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Dr.J.L.E. Saldanha vs Sri Y.V. Venugopala Reddy Since
2023 Latest Caselaw 2663 Kant

Citation : 2023 Latest Caselaw 2663 Kant
Judgement Date : 26 May, 2023

Karnataka High Court
Dr.J.L.E. Saldanha vs Sri Y.V. Venugopala Reddy Since on 26 May, 2023
Bench: H T Prasad
                                               -1-
                                                        RFA No. 785 of 2014




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 26TH DAY OF MAY, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                          REGULAR FIRST APPEAL NO. 785 OF 2014 (INJ)
                   BETWEEN:

                   DR.J.L.E. SALDANHA
                   SO. LATE E.J.M. SALDANHA
                   AGED ABOUT 54 YEARS
                   RAT "MARKULLA ESTATES
                   NIDBALE POST, VIA JAVALI
                   CHIKKAMANGALORE DISTRICT.
                                                                  ...APPELLANT
                   ( SRI.DR. J.L.E.SALDANHA, APPELLANT[ABSENT])

                   AND:

                   1.    SRI Y.V. VENUGOPALA REDDY
                         SINCE DEAD BY HIS LRS.

                   1(A) SMT. V GAYATHRI
Digitally signed
by                      W/O. N. SURESH
DHANALAKSHMI            AGED ABOPUT 34 YEARS
MURTHY
Location: High     2.    SMT. SHANTHAMMA,
Court of
Karnataka                W/O. LATE GURUMURTHY REDDY
                         AGED ABOUT 61 YEARS.

                   3.    SRI SHIVA REDDY
                         S/O. LATE GURUMURTHY REDDY
                         AGED ABOUT 39 YEARS.

                   4.    SRI Y. SRIRAMA REDDY
                         S/O. K.N. YELLAPPA REDDY
                         AGED ABOUT 61 YEARS
                            -2-
                                    RFA No. 785 of 2014




5.   SRI Y. MUNI REDDY
     S/O. K.N. YELLAPPA REDDY
     AGED ABOUT 54 YEARS.

6.   SMT. Y. JAYALAKSHAMMA
     W/O. LATE NANJAPPA
     AGED ABOUT 69 YEARS
     R1 TO R6 ARE RAT NO.81
     KORAMANGALA VILLAGE
     BANGALORE-50 095.

7.   SRI Y.P. SUDHANVA REDDY
     S/O. K.G. YELLAPPA REDDY
     AGED ABOUT 69 YEARS.

8.   SRI GURUVA REDDY
     S/O. K.G. YELLAPPA REDDY
     AGED ABOUT 62 YEARS

9.   SRI UMEDA REDDY
     S/O. K.G. YELLAPPA REDDY
     AGED ABOUT 58 YEARS
     R7 TO R9 ARE R/AT DODDA THOGUR GATE
     SINGASANDRA POST
     HOSURE MAIN ROAD
     BANGALORE-50 062.

10. SRI RAMESH KESHAVA
    S/O. LATE A. KESHAV
    AGED ABOUT 58 YEARS
    R/AT R/AT NO.117
    19TH CROSS, 6TH PHASE}
    J.P. NAGAR, BANGALORE-50 078.
                                        ...RESPONDENTS
(BY SRI. H S DWARAKANATH., ADVOCATE R1(A), R2 TO R6:
NOTICE TO R7 TO R9 ARE SERVED AND UNREPRESENTED)
     THIS RFA IS FILED UNDER SECTION 96 OF THE CPC,
AGAINST THE JUDGMENT AND DECREE DATED: 03.01.2013
PASSED IN OS.NO.10642/2005 ON THE FILE OF THE VIII
                             -3-
                                        RFA No. 785 of 2014




ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BANGALORE
CITY, ALLOWING THE SUIT FOR PERMANENT INJUNCTION AND
PEACEFUL POSSESSION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

None appears for the appellant.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

DM

 
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