Smt. Muniyamma vs Munikrishnappa
2023 Latest Caselaw 2581 Kant

                                                  -1-
                                                         MFA No. 363 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 24TH DAY OF MAY, 2023

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                    MISCELLANEOUS FIRST APPEAL NO.363 OF 2018 (CPC)

                   BETWEEN:

                   1.    SMT. MUNIYAMMA
                         W/O. MUDDAIAH @ MUDDAPPA,
                         AGED ABOUT 61 YEARS,
                         R/AT NO.33, 2ND CROSS,
                         GOVINDARAJANAGAR,
                         BANGALORE-560 040.
                                                             ...APPELLANT

                               (BY SRI. ERAPPA REDDY M., ADVOCATE)

                   AND:

                   1.    MUNIKRISHNAPPA
                         S/O. LATE ARASAPPA,
                         AGED ABOUT 63 YEARS,
Digitally signed
by SHARANYA T            R/AT NO.33, 2ND CROSS,
Location: HIGH           GOVINDARAJANAGAR,
COURT OF
KARNATAKA                BANGALORE-560 040.

                   2.    SMT. SANJEEVAMMA
                         W/O. MUNIKRISHNAPPA,
                         AGED ABOUT 58 YEARS,
                         R/AT NO.33, 2ND CROSS,
                         GOVINDARAJANAGAR,
                         BANGALORE-560 040.

                   3.    KANTHARAJ
                         S/O. MUNIKRISHNAPPA,
                         AGED ABOUT 28 YEARS,
                         R/AT NO.33, 2ND CROSS,
                               -2-
                                            MFA No. 363 of 2018




      GOVINDARAJANAGAR,
      BANGALORE-560 040.

4.    SMT. KAVITHA @ SARASWATHI
      D/O. MUNIKRISHNAPPA,
      W/O. G. SIDDARAJU,
      AGED ABOUT 38 YEARS,
      R/AT NO.49, KALEGOWDANAPALYA,
      KITHANAHALLI POST,
      DASANAPURA HOBLI,
      BENGALURU-562 130.

5.    SMT. ASHA
      D/O. MUNIKRISHNAPPA,
      W/O. M. DEVARAJU,
      AGED ABOUT 35 YEARS,
      R/AT BEERAIAHANA PALYA,
      KANASAWADI POST,
      MADHURAI HOBLI,
      DODDABALLAPUR TALUK,
      BENGALURU RURAL DISTRICT.
                                               ...RESPONDENTS

     (BY SRI. SRIDHAR, ADVOCATE FOR R1 TO R5, ADVOCATE)

     THIS MFA IS FILED U/O.43 RULE 1(r) OF THE CPC,
AGAINST THE ORDER DATED 15.09.2017 ON I.A. IN
O.S.NO.25245/2015 ON THE FILE OF THE XIII ADDITIONAL
CITY CIVIL & SESSIONS JUDGE, BENGALURU, ALLOWING I.A.
FILED U/S.151 OF CPC.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a memo

praying this Court to dismiss the appeal as not pressed since,

the same has rendered itself infructuous.

MFA No. 363 of 2018

In view of the memo, the appeal is dismissed as not

pressed.

Sd/-

JUDGE

ST