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State Of Karnataka vs Dr Nivedeetha K
2023 Latest Caselaw 7642 Kant

Citation : 2023 Latest Caselaw 7642 Kant
Judgement Date : 9 November, 2023

Karnataka High Court
State Of Karnataka vs Dr Nivedeetha K on 9 November, 2023
Bench: Chief Justice, Krishna S Dixit
                                            -1-
                                                     NC: 2023:KHC:40197-DB
                                                        WA No. 389 of 2023




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 9TH DAY OF NOVEMBER, 2023

                                         PRESENT
                 THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE
                                            AND
                         THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                          WRIT APPEAL NO. 389 OF 2023 (EDN-RES)
                 BETWEEN:

                 1.    STATE OF KARNATAKA,
                       DEPARTMENT OF MEDICAL EDUCATION,
                       VIKASA SOUDHA, BENGALURU - 560 001,
                       REPRESENTED BY ITS SECRETARY.

                 2.    THE DIRECTOR,
                       DIRECTORATE OF MEDICAL EDUCATION,
                       ANAND RAO CIRCLE, BENGALURU - 560 009.
                                                                ...APPELLANTS
                 (BY SMT. NILOURFER AKBAR, AGA)

                 AND:
Digitally
signed by
GAYATHRI P G     1.    DR. NIVEDEETHA K,
Location: High
Court of               W/O PRASANNA KUMAR K.P,
Karnataka
                       AGED ABOUT 35 YEARS,
                       WORKING AS INTENSIVE CARE
                       MEDICAL OFFICER,
                       DEPARTMENT OF ANESTHESIA
                       BENGALURU MEDICAL COLLEGE AND
                       RESEARCH INSTITUTE, BENGALURU.
                       R/AT NO.17, 1ST MAIN ROAD,
                       9TH CROSS, BYRAVESHWARANAGAR,
                       NAGARABHAVI MAIN ROAD,
                       BENGALURU - 560 072.
                              -2-
                                    NC: 2023:KHC:40197-DB
                                       WA No. 389 of 2023




2.   BANGALORE MEDICAL COLLEGE
     AND RESEARCH INSTITUTE,
     BENGALURU, AUTONOMOUS INSTITUTE
     COMING UNDER THE GOVERNMENT OF KARNATAKA,
     K.R. ROAD, FORT, BANGALORE - 560 002,
     REPRESENTED BY ITS DIRECTOR CUM DEAN.

3.   NATIONAL MEDICAL COMMISSION,
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET-14, SECTOR 8, DWARKA,
     NEW DELHI - 110 007,
     REPRESENTED BY ITS SECRETARY.
                                        ...RESPONDENTS
      THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO a) ALLOW THIS WRIT APPEAL b)
SET ASIDE THE IMPUGNED ORDER DATED 13/09/2022 PASSED
BY THE LEARNED SINGLE JUDGE OF THIS HONBLE COURT IN
WP NO.10997/2022 AND ETC.


      THIS APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE DELIVERED THE FOLLOWING:


                       JUDGMENT

Learned Additional Government Advocate for the

appellants invites our attention to the Memo filed in this

Court dated 08.11.2023, whereby, the appellants pray for

withdrawing of the Appeal.

NC: 2023:KHC:40197-DB WA No. 389 of 2023

Accordingly, accepting the statement made in the

Memo, the Appeal is disposed off as withdrawn.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

GPG

CT: BHK

 
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