C M Mahalingappa vs Vijaykumar K
2023 Latest Caselaw 7688 Kant

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                                                            NC: 2023:KHC:40539
                                                          MFA No. 7376 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF NOVEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 7376 OF 2022 (MV)
                   BETWEEN:

                   C M MAHALINGAPPA
                   S/O MADAPPA
                   AGED ABOUT 37 YEARS
                   R/AT 109, LINGAYATH BEEDI
                   VARUNA HOBLI, VAJAMANGALA POST
                   CHIKKALLI, MYSURU DISTRICT.
                                                                  ...APPELLANT
                   (BY SRI. SYED ABDUL SABOOR., ADVOCATE)

                   AND:

                   1.    VIJAYKUMAR K
                         S/O KUTTAPPAN
                         AGED ABOUT 33 YEARS
                         R/AT 85/A, 2ND STAGE
Digitally signed         INDUSTRIAL SUBURB
by                       VISHVESHWARAIAH NAGAR
DHANALAKSHMI
MURTHY                   MYSURU 570 017.
Location: High
Court of
Karnataka          2.    THE MANAGER
                         UNITED INDIA INSURANCE CO. LTD
                         NEW KANTHARAJ URS ROAD
                         BALLAL CIRCLE, MYSURU 570 004
                                                               ...RESPONDENTS
                        THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT,
                   AGAINST THEJUDGMENT AND AWARD DATED:31.08.2021
                   PASSED IN MVC NO.1107/2019 ON THE FILE OF THE II
                   ADDITIONAL DISTRICT AND SESSIONS JUDGE, MACT,
                   MYSURU,    PARTLY ALLOWING THE CLAIM PETITION FOR
                                   -2-
                                              NC: 2023:KHC:40539
                                            MFA No. 7376 of 2022




COMPENSATION             AND     SEEKING    ENHANCEMENT      OF
COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                               JUDGMENT

1. Learned counsel for the appellant has filed a memo

dated 15.11.2023 seeking permission to withdraw this

appeal.

2. Memo dated 15.11.2023 is taken on record.

3. The above appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA