaw 7689 Kant

Citation : 2023 Latest Caselaw 7689 Kant
Judgement Date : 15 November, 2023

Karnataka High Court
Sri Narayana vs Iffco-Tokio General Insurance ... on 15 November, 2023
Bench: H T Prasad
                                              -1-
                                                           NC: 2023:KHC:40540
                                                         MFA No. 442 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF NOVEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                    MISCELLANEOUS FIRST APPEAL NO. 442 OF 2020 (MV)
                   BETWEEN:

                   Sri NARAYANA
                   S/O CHIKKANNA
                   AGED ABOUT 47 YEARS
                   R/AT, HOMBEGOWDANADODDI
                   KOOTAGAL HOBLI
                   RAMANAGARA TALUK
                   RAMANAGAR DISTRICT-571511
                                                                 ...APPELLANT
                   (BY SRI.B.CHANDRASHEKARAIAH, ADVOCATE FOR
                   SRI. GIRIMALLAIAH., ADVOCATE)
                   AND:

                   1.    IFFCO-TOKIO GENERAL
                         INSURANCE COMPANY LTD.,
Digitally signed
                         SHANTHI TOWERS
by                       5TH FLOOR, NO.141
DHANALAKSHMI
MURTHY                   3RD MAIN, EAST OF NGEF LAYOUT
Location: High           KASTHURINAGAR
Court of
Karnataka                BENGALURU-560043
                         BY ITS MANAGER.

                   2.    SRI RAJAPPA V
                         S/O HOLASALAPPA
                         NO.31 PADMANABHA BUILDING
                         HEBBAGODI, NEAR ST MARYS SCHOOL
                         BAILAHONGALA, ANEKAL TAUK
                         BENGALURU DISTRICT-562106.

                   3.    RELIANCE GENERAL
                         INSURANCE COMPANY LTD.,
                            -2-
                                       NC: 2023:KHC:40540
                                      MFA No. 442 of 2020




     BRANCH OFFICE
     EAST WING, 5TH FLOOR
     NO.28, CENTENARY BUILDING
     M G ROAD, BENGALURU-560001
     BY ITS MANAGER.

4.   SRI NARASIMHAIAH
     S/O CHELUVEGOWDA
     MAJOR
     R/O DYAVASANDRA VILLAGE
     ATHIKUPPE POST HAROHALLI HOBLI
     KANAKAPURA HOBLI
     RAMANAGARA DISTRICT-562117
                                          ...RESPONDENTS
(NOTICE TO R2 IS DISPENSED WITH)

     THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED: 30.08.2019
PASSED IN MVC NO. 8268/2016 ON THE FILE OF THE II
ADDITIONAL JUDGE AND XXVIII ACMM, COURT OF SMALL
CAUSES, BENGALURU (SCCH-13), PARTLY ALLOWING THE
CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                      JUDGMENT

1. Learned counsel for the appellant has filed a memo

dated 15.11.2023 stating that the sole appellant died due

to ill-health. Hence, the present appeal may be dismissed

as withdrawn.

2. Memo dated 15.11.2023 is taken on record.

NC: 2023:KHC:40540 MFA No. 442 of 2020

3. The above appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA

 
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