Citation : 2023 Latest Caselaw 2611 Kant
Judgement Date : 25 May, 2023
-1-
RFA No. 3050 of 2011
C/W RFA CR.OB. No. 105 of 2012
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 25TH DAY OF MAY, 2023
BEFORE
THE HON'BLE JUSTICE M.G.UMA
R.F.A. NO. 3050/2011 (PAR) C/W
RFA CROSS OBJ NO. 105/2012
IN R.F.A. NO.3050/2011
BETWEEN:
SRI. BASAPPA BASETTEPPA PATTANSHETTI,
AGE: 64 YEARS, OCC: RTD. LECTURER,
R/O: RAINAPUR, TQ:SAUNDATTI ,
DIST:BELGAUM - 590 002.
...APPELLANT
(BY SRI. B.V. SOMAPUR, SRI S.M. NADAF AND
SRI C.B. SHAKUNAVALLI, ADVOCATES)
AND:
1. DR. ISHWAR,
S/O BASHETTEPPA PATTANSHETTI,
AGE: 63 YEARS, OCC: MEDICAL PRACTITIONER,
Digitally signed R/O: 85, Y.G. SWAN,
by VINAYAKA
BV KALMAZOO, MI-49009, U.S.A.
Location: HIGH
COURT OF
KARNATAKA
DHARWAD
2. SOMAPPA S/O BASHETTEPPA PATTANSHETTI,
AGE: 52 YEARS, OCC: AGRICLTURE,
R/O: RAINAPUR, TQ: SAUNDATTI,
DIST:BELGAUM - 590 002.
3. DR. MAHADEV,
S/O BASHETTEPPA PATTANSHETTI,
AGE: 69 YEARS, OCC: MEDICAL PRACTITIONER,
R/O: SRI APARTMENTS, VIDYANAGAR,
NEAR KMC, HUBLI,
DIST: DHARWAD - 580 001.
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RFA No. 3050 of 2011
C/W RFA CR.OB. No. 105 of 2012
4. SMT. MEENAXI W/O NAGAPPA PATTANASHETTI,
AGE: 69 YEARS, OCC: HOUSEHOLD WORK,
R/O: C/O SUBHAS PATTANSHETTI,
LAWYER,B.K. KAGRALI, OPP: HINDLCO
FACTORY BELGAUM, DIST: BELGAUM - 590 001.
5. DR. SMT. VIJAYA W/O SURESH YALLUR,
AGE: 35 YEARS, OCC: HOUSEHOLD WORK,
R/O: HIREBAGEWADI, TQ:BAILHONGAL,
DIST: BELGAUM - 590 004.
6. SMT. SUREKHA W/O GANGADHAR WALI,
AGE: 34 YEARS, OCC: HOUSEHOLD WORK,
R/O: BEHIND COURT CAMPUS,
TQ: BAILHONGAL, DIST: BELGAUM - 590 004.
7. SMT. NAGARATNA W/O LOKESH AMBALI,
AGE: 31 YEARS, OCC: HOUSEHOLD WORK,
R/O: MARAGARKOPPA (M.K. HUBLI)
TQ: BAILHONGAL, DIST: BELGAUM - 590 004.
8. SUBHAS S/O NAGAPPA PATTANSHETTI,
AGE: 29 YEARS, OCC: HOUSEHOLD WORK,
R/O: OPP. HINDALCO FACTOR,
B.K. KANGRALI, BELGAUM - 590 001.
9. SMT. MALATI W/O GIRISH WALI,
AGE: 27 YEARS, OCC: HOUSEHOLD WORK,
R/O: INCHAL ROAD, TQ:BAILHONGAL,
DIST: BELGAUM - 590 004.
...RESPONDENTS
(BY SRI. C.V. ANGADI, ADVOCATE FOR R2;
SRI. MANJUNATH A. KARIGANNAVAR AND
SURESH S.S., ADVOCATES FOR R3;
NOTICE TO R1 IS DISPENSED WITH,
NOTICE TO R4 TO R9 IS SERVED)
THIS RFA IS FILED UNDER SEC. 96 R/W ORDER 41 RULE
1 OF THE CPC, AGAINST THE JUDGMENT AND DECREE DATED
05.02.2011 PASSED IN O.S.NO.126/2007 ON THE FILE OF THE
ADDL. SENIOR CIVIL JUDGE, SAUNDATTI & ETC.
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RFA No. 3050 of 2011
C/W RFA CR.OB. No. 105 of 2012
IN R.F.A. CR. OB. NO.105/2012
BETWEEN:
SOMAPPA S/O BASHETTEPPA PATTANSHETTI,
AGE: 54 YEARS, OCC: AGRICLTURE,
R/O: RAINAPUR, TQ: SAUNDATTI - 591 126,
DIST:BELGAUM.
...CROSS OBJECTOR
(BY SRI. C.V. ANGADI, ADVOCATE)
AND:
1. DR. ISHWAR,
S/O BASHETTEPPA PATTANSHETTI,
AGE: 64 YEARS, OCC: MEDICAL PRACTITIONER,
R/O: WASHINGTON U.S.A - 110 021.
2. SRI. BASAPPA BASETTEPPA PATTANSHETTI,
AGE: 65 YEARS, OCC: RETIRED LECTURER,
R/O: RAINAPUR, TQ:SAUNDATTI - 591 126,
DIST:BELGAUM - 590 002.
3. DR. MAHADEV,
S/O BASHETTEPPA PATTANSHETTI,
AGE: 69 YEARS,
OCC: MEDICAL PRACTITIONER,
R/O: SRI APARTMENTS, VIDYANAGAR,
NEAR KMC, HUBLI - 580 021.
4. SMT. MEENAXI,
W/O NAGAPPA PATTANASHETTI,
AGE: 62 YEARS, OCC: HOUSEHOLD WORK,
C/O SUBHAS PATTANSHETTI,
LAWYER,B.K. KAGRALI,
OPP: HINDLCO FACTORY BELGAUM - 590 001.
5. SMT. VIJAYA W/O SURESH YALLUR,
AGE: 43 YEARS, OCC: HOUSEHOLD WORK,
R/O: HIREBAGEWADI,
TQ:BAILHONGAL - 590 001.
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RFA No. 3050 of 2011
C/W RFA CR.OB. No. 105 of 2012
6. SMT. SUREKHA W/O GANGADHAR WALI,
AGE: 40 YEARS,
OCC: HOUSEHOLD WORK,
R/O: BEHIND COURT CAMPUS,
BAILHONGAL, TQ: BAILHONGAL - 591 001.
7. SMT. NAGARATNA W/O LOKESH AMBALI,
AGE: 37 YEARS, OCC: HOUSEHOLD WORK,
R/O: MARAGARKOPPA (M.K. HUBLI)
TQ: BAILHONGAL - 591 001.
8. MR. SUBHAS S/O NAGAPPA PATTANSHETTI,
AGE: 35 YEARS, OCC: HOUSEHOLD WORK,
R/O: OPP. HINDALCO FACTOR,
B.K. KANGRALI - 580 013.
9. SMT. MALATI W/O GIRISH WALI,
AGE: 34 YEARS,
OCC: HOUSEHOLD WORK,
R/O: INCHAL ROAD,
BAILOHONGAL - 591 001.
TQ: BAILHONGAL.
...RESPONDENTS
(BY SRI. B.V. SOMAPUR, ADVOCATE)
THIS RFA CR. OB. IS FILED UNDER ORDER XLI RULE 22
OF CPC., AGAINST THE JUDGMENT AND DECREE DTD:
05.02.2011 PASSED IN O.S.NO.126/2007 ON THE FILE OF THE
ADDL. SENIOR CIVIL JUDGE, SUNDATTI, PARTLY DECREEING
THE SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.
THESE RFA AND RFA CROSS OBJ, COMING ON FOR FINAL
HEARING, THIS DAY, THE COURT PASSED THE FOLLOWING:
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RFA No. 3050 of 2011
C/W RFA CR.OB. No. 105 of 2012
ORDER
Learned counsel for the appellant prays for time.
The appeal and the cross objection are of the year 2011
and 2012 respectively. The suit is one for partition and
separate possession. The appeal was admitted on
31.05.2013. Till today, the appellant and the cross
objector are not ready to address arguments. Hence, the
appeal and the cross objection are dismissed for default,
i.e., for non prosecution.
SD/-
JUDGE BVV
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