Sri H N Danesh Aradhya vs Dr R Prema Kumari
2023 Latest Caselaw 2580 Kant

                                            -1-
                                                    CRL.RP No. 860 of 2014




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 24TH DAY OF MAY, 2023

                                         BEFORE
                          THE HON'BLE MR JUSTICE S RACHAIAH
                     CRIMINAL REVISION PETITION NO. 860 OF 2014
              BETWEEN:
                 SRI H.N.DANESH ARADHYA
                 S/O SRI H.S. NANJUNDA ARADHYA,
                 AGED ABOUT 39 YEARS,
                 PRESENTLY RESIDING AT NO.252/2, 3RD CROSS,
                 GANESH SAW MILL ROAD,
                 T. DASARAHALLI,
                 BENGALURU - 560 057.
                                                               ...PETITIONER
              (BY SRI. SUBRAMANI M A.,ADVOCATE)

              AND:
              1. DR R PREMA KUMARI
                 W/O SRI H.N. DANESH ARADHYA,
                 AGED ABOUT 33 YEARS,
                 RESIDING AT NO.2/11, GROUND FLOOR,
                 "SRI VINAYAKA" NEAR BALAJI NURSURY,
                 LALBAGH,SIDDAPURA,JAYANAGARA 1ST BLOCK,
                 BENGALURU - 560 011.

Digitally     2.   SRI H.S.NANJUNDA ARADHYA
signed by N        S/O LATE PATEL SIDDAPPA,
UMA
Location:          AGED ABOUT 70 YEARS,
HIGH COURT         RESIDING AT NO.2/F11, 2ND AND 3RD FLOOR,
OF                 "SRI VINAYAKA" NEAR BALAJI NURSURY,
KARNATAKA
                   LALBAGH, SIDDAPURA,
                   JAYANAGARA, 1ST BLOCK,
                   BENGALURU - 560 011.

              3.   SMT B MAHESHWARI
                   W/O SRI H.S.NANJUNDA ARADHYA,
                   AGED ABOUT 68 YEARS,
                   RESIDING AT NO.2/11, "SRI VINAYAKA"
                   NEAR BALAJI NURSERY,
                   LALBAGH, SIDDAPURA, JAYANAGARA 1ST BLOCK,
                   BENGALURU - 560 011.
                                    -2-
                                          CRL.RP No. 860 of 2014




4.   SRI H.N.ALLAMA ARADHYA
     S/O SRI H.S.NANJUNDA ARADHYA,
     AGED ABOUT 35 YEARS,
     RESIDING AT NO.2/11, "SRI VINAYAKA"
     NEAR BALAJI NURSERY,
     LALBAGH, SIDDAPURA, JAYANAGARA 1ST BLOCK,
     BENGALURU - 560 011.

5.   SMT. PALLAVI
     W/O SRI H.N. ALLAMA ARADHYA,
     AGED ABOUT 28 YEARS,
     RESIDING AT NO.2/11, "SRI VINAYAKA"
     NEAR BALAJI NURSERY,
     LALBAGH, SIDDAPURA, JAYANAGARA 1ST BLOCK,
     BENGALURU - 560 011.
                                             ...RESPONDENTS
(BY SRI. SHARATH.G.,ADVOCATE)

      THIS CRL.RP FILED U/S.397 CR.P.C PRAYING TO SET ASIDE
THE JUDGMENT DATED:27.9.14 PASSED IN CRL.A.NO.653/13 ON
THE FILE OF THE FIRST TRACK COURT-XII, BENGALURU AND
CONFIRM     THE   ORDER    DATED:16.11.13    IN   CRI.MIS.NO.158/13
PASSED BY THE IV MMTC, BENGALURU AND ETC.

      THIS CRIMINAL REVISION PETITION, COMING ON FOR FINAL

HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:

                                  ORDER

Learned counsel for the petitioner prays to dismiss the petition

as the C.Mis.No.158/2013 has been withdrawn by the 5th respondent

before the trial Court.

2. The submission of the learned counsel for the

petitioner and the memo filed by the learned counsel for the

petitioner is placed on record.

CRL.RP No. 860 of 2014

3. In view of the above, the petition is dismissed as the prayer

having become infructuous.

Sd/-

JUDGE

NG