Smt K S Swarnamba vs The Deputy Commissioner
2023 Latest Caselaw 2660 Kant

                                          -1-
                                                       RP No.630 of 2022




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                        DATED THIS THE 26TH DAY OF MAY, 2023
                                      PRESENT
                        THE HON'BLE MR. JUSTICE ALOK ARADHE
                                          AND
                          THE HON'BLE MS. JUSTICE J.M. KHAZI
                           REVIEW PETITION NO.630 OF 2022
               BETWEEN:

               1.   SMT. K.S. SWARNAMBA
                    AGED ABOUT 86 YEARS
                    W/O LATE SHIVARAM.

               2.   K.S. RAVINDRANATH
Digitally           AGED ABOUT 59 YEARS
signed by           S/O SRI SHIVARAM.
RUPA V
Location:           BOTH R/AT NO.152, KANDAVARPET
High Court
of Karnataka        CHICKABALLAPURA TOWN
                    CHIKKABALLAPURA DISTRICT-562101.

                                                          ...PETITIONERS
               (BY SRI. TUMBIGI PRABHUGOUDA
               BASAVANTARAYAGOUDA, ADV.,)

               AND:

               1.   THE DEPUTY COMMISSIONER
                    CHICKABALLAPURA DISTRICT
                    CHICKABALLAPURA-562101.

               2.   THE ASSISTANT COMMISSIONER
                    CHICKABALLAPURASUB DIVISION
                    CHICKABALLAPURA-562101.

               3.   THE TAHASILDAR
                    CHICKBALLAPURA TALUK
                    CHICKBALLAPURA-562101.
                           -2-
                                        RP No.630 of 2022




4.   SMT C K SHANTHA
     AGED ABOUT 60 YEARS
     W/O LATE M VENKATESH
     VENUGOPALAVENKATA SWAMY TEMPLE STREET
     CHICKABALLAPURA TOWN
     CHICKABALLAPURA DISTRICT-562101.

5.   SRI M V MUNIRAJU
     AGED ABOUT 43 YEARS
     S/O LATE M VENKATESH
     R/A NO.107, 2ND A MAIN ROAD
     YELAHANKA NEW TOWN
     BENGALURU-560064.

6.   SMT SOUMYA MUNIRAJU
     AGED ABOUT 39 YEARS
     W/O. M. V. MUNIRAJU
     R/A NO.107, 2ND A MAIN ROAD
     YELAHANKA NEW TOWN
     BENGALURU-560064.

                                          ...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR
         RESPONDENT/STATE)

      THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING TO REVIEW THE
ORDER DATED 05/07/2022 IN W.A.NO.918/2021 (KLR- RES)
I.E., ANNEXURE-A PASSED BY THIS HONBLE COURT, WITH BY
PROVIDING AN OPPORTUNITY AND ALLOW THE PETITION, IN
THE INTEREST OF JUSTICE AND EQUITY.

      THIS PETITION COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., MADE THE FOLLOWING:
                              -3-
                                       RP No.630 of 2022




                           ORDER

Heard on the question of admission.

This court while passing the judgment dated

05.07.2022 in W.A.No.918/2021 had relied on a

judgment in W.A.No.643/2021.

Learned counsel for the petitioner fairly submits

that against the judgment passed in W.A.No.643/2021,

a review petition was preferred which has been

dismissed.

In view of the aforesaid submission, we do not find

any merit in the review petition, the same fails and is

hereby dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

SS