Smt Sannamma vs Smt Thimmakka
2023 Latest Caselaw 1926 Kant

                                                -1-
                                                         RSA No. 6 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 17TH DAY OF MARCH, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                         REGULAR SECOND APPEAL NO. 6 OF 2018 (PAR)

                   BETWEEN:

                   1.    SMT. SANNAMMA
                         W/O LATE ERAPPA
                         AGED ABOUT 80 YEARS

                   2.    SRI GOVINDAPPA
                         S/O LATE ERAPPA
                         AGED ABOUT 56 YEARS

                   3.    SMT. PUTTALAXMAMMA
                         W/O LATE NARAYANAPPA
                         AGED ABOUT 43 YEARS

                   4.    SRI VEERESH
                         S/O LATE NARAYANAPPA
                         AGED ABOUT 23 YEARS
Digitally signed
by SHARANYA T
Location: HIGH     5.    SMT. KAVYA
COURT OF                 D/O LATE NARAYANAPPA
KARNATAKA
                         AGED ABOUT 19 YEARS

                         ALL ARE R/O DABBEGATTA
                         VILLAGE, DODDERI HOBLI
                         MADHUGIRI TALUK-572 132
                         TUMAKURU DISTRICT.
                                                             ...APPELLANTS

                            (BY SRI. BALAGANGADHAR G.S., ADVOCATE)
                            -2-
                                   RSA No. 6 of 2018




AND:

1.   SMT. THIMMAKKA
     W/O LATE DASAPPA
     AGED ABOUT 62 YEARS
     OCC:AGRICULTURIST

2.   SRI DEVARAJU
     S/O LATE DASAPPA
     AGED ABOUT 32 YEARS
     OCC:AGRICULTURIST

     1 AND 2 R/O DABBEGATTA
     VILLAGE, DODDERI HOBLI
     MADHUGIRI TALUK-572 132
     TUMAKURU DISTRICT.

3.   SMT. NARASAMMA
     D/O LATE DASAPPA
     AGED ABOUT 38 YEARS
     OCC:AGRICULTURIST
     R/O GATTALAGOLLAHALLY
     C.N. DURGA HOBLI
     KORATAGERE TALUK
     TUMAKURU DISTRICT-572 132

4.   SMT. SIDDAGANGAMMA
     D/O LATE KARIYANNA
     AGED ABOUT 57 YEARS
     OCC:AGRICULTURIST

5.   SMT. NINGAMMA
     D/O LATE KARIYAPPA
     W/O CHIKKANARASAPPA
     AGED ABOUT 52 YEARS
     OCC:AGRICULTURIST

     4 AND 5 ARE R/O. DABBEGATTA
     VILLAGE, DODDERI HOBLI
     MADHUGIRI TALUK-572132
     TUMAKURU DISTRICT.
                                    ...RESPONDENTS
                              -3-
                                            RSA No. 6 of 2018




     THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 12.9.2017 PASSED IN RA
NO.01/2009 ON THE FILE OF THE PRL. SENIOR CIVIL JUDGE
AND JMFC AT MADHUGIRI, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 20.11.2008
PASSED IN OS NO.02/2005 ON THE FILE OF THE PRL. CIVIL
JUDGE (JR.DN.) MADHUGIRI.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

The learned counsel appearing for the appellants has

filed a memo for withdrawal stating that the matter has been

compromised. Hence, he seeks permission of this Court to

withdraw the appeal.

In terms of the memo filed by the learned counsel for the

appellants, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

CP